Raj Kumar Mandal vs The State Of Assam
2023 Latest Caselaw 4942 Gua

Gauhati High Court

Raj Kumar Mandal vs The State Of Assam on 7 December, 2023

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GAHC010172602023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Bail Appln./2762/2023

            RAJ KUMAR MANDAL
            S/O LATE SURJYA KANTA MANDAL
            R/O VILL- NO. 2 AGRANG, P.S. PANBARI
            DIST. CHIRANG, ASSAM



            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR N AHMED

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

07.12.2023

Heard Mr. M.M. Zaman, learned counsel for the accused and Ms. A. Begum, learned Addl. P.P. for the State respondent.

Mr. Zaman, learned counsel for the accused submits that he may be granted some time to produce some judgments of Hon'ble Apex Court.

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The prayer is allowed.

List the matter on 05.01.2024.

JUDGE

Comparing Assistant