Radha Jain vs New India Assurance Co. Ltd. And 2 ...
2023 Latest Caselaw 796 Gua

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GAHC010022802013




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./109/2013

            RADHA JAIN
            W/O LATE SANJAY KR. JAIN, R/O JAYNARAYAN ROAD, CHAIGALI, FANCY
            BAZAR, GUWAHATI 781001, KAMRUP METRO, ASSAM.



            VERSUS

            NEW INDIA ASSURANCE CO. LTD. and 2 ORS.
            REGIONAL OFFICE GUWAHATI, NEAR ABC, G.S. ROAD, GUWAHATI 781005,
            KAMRUP M, ASSAM.

            2:SMTI ASHA PANDIT

            W/O SRI SAMPAT PANDIT
            PERMANENT RESIDENT OF MAIN BAZAR
            TEHRI GARWAL
            PRESENTLY RESIDING AT 6
            CHANDRESHWAR ROAD
            RISHIKESH 248001
            D IST. DEHRADUN
            UTTARANCHAL OWNER OF VEHICLE NO. UP-07/C-9232

            3:BHARAT SINGH

             S/O SRI JABARSINGH
             GRAM KHOLGARH
             TEHSIL PRATAP NAGAR
             DIST. TEHRI GARWAL
             UTTARANCHAL

Advocate for the Petitioner   : MRG JALAN

Advocate for the Respondent : MR.A AHMED
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                                 BEFORE
                THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                 ORDER

27. 02. 2023

Hearing concluded.

Judgment is reserved.

JUDGE

Comparing Assistant