Gauhati High Court
Page No.# 1/4 vs Sri Sraban Kumar Bihani And 17 Ors on 23 February, 2023
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GAHC010028802017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A. (Civil) 2978/2018
In RFA 106/2018
SRI SUBRATA DEB and 3 ORS
S/O SUBODH CHANDRA DEB R/O GNB COLONY PO HOJAI PS HOJAI
782435 DIST NAGAON ASSAM
2: SRI SUKANTA DEB
S/O SUBODH CHANDRA DEB
R/O GNB COLONY PO HOJAI
PS HOJAI 782435 DIST NAGAON ASSAM
3: SRI AMAR CHANDRA DEY
S/O LATE UMESH CHANDRA DEB
R/O GNB COLONY PO HOJAI
PS HOJAI 782435 DIST NAGAON ASSAM
4: SRI AJAY KUMAR DEY
S/O LATE UMESH CHANDRA DEB
R/O GNB COLONY PO HOJAI
PS HOJAI 782435 DIST NAGAON ASSAM
VERSUS
SRI SRABAN KUMAR BIHANI and 17 ORS
S/O LATE KASHI PRASAD BIHANI RESIDING AT FLAT NO 4B
DIMPLE COURT 26
SHAKESPEARE SARANI KOLKATA-700017. WEST BENGAL
2:SMT. KUSUM MAHESWARI
W/O LATE SUSIL MAHESWARI
D/O LATE KASHI PRASAD BIHANI
RESIDENT OF K-5A/14 GROUND FLOOR
DLF CITY
PHASE 2
Page No.# 2/4
GURGAON
122002
HARYANA
3:SMT. SAROJ PACHISIYA
W/O SRI ASHOK PACHISIYA
RESIDING AT BF-3 SCHEME 74/C
VIJAY NAGAR
INDORE 452010
MADHYA PRADESH
4:SMTI. RAJANI DEVI BAGRI
W/O BASANTA KUMAR BAGRI
D/O LATE KASHI PRASAD BIHANI
RESIDING AT 5-G
TOLLY GARDENS
MOORE AVENUE
KOLKATA 700040
WEST BENGAL
5:SMTI. SEEMA TAPARIA
W/O SRI HARI PRASAD TAPARIA
D/O LATE KASHI PRASAD BIHANI
RESIDING AT NAMANA AGRICULTURAL FARM
PO NAMANA
DIST BUNDI
RAJASTHAN
6:DR. SHEELA SHAILENDRA MUNDHARA
D/O LATE PUSHPA DEVI GAGGAR AND GRAND DAUGHTER OF LATE KASHI
PRASAD BIHANI
RESIDING AT J/11
WHC
ROAD
LAXMINAGAR
NAGPUR
440022
MAHARASTRA
7:SMTI. VINEETA LOHIYA
D/O LATE PUSHPA DEVI GAGGAR AND GRAND DAUGHTER OF LATE KASHI
PRASAD BIHANI RESIDING AT B200A
RAJENDRA MARG
BAPU NAGAR
JAIPUR
302015 RAJASTHAN
8:SRI BABULAL GAGGAR
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HUSBAND OF LATE PUSPA DEVI GAGGAR
D/O LATE KASHI PRASAD BIHANI RESIDING AT JORHAT FANCY CLOTH
STORE AT ROADDIST JORHAT 785001 ASSAM
9:MRS. LAKHI GHOSH
W/O SRI GOPAL GHOSH
SK BHADRA ROAD
KALIBARI PO HOJAI PS HOJAI DIST NAGAON ASSAM 782435
10:SRI SHYAMAL CH. DEY
S/O LATE UMESH CHANDRA DEY
R/O GNB COLONY PO HOJAI. PS HOJAI
DIST NAGAON ASSAM 782435
11:SMT. TARA DUTTA
W/O SRI PROBIR DUTTA
R/O KRISHNA NAGAR
PO HOJAI PS HOJAI DIST NAGAON ASSAM 782435
12:SRI PRABIR DUTTA
S/O LATE PRAFULLA CHANDRA DUTTA
R/O KRISHNA NAGAR
PO AND PS HOJAI DIST NAGAON
ASSAM 782435
13:SMTI. SEEMA DEY
W/O AJAY KUMAR DEY
R/O GNB COLONY PO AND PS HOJAI
DIST NAGAON ASSAM 782435
14:SRI JAGADISH PRASAD BIHANI
S/O LATE KASHI PRASAD BIHANI
RESIDING AT APSARA CINEMA BUILDINGS
GS ROAD GUWAHATI ASSAM 781008
15:SMTI. SUMAN DEVI JAJU
W/O LATE MAHABIR PRASAD JAJU
D/O LATE KASHI PRASAD BIHANI
RESIDING AT E-11/B BIHARI MARG
BANI PARK JAIPUR 302016 RAJASTHAN
16:SRI RAMESH GAGGAR
S/O SRI BABULAL GAGGAR
RESIDING AT JORHAT FANCY CLOTH STORE
AT ROAD JORHAT ASSAM 785001
17:SRI SURESH GAGGAR
S/O SRI BABULAL GAGGAR
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RESIDING AT 2B SUBHAM CLASSICS
AMBIKAGIRI NAGAR
ZOO ROAD
GUWAHATI 781024
S/O LATE PUSPA DEVI GAGGAR AND GRANDON OF LATE KASHI PRASAD
BIHANI
18:SMTI. MANJU MAHESWARI
W/O SRI ASHOK MAHESWARI
RESIDING AT HOUSE NO 408
SECTOR E
CIDCO NO 1 AURANGABAD
MAHARASTRA 431003
D/O LATE PUSPA DEVI GAGGAR AND GRAND DAUGHTER OF LATE KASHI
PRASAN BIHANI
------------
Advocate for : MR G SAIKIA
Advocate for : appearing for SRI SRABAN KUMAR BIHANI and 17 ORS
BEFORE
HONOURABLE MR. JUSTICE AJIT BORTHAKUR
ORDER
Date : 23.02.2023
Heard both sides.
In view of the judgment and order passed today in RFA No. 106/2018, the
I.A. stands disposed of.
Interim order, passed earlier, stands vacated.
JUDGE
Comparing Assistant
