Page No.# 1/3 vs Page No.# 2/3
2023 Latest Caselaw 385 Gua

                                                                   Page No.# 1/3

GAHC010091012019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/2747/2019

         GS-173215W MASON BHIM PRASAD AND 3 ORS.
         99 RCC PROJECT VARTAK, S/O BAHADUR RAM, R/O PROJECT VARTAK,
         DIST.-SONITPUR, ASSAM, PRESENTLY SERVING AS MASON AT 99 RCC
         PROJECT VARTAK

         2: GS-173413F MASON SURESH RAM
          129 RCC PROJECT SWASTIK
          S/O LT. RAMDIN RAM
          R/O LANKESWAR
          GUWAHATI
          DIST.-KAMRUP (M)
         ASSAM
          PRESENTLY SERVING AS MASON AT 129 RCC PROJECT SWASTIK.

         3: GS 178493N MASON RABISH KUMAR
          129 RCC PROJECT SWASTIK
          S/O UNKNOWN
          R/O LANKESWAR
          GUWAHATI
          DIST.-KAMRUP(M)
         ASSAM
          PRESENTLY SERVING AS MASON AT 129 RCC PROJECT SWASTIK

         4: GS 176366A MASON S P CHOUDHURY
          75 RCC PROJECT DEEPAK
          S/O LT. PAMAJI CHOUDHURY
          R/O LANKESWAR
          GUWAHATI
          DIST.-KAMRUP (M)
         ASSAM
          PRESENTLY SERVING AS MASON AT 129 RCC PROJECT SWASTI

         VERSUS
                                                                         Page No.# 2/3

            UNION OF INDIA AND 4 ORS.
            REP. BY THE SECRETARY TO THE GOVT.OF INDIA, MINISTRY OF
            DEFENCE, SOUTH BLOCK, NEW DELHI-110001

            2:THE SECRETARY
             BORDER ROADS DEVELOPMENT BOARD
             B WING
             4TH FLOOR
             SENA BHAVAN
             NEW DELHI-110001

            3:THE DIRECTOR GENERAL BORDER ROADS
             SEEMA SADAK BHAVAN
             RING ROAD
             DELHI CANT
             NEW DELHI-110001

            4:THE CHIEF ENGINEER
             PROJECT VARTAK
             C/O 99 APO

            5:THE HQ ADGBR (EAST)
             LANKESWAR
             GUWAHATI
             PIN-93088

Advocate for the Petitioner   : MS. P BARUAH

Advocate for the Respondent : ASSTT.S.G.I.




                                        BEFORE


                 HON'BLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                                             ORDER

03.02.2023

Mr. T Das, learned counsel for the petitioner is granted 4 weeks' time to file

additional affidavit with regard to the DOPT Guidelines and Supreme Court judgments.

Mr. K K Parasar, learned CGC has submitted documents showing that the benefit Page No.# 3/3

of the ACP/MACP Scheme has been given to all the petitioners and that the benefit of

the third MACP Scheme will be given to the respondent Nos. 3 & 4 in the year 2024

and 2026 respectively.

List the matter after 6 (six) weeks.

JUDGE

Comparing Assistant