Bibekananda Das vs The State Of Assam And Anr
2023 Latest Caselaw 4986 Gua

Gauhati High Court

Bibekananda Das vs The State Of Assam And Anr on 11 December, 2023

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                       Page No.# 1/2

GAHC010092852023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./175/2023

             BIBEKANANDA DAS
             S/O LATE KHANIN DAS
             VILL-GANDHI NAGAR,
             P.O., P.S. AND DIST. BARPETA, ASSAM

             VERSUS

             THE STATE OF ASSAM AND ANR
             REP. BY THE PP, ASSAM

             2:DEEPJYOTI OJAH
              S/O LATE HAREN OJAH
             VILL- NARAYANPUR
              GAJIA ROAD
             WARD NO. 20
             P.O. AND P.S. BARPETA
             DIST. BARPETA
             ASSA

Advocate for the Petitioner   : MR P K DAS

Advocate for the Respondent : PP, ASSAM




                                  BEFORE
                  HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

11.12.2023

Heard Mr. M. Baruah, learned counsel for the petitioner and also heard Mr. A. Page No.# 2/2

Bhattacharyya, learned counsel appearing for the respondent No.2.

Mr. Baruah, learned counsel for the petitioner prays for sometime to place some judgments in his favour.

Prayer is allowed.

List the matter on 22.01.2024.

Sd/- Parthivjyoti Saikia JUDGE

Comparing Assistant