Page No.# 1/3 vs The State Of Assam And 4 Ors
2023 Latest Caselaw 2395 Gua

                                                                Page No.# 1/3

GAHC010124102020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No.: I.A.(Civil)/1381/2021

         FAKHARUDDIN ALI AHMED AND 8 ORS.
         S/O- NAYAMUDDIN AHMED
         VILL-SUTAR PARA
          P.O.- SUTAR PARA
          PIN-783125
          DIST.- GOALPARA.

         2: RAMALA RABHA
         D/O. LANGKESWAR RABHA
         VILL. HABANGGIRI
          P.O. DAMRA
          PIN-783122
          DIST. GOALPARA.

         3: DILIP CHOUDHURY
         S/O. RAMESH CHOUDHURY
         VILL. DUDHNOI
         P.O. DHUDHNOI
         PIN-783124. DIST. GOALPARA.

         4: JAHIRUL ISLAM
         S/O. ABDUL HUSSAIN
         VILL. KARIPARA
         P.O. CHAKLA
         PIN-783125
         DIST. GOALPARA.

         5: JEUTI BALA DAS
         D/O. MONOMOHAN DAS
         VILL. MAKHIPARA
         P.O. DUDHNOI
         PIN-783124
         DIST. GOALPARA.
                                                    Page No.# 2/3

6: WASHINGTONA RABHA
S/O. GANDHESWAR RABHA
VILL. CHHOTOMATIA
P.O. CHHOTOMATIA
PIN-783126
DIST. GOALPARA.

7: REETU MONI DUTTA
D/O. DIMBESWAR DUTTA
VILL. THEKASU
P.O. DUDHNOI PT-I
PIN-783124
DIST. GOALPARA.

8: HITESH SARMA
S/O. LANKESWAR DEVA SARMA
VILL. KALITAPARA
P.O. BHULUKADOBA
PIN-781317
DIST. BARPETA.

9: NAL KUMAR SHIRA
S/O. SENTAM PAM
VILL. HABANGGIRI
P.O. DAMRA
PIN-783122
DIST. GOALPARA.
VERSUS

THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY ITS COMMISSIONER AND SECRETARY EDUCATION
DEPARTMENT (SECONDARY)
TO THE GOVERNMENT OF ASSAM
DISPUR-06.

2:THE DY. SECRETARY
TO THE GOVT. OF ASSAM
 SECONDARY EDUCATION DEPTT.
TO THE GOVT. OF ASSAM
 DISPUR-06.
 3:THE DIRECTOR SECONDARY EDUCATION

ASSAM KAHILIPARA
GUWAHATI-19.
4:THE JOINT DIRECTOR SECONDARY EDUCATION

KAHILIPARA
ASSAM
                                                                         Page No.# 3/3

            GUWAHATI-19.
            5:THE INSPECTOR OF SCHOOLS

           GOALPARA
           DIST. GOALPARA
           ASSAM.
           ------------
           Advocate for : MR B P BORAH
           Advocate for : SC
           SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.




                                     BEFORE
                 HON'BLE MR. JUSTICE DEVASHIS BARUAH
                               ORDER

06.06.2023

In view of the judgment and order passed today in the connected batch of writ petitions, the instant application stands closed.

JUDGE

Comparing Assistant