Gauhati High Court
Page No.# 1/7 vs Ram Sankar Maurya on 21 February, 2023
Page No.# 1/7
GAHC010063702022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./284/2022
THE STATE OF ASSAM AND ANR
REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM
2: KUMUD CHANDRA TALUKDAR
S/O- LATE KANAK CHANDRA TALUKDAR
R/O- VILL.- HATKHOLA
P.S. SALBARI
DIST. BAKSA (BTR)
PIN- 781318
ASSAM AND PRESENTLY SERVING AS SUB-INSPECTOR
ASSAM POLICE AND INVESTIGATING OFFICER IN BIJNI P.S. CASE NO.
24/2022 UNDER SECTIONS 120-B/379/411/420/468 OF THE INDIAN PENAL
CODE
1860
VERSUS
RAM SANKAR MAURYA
S/O- SHRI JAIRAM MAURYA, R/O- ATHGAON, P.S. BHARALUMUKH, DIST.
KAMRUP(M), PIN- 781001, ASSAM
Advocate for the Petitioner : MR. P N GOSWAMI
Advocate for the Respondent : MS M DAS
Linked Case : Crl.Pet./213/2022
THE STATE OF ASSAM AND ANR
Page No.# 2/7
REP. BY THE PP
ASSAM
2: SRI BILAL UDDIN BARBHUIYA
SON OF LATE HAJI TAJAMUL ALI BARBHUIYA
R/O RAMNAGAR PART-IV
P.O. TARAPUR KHELMA
DIST. CACHAR
PIN-788003
ASSAM AND PRESENTLY SERVING AS SUB-INSPECTOR
ASSAM POLICE AND INVESTIGATING OFFICER IN LALA P.S. CASE NO
493/2021 UNDER SECTIONS 397/411 OF THE INDIAN PENAL CODE
1860.
VERSUS
KAMRUL ISLAM MAZUMDAR
SON OF LATE FAIZUR RAHMAN MAZUMDAR
R/O CHANDRAPUR
P.S.LALA
P.O. LALA
DIST. HAILAKANDI
ASSAM
PIN-788163
------------
Advocate for : MR. P N GOSWAMI
Advocate for : MR H R A CHOUDHURY appearing for KAMRUL ISLAM
MAZUMDAR
Linked Case : Crl.Pet./505/2022
THE STATE OF ASSAM
REP. BY COMMISSIONER AND SECRETARY
GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR-6.
VERSUS
ANOWAR HUSSAIN LASKAR @ MONAI
S/O ALIMUDDIN LASKAR
R/O VILL- NORTH HAWAITHANG
P.S. DHOLAI
CACHAR
Page No.# 3/7
ASSAM
------------
Advocate for : PP
ASSAM
Advocate for : MR. N H BARBHUIYA appearing for ANOWAR HUSSAIN LASKAR
@ MONAI
Linked Case : Crl.Pet./517/2022
THE STATE OF ASSAM AND ANR
REP. BY THE PP
ASSAM
2: SRI MRINAL KUMAR DAS
S/O LATE PUSPA RAM DAS
R/O BHOTNATH ROAD
BHARALAMUKH
GUWAHATI
PIN-781009
DIST. KAMRUP (M)
ASSAM
AND PRESENTLY SERVING AS INSPECTOR
ASSAM POLICE AND OFFICER-IN-CHARGE OF ALGAPUR P.S. AS WELL AS
INVESTIGATING OFFICER
IN ALGAPUR P.S. CASE NO. 377/2021 UNDER SECTIONS 379/411 OF THE
INDIAN PENAL CODE.
VERSUS
SMT. SOMA PAUL
W/O ANJAN KUMAR PAUL
R/O VILL- ALGAPUR PART-I
P.O. KALIBARI BAZAR
P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM
PIN-788150
------------
Advocate for : MR. P N GOSWAMI
Advocate for : MR Z KAMAR appearing for SMT. SOMA PAUL
Page No.# 4/7
Linked Case : Crl.Pet./642/2022
THE STATE OF ASSAM AND ANR
REPRESENTED BY THE PUBLIC PROSECUTOR
ASSAM
2: ISMAIL HUSSAIN
S/O- LATE ATAR ALI
R/O- VILL.- BURINAGAR
P.S. AND DIST. NALBARI
ASSAM AND PRESENTLY SERVING AS ASSISTANT SUB-INSPECTOR
ASSAM POLICE AND INVESTIGATING OFFICER IN SERFANGURI P.S. CASE
NO. 09/2022 UNDER SECTIONS 273/420/34 OF THE INDIAN PENAL CODE.
VERSUS
MD. SHAMSUZZAMAN SHEIKH
S/O- LATE MOHAMMAD ALI
R/O- KRISHNAI
IN FRONT OF KRISHNAI POLICE STATION
P.O. AND P.S. KRISHNAI
DIST. GOALPARA
ASSAM
------------
Advocate for : MR. M PHUKAN
Advocate for : MR N M HAZARIKA appearing for MD. SHAMSUZZAMAN
SHEIKH
Linked Case : Crl.Pet./641/2022
THE STATE OF ASSAM AND ANR
REPRESENTED BY THE P.P.
ASSAM
2: SUSIL CHETRY
S/O- JIT BAHADUR CHETRY
R/O- VILL.- KUMALIA
P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM AND PRESENTLY SERVING AS SUB-INSPECTOR
ASSAM POLICE AND INVESTIGATING OFFICER INSERFANGURI P.S. CASE
NO. 13/2022 UNDER SECTIONS 273/420/34 OF THE IPC READ WITH SECTION
59(III) OF THE FOOD SAFETY AND STANDARD ACT
Page No.# 5/7
2006.
VERSUS
MD. IMTHIYAZ KHAN
S/O- KARIMULLAH KHAN
R/O- VILL.- PUANGANUR
P.O. AND P.S. CHITTOR
ANDHRAPRADESH.
------------
Advocate for : MR. P N GOSWAMI
Advocate for : MR. A SARMA appearing for MD. IMTHIYAZ KHAN
Linked Case : Crl.Pet./356/2022
THE STATE OF ASSAM AND ANR
REP. BY THE PUBLIC PROSECUTOR
ASSAM
2: TH. CHINGLEN SINGH
S/O LATE NINGTHOU SINGHA
R/O VILL- THANGJAM LEIKAI
P.S. SONAI
DIST. CACHAR
PIN-788119
ASSAM AND PRESENTLY SERVING AS SUB-INSPECTOR
ASSAM POLICE AND INVESTIGATING OFFICER IN LALA P.S. CASE NO.
848/2021 UNDER SECTIONS 376/411 OF THE INDIAN CODE.
VERSUS
FAKRUL HAQUE LASKAR
SON OF HAZI RASHID AHMED
LASKAR
R/O VILL- SAHABAD PART-1
P.S. LALA
DIST. HAILAKANDI
ASSAM
------------
Advocate for : MR. P N GOSWAMI
Advocate for : MR N DASGUPTA (r-1) appearing for FAKRUL HAQUE LASKAR
Page No.# 6/7
Linked Case : Crl.Pet./358/2022
THE STATE OF ASSAM AND ANR
REP. BY THE PP
ASSAM
2: TH. CHINGLEN SINGH
SON OF LATE NINGTHOU SINGHA
R/O VILL- THANGJAM LEIKAI
P.S. SONAI DIST. CACHAR
PIN-788119
ASSAM AND PRESENTLY SERVING AS SUB-INSPECTOR
ASSAM POLICE AND INVESTIGATING OFFICER IN LALA P.S. CASE NO.
849/2021 UNDER SECTIONS 379/411 OF THE INDIAN PENAL CODE.
VERSUS
SAHIDUL ALOM LASKAR
SON OF HAZI GULEY AHMED
LASKAR
R/O VILL- SAHABAD PART-I
P.O. SAHABAD
P.S. LALA
DIST. HAILAKANDI
ASSAM
------------
Advocate for : MR. P N GOSWAMI
Advocate for : MR N DASGUPTA appearing for SAHIDUL ALOM LASKAR
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
21.02.2023
(M. Zothankhuma, J)
Heard Mr. P.N. Goswami, learned Additional Advocate General for the State.
Also heard Mr. Z. Kamar, learned Senior Counsel assisted by Mr. N.H. Barbhuiya,
learned counsel for the respondent in Crl. Pet. No. 505/2022 and Cr. Pet. No.
Page No.# 7/7
517/2022; Mr. P.J. Saikia, learned Senior Counsel assisted by Mr. A.K. Gupta,
learned counsel for the respondent in Crl. Pet. No. 356/2022 and Crl. Pet. No.
358/2022; Mr. M. Biswas, learned counsel for the respondent in Crl. Pet. No.
284/2022; Mr. A. Sarma, learned counsel for the respondent in Crl. Pet. No.
641/2022 and Mr. A. Duarah, learned counsel for the respondent in Crl. Pet. No.
642/2022.
Hearing concluded
Judgment reserved.
JUDGE JUDGE
Comparing Assistant
