Case No. : I.A.(Civil)/4261/2019 vs Musstt. Manuwara Begum And 5 Ors
2023 Latest Caselaw 87 Gua

                                                           Page No.# 1/2

GAHC010268172019




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/4261/2019
         MUSTAFA SAHIDUL
         SON OF LATE AMSOR ALI
         RESIDENT OF VILLAGE HATIMURIA
         MOUZA AND P.S. MOIRABARI
         DISTRICT. MORIGAON
         PIN 782126

          VERSUS

         MUSSTT. MANUWARA BEGUM AND 5 ORS.
         DAUGHTER OF LATE AMSOR ALI
         RESIDENT OF VILLAGE RPB ROAD
         NAGAON

          MOUZA NAGAON TOWN
          P.O. AND P.S. HAIBARGAON
          DISTRICT. NAGAON
          PIN 782002
          ASSAM

         2:MD. ABDUL MOTIN
         SON OF LATE DENGUE SHEIKH
          RESIDENT OF VILLAGE RPB ROAD
          NAGAON

         MOUZA NAGAON TOWN
         P.O. AND P.S. HAIBARGAON
         DISTRICT. NAGAON
         PIN 782002
         ASSAM
         3:MD. SHAH MAHAMMUD HUSNI MUBARAQUE
         SON OF ABDUL MOTIN
         RESIDENT OF VILLAGE RPB ROAD
         NAGAON
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            MOUZA NAGAON TOWN
            P.O. AND P.S. HAIBARGAON
            DISTRICT. NAGAON
            PIN 782002
           ASSAM
            4:MD. IMRAN HUSSAIN
           SON OF MD. SIRAJ ALI
            RESIDENT OF VILLAGE HATIMURIA
            MOUZA AND P.S. MOIRABARI
            DISTRICT. MORIGAON
            PIN 782126
           ASSAM
            5:MD. IKRAMUL HAQUE
           SON OF MD. SIRAJ ALI
            RESIDENT OF VILLAGE HATIMURIA
            MOUZA AND P.S. MOIRABARI
            DISTRICT. MORIGAON
            PIN 782126
           ASSAM
            6:MD. IMAN ALI
           SON OF MD. SIRAJ ALI
            RESIDENT OF VILLAGE HATIMURIA
            MOUZA AND P.S. MOIRABARI
            DISTRICT. MORIGAON
            PIN 782126
           ASSAM
            ------------
           Advocate for : MR P K KALITA
           Advocate for : MR. A BISWAS appearing for MUSSTT. MANUWARA BEGUM AND
           5 ORS.


                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                     ORDER

05.01.2023 In view of the judgment and order passed today in RFA No. 138/2019, this interlocutory application stands disposed of.

Interim order, passed earlier, stands vacated.

JUDGE Comparing Assistant