Page No.# 1/3 vs The State Of Assam And Anr
2023 Latest Caselaw 695 Gua

                                                         Page No.# 1/3

GAHC010030582023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Crl.A./53/2023

         GOBRA GAUR @ GOUR @ GARH AND 6 ORS
         S/O JERU GAUR,
         R/O MISSA MAIN LINE,
         P.S.- KALIABOR,
         DIST.- NAGAON, ASSAM.

         2: SUNIL GAUR @ GOUR @ GARH
          S/O MANGAL GOUR

         R/O MISSA MAIN LINE

         P.S.- KALIABOR

         DIST.- NAGAON
         ASSAM.

         3: DHIREN GAUR @ GOUR @ GARH
          S/O LATE LAMU GOUR

         R/O MISSA MAIN LINE

         P.S.- KALIABOR

         DIST.- NAGAON
         ASSAM.

         4: DURJAN GAUR @ GOUR @ GARH
          S/O MONGRU GOUR

         R/O MISSA MAIN LINE

         P.S.- KALIABOR

         DIST.- NAGAON
                                    Page No.# 2/3

ASSAM.

5: AMAR SINGH GAUR @ GOUR @ GARH
 S/O BISWANATH GOUR

R/O MISSA MAIN LINE

P.S.- KALIABOR

DIST.- NAGAON
ASSAM.

6: MANGRU GAUR @ GOUR @ GARH
 S/O LATE GHASO GOUR

R/O MISSA MAIN LINE

P.S.- KALIABOR

DIST.- NAGAON
ASSAM.

7: BHOGRAM GAUR @ GOUR @ GARH
 S/O LATE RAMCHAI GOUR

R/O MISSA MAIN LINE

P.S.- KALIABOR

DIST.- NAGAON
ASSAM

VERSUS

THE STATE OF ASSAM AND ANR.
REP. BY P.P., ASSAM.

2:MANGAL TELI
 S/O BHARTU TELI

R/O MISSA MAIN LINE

P.S.- KALIABOR

DIST.- NAGAON
ASSAM
PIN- 782138
                                                                      Page No.# 3/3

Advocate for the Petitioner   : MR. A CHAUDHURY

Advocate for the Respondent : PP, ASSAM




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                   HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

22.02.2023 (M. Zothankhuma, J)

Heard Mr. R. Ali, learned counsel appears on behalf of Mr. A. Chaudhury.

The challenge in this case is against the judgment dated 21.12.2022 passed by the Sessions Court, Nagaon in Sessions (T-I) Case No.74(N)/2014, by which the appellants have been convicted under Section 302/34 IPC.

Admit the Appeal.

Call for the LCR.

Ms. B. Bhuyan, learned Additional Public Prosecutor appears for the State.

List the matter after receipt of the LCR.

                              JUDGE                  JUDGE



Comparing Assistant