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Monowar Ali vs The State Of Assam
2023 Latest Caselaw 489 Gua

Citation : 2023 Latest Caselaw 489 Gua
Judgement Date : 9 February, 2023

Gauhati High Court
Monowar Ali vs The State Of Assam on 9 February, 2023
                                                                    Page No.# 1/2

GAHC010239702022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Bail Appln./3243/2022

            MONOWAR ALI
            S/O SAHA ALOM BEPARI
            R/O VILL- TIAMARI PT.II,
            GAURIPUR
            P.O. AND P.S. GAURIPUR
            DIST. DHUBRI, ASSAM,
            PIN-783331



            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR Z ALAM

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                          ORDER

Date : 09.02.2023

Ms. S. Nazneen, learned counsel for the petitioner has produced the copy of judgment dated 30.01.2023 passed by the learned Special Judge, Dhubri in Page No.# 2/2

Special Case No. 317/2022 of acquitting the petitioner.

Mr. R. J. Baruah, learned Additional PP for the State is present.

Accordingly, this matter has become infructuous and the same is closed on being rendered infructuous.

JUDGE

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