Bulbuli Khatun vs Nurani Khatun And 6 Ors
2023 Latest Caselaw 1018 Gua

                                                               Page No.# 1/3

GAHC010036302023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/545/2023

         BULBULI KHATUN
         W/O- LATE ABDUL HOQUE ,
         R/O- VILLAGE JHOWDANGA PART-III,
         P.O- JHOWDANGA, P.S- MANKACHAR,
         DIST- SOUTH SALMARA MANKACHAR, ASSAM, PIN-783131, P/R/A
         QUARTER NO. 7, COLONY NO. 1, MANKACHAR SOUTH SALMARA
         DIVISION (IRRIGATION), HATSINGIMARI, DIST-SOUTH SALMARA
         MANKACHAR, ASSAM, PIN-783135


         VERSUS

         NURANI KHATUN AND 6 ORS.
         W/O- LATE ABDUL HAQUE, R/O- VILLAGE JHOWDANGA PART-III, P.O-
         JHOWDANGA, P.S- MANKACHAR, DIST- SOUTH SALMARA MANKACHAR,
         ASSAM, PIN-783131

         2:THE STATE OF ASSAM
          REPRESENTED BY THE COMMISSIONER AND SECRETARY
          IRRIGATION DEPARTMENT
         ASSAM
          DISPUR
          GUWAHATI-781006

         3:THE ACCOUNTANT GENERAL (A AND G)
          MAIDAMGAON
          BELTOLA
          GUWAHATI-29

         4:THE CHIEF ENGINEER

          IRRIGATION DEPARTMENT
          GOVT. OF ASSAM
          CHANDMARI
                                                              Page No.# 2/3

             GUWAHATI-781003

            5:THE EXECUTIVE ENGINEER

             IRRIGATION DEPARTMENT
             MANKACHAR DIVISION
             IRRIGATION
             HATSINGIMARI
             DIST- SOUTH SALMARA MANKACHAR
             ASSAM
             PIN-783135

            6:THE ASSTT. EXECUTIVE ENGINEER
             HATSINGIMARI MECHANICAL SUB-DIVISION DIVISION
             IRRIGATION
             HATSINGIMARI
             DIST- SOUTH SALMARA MANKACHAR
            ASSAM
             PIN-783135

            7:THE DEPUTY COMMISSIONER
             HATSINGIMARI
             DIST- SOUTH SALMARA MANKACHAR
            ASSAM
             PIN-783135

            8:BULBULI KHATUN
            W/O- LATE ABDUL HOQUE

            R/O- VILLAGE JHOWDANGA PART-III

            P.O- JHOWDANGA
             P.S- MANKACHAR

            DIST- SOUTH SALMARA MANKACHAR
            ASSAM
            PIN-78313

Advocate for the Petitioner   : MR M AHMED

Advocate for the Respondent : MR M A ISLAM
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                                 BEFORE
                  HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                    ORDER

Date : 15.03.2023 In view of the Judgment and Order passed today in WP(C) No. 7656 of 2022, the Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant