Manash Talukdar vs Sontokh Singh And 4 Ors
2023 Latest Caselaw 606 Gua

                                                             Page No.# 1/3

GAHC010009482023




                      THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                      Case No. : I.A.(Civil)/417/2023

         MANASH TALUKDAR
         S/O SRI ANANTA TALUKDAR,
         RESIDENT OF VILLAGE SILPUTA, PS DHEKIAJULI, DIST SONITPUR,
         ASSAM 784110



         VERSUS

         SONTOKH SINGH AND 4 ORS.
         S/O LATE A. SINGH,
         RESIDENT OF VILLAGE GREEN PARK, MISHELNAGAR, KOLKATA,
         700133

         2:MD. SAFIKUL ISLAM
          S/O MD. SEKANDAR ALI

         RESIDENT OF VILLAGE BARBILA
         PS LAKHIPUR
         DIST GOALPARA
         ASSAM 783129

         3:HAREKRISHNA DEWRI
          S/O GHANASHYAM DEWRI

         RESIDENT OF VILLAGE ROUTABAGAN
         PS ROUTA
         DIST ODALURI
         BTAD
         ASSAM 784508

         4:BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
          GE PLAZA
         AIRPORT ROAD YERWADA
                                                                       Page No.# 2/3

            PUNE.
            REPRESENTED BY THE BRANCH MANAGER
            BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. BO GUWAHATI
            OPP. BORA SERVICE PETROL PUMP
            N.H CENTRE POINT. DIST KAMRUP ASSAM

            5:THE NEW INDIA ASSURANCE CO. LTD
             REPRESENTED BY THE BRANCH MANAGER
             NALBARI BRANCH
             N.T ROAD
             NEAR HARIMANDIR
             DIST NALBARI
            ASSAM 78133

Advocate for the Petitioner   : MR. J KALITA

Advocate for the Respondent :




             Linked Case :

            MANASH TALUKDAR



             VERSUS

            SONTOKH SINGH AND 4 ORS. H



            ------------
            Advocate for : MR. J KALITA
            Advocate for : appearing for SONTOKH SINGH AND 4 ORS. H



                               BEFORE
              HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO

                                       ORDER

Date : 17.02.2023

Heard Mr. J. Kalita, learned counsel appearing for the applicant.

Page No.# 3/3

This is an application praying for 53 days condonation in filing appeal against the judgment and award dated 12.08.2023 passed in MAC Case no. 259/2017 by the Motor Accident Claims Tribunal, Nalbari.

Issue notice returnable within four weeks.

List it again after four weeks.

JUDGE

Comparing Assistant