Gauhati High Court
Fater Ali Laskar @ Fater Mia Hazari vs On The Death Of Late Suleiman ... on 8 February, 2023
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GAHC010188932022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 197/2023
in RSA 14/2023
FATER ALI LASKAR @ FATER MIA HAZARI
S/O LATE JAMIR UDDIN HAZARI
PRESENT ADDRESS NARAINPUR PART II
PS AND DIST HAILAKANDI
VERSUS
ON THE DEATH OF LATE SULEIMAN CHOUDHURY
HIS LEGAL HEIRS RENU BEGUM CHOUDHURY AND ORS
W/O LATE SULEIMAN CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II PS AND DIST HAILAKANDI ASSAM
2:ROBIJUL ALOM CHOUDHURY
S/O LATE SULEIMAN CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II PS AND DIST HAILAKANDI ASSAM
3:ISMAIL CHOUDHURY
S/O LATE SULEIMAN CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II PS AND DIST HAILAKANDI ASSAM
4:LEGAL HEIRS OF LATE MOTUK MIA CHOUDHURY
NESSA BEGUM CHOUDHURY
W/O LATE MOTUK MIA CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II PS AND DIST HAILAKANDI ASSAM
5:ROHIM UDDIN CHOUDHURY
S/O LATE MOTUK MIA CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
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PART II PS AND DIST HAILAKANDI ASSAM
6:MISMA BEGUM CHOUDHURY
D/O LATE MOTUK MIA CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II PS AND DIST HAILAKANDI ASSAM
7:RIJMA BEGUM CHOUDHURY
W/O LATE MOTUK MIA CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II PS AND DIST HAILAKANDI
ASSAM
8:SARUK AHMED CHOUDHURY
S/O LATE MOTUK MIA CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II PS AND DIST HAILAKANDI
ASSAM
9:SALMAN CHOUDHURY
S/O LATE MOTUK MIA CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II
PS AND DIST HAILAKANDI
ASSAM
10:ALI HAIDAR CHOUDHURY
S/O LATE SAMAN ALI CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II
PS AND DIST HAILAKANDI
ASSAM
11:RABIEA BEGUM CHOUDHURY
S/O LATE SAMAN ALI CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II
PS AND DIST HAILAKANDI
ASSAM
12:ANIMA BEGUM CHOUDHURY
S/O LATE SAMAN ALI CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II
PS AND DIST HAILAKANDI
ASSAM
13:LEGAL HEIRS OF LATE RAMAN ALI CHOUDHURY
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SAIRI BEGUM CHOUDHURY
S/O LATE RAMAN ALI CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II
PS AND DIST HAILAKANDI
ASSAM
14:ANSAR UDDIN CHOUDHURY
S/O LATE RAMAN ALI CHOUDHURY
RESIDENT OF VILLAGE NARAINPUR
PART II
PS AND DIST HAILAKANDI
ASSAM
15:ALMAS UDDIN BARBHUIYA
S/O LATE MUDARIS ALI BARBHUIYA
RESIDENT OF VILLAGE NARAINPUR
PART II
PS AND DIST HAILAKANDI
ASSAM
------------
Advocate for : MR. A CHOUDHURY
Advocate for : appearing for ON THE DEATH OF LATE SULEIMAN CHOUDHURY
HIS LEGAL HEIRS RENU BEGUM CHOUDHURY AND ORS
BEFORE
HONOURABLE MR. JUSTICE AJIT BORTHAKUR
ORDER
Date : 08.02.2023
Heard Mr. A. Choudhury, learned counsel for the applicant.
By this application under Order 41 Rule 5 of the CPC, the applicant has
prayed for stay the operation of the impugned judgment and decree, dated
13.06.2022, passed by the learned Civil Judge, Hailakandi, in Title Appeal No.
30/2019.
Issue notice.
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List this matter after 6 (six) weeks.
Till the returnable date, the operation of the impugned judgment and
decree, dated 13.06.2022, passed by the learned Civil Judge, Hailakandi, in Title
Appeal No. 30/2019, shall remain stayed.
JUDGE
Comparing Assistant
