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Page No.# 1/2 vs The State Of Assam And Anr
2023 Latest Caselaw 1074 Gua

Citation : 2023 Latest Caselaw 1074 Gua
Judgement Date : 17 March, 2023

Gauhati High Court
Page No.# 1/2 vs The State Of Assam And Anr on 17 March, 2023
                                                           Page No.# 1/2

GAHC010297902019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Crl.)/102/2020

         SRI ARUN DEKA AND ANR
         S/O LT. GIRIN DEKA

         RESIDENT OF VILLAGE RANGAMATI
         P.S. MANGALDAI
         DIST-DARRANG
         ASSAM

         2: HEMA [email protected] BHOTOK DEKA
         S/O LT GIRIN DEKA
          R/O VILLAGE RANGAMATI
          P.S. MANGALDAI
          DIST-DARRANG
         ASSAM
         VERSUS

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY PP ASSAM

         2:KANDARPA DEKA
         S/O DEBEN DEKA
         R/O NIJ RANGAMATI
          P.O RANGAMATI
          P.S. MANGALDAI
          DIST- DARRANG
         ASSAM
         PIN- 784529
          ------------
         Advocate for : MR. N MAHAJAN
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND ANR
                                                                          Page No.# 2/2

                                        BEFORE
                      HON'BLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                      HON'BLE MRS. JUSTICE MALASRI NANDI
                                         ORDER

17.03.2023 (Malasri Nandi, J.) In view of the Judgment and Order passed today in Criminal Appeal No. 29 of 2020, this interlocutory application stands disposed of.

                                                      JUDGE                 JUDGE



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