United India Insurance Co. Ltd vs Mina Devi And 3 Ors
2023 Latest Caselaw 252 Gua

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GAHC010001882023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./24/2023

         UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI AND
         ONE OF THE REGIONAL OFFICE AT GS ROAD, GUWAHATI 781005


         VERSUS

         MINA DEVI AND 3 ORS.
         W/O LATE CHANDRA KANTA RIJAL SHARMA,
         RESIDENT OF 8TH MILE KRISHNANAGAR, PS BASISTHA, GUWAHATI ,
         781029

         2:SRI ARJUN RIJAL SHARMA
          S/O LATE CHANDRA KANTA RIJAL SHARMA

         RESIDENT OF 8TH MILE KRISHNANAGAR
         PS BASISTHA
         GUWAHATI
         781029

         3:SAILAJA COMMERCIAL CONSTRUCTION PVT.
          HOUSE NO. 4
         ADITYA RESIDENCY
          NAMGHAR PATH
          JOYANAGAR
          781002

         4:SRI MONIRAM GOGOI
          S/O D. GOGOI
         RESIDENT OF TINAILI
          HANDIQUE GAON
          PO RANGATI CHARIALI NARAYANPUR
          LAKHIMPUR
          78416
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Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

Date : 23.1.2023

Mr. K. K. Bhatta, learned counsel for the applicant/petitioner.

This is an application praying for stay of the operation of the impugned Judgment and Order dated 29.10.2022 passed by the learned Member, Motor Accident Claims Tribunal-2, Kamrup(M) in MAC Case No 1808/2020.

Issue notice returnable after four weeks.

Appellant to take steps for service of notice on the respondents by way of registered post with A/D as usual as by process within a period of three days from today.

Till the returnable date, impugned Judgment and Order dated 29.10.2022 passed by the learned Member, Motor Accident Claims Tribunal-2, Kamrup(M) in MAC Case No 1808/2020 shall remain suspended.

JUDGE

Comparing Assistant