Citation : 2023 Latest Caselaw 2625 Gua
Judgement Date : 20 June, 2023
Page No.# 1/2
GAHC010116302022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2870/2022
AFROZA RAHMAN AND ANR
W/O. LT. ADILUR RAHMAN
R/O RAHMAN BUILDING
DYNASTY HOTEL
S.S. ROAD
LAKHTOKIA
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781001.
2: AZANA RAHMAN
D/O LT. ADILUR RAHMAN
R/O. RAHMAN BUILDING
DYNASTY HOTEL
S.S. ROAD
LAKHTOKIA
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781001.
VERSUS
DR. NILUFAR RAHMAN AND ANR
W/O DR. NADER MOHAN DESI
R/O. 9/4 PATEL RAMIAHNAGAR
BYRATHI CROSS
KOTHANUR HENNUR MAIN ROAD
BANLGORE
KARNATAKA-560077.
2:ATIKUR RAHMAN
Page No.# 2/2
S/O. LT. RUMENA RAHMAN
R/O. HOUSE NO.22
URBAN CITY COMPLEX
NEAR INTERNATIONAL HOSPITAL
G.S. ROAD
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781005.
------------
Advocate for : MR. A BARUAH Advocate for : MR. S CHAMARIA appearing for DR. NILUFAR RAHMAN AND ANR
BEFORE HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
20.06.2023
In view of the judgment and order (CAV) passed today in CRP 96/2022, this IA stands closed.
JUDGE
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