Page No.# 1/3 vs The State Of Assam And 3 Ors
2023 Latest Caselaw 4865 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 3 Ors on 4 December, 2023

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                   Page No.# 1/3

GAHC010196652017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/3101/2017

         JAWAHAR LAL SEN and 5 ORS.
         S/O LT. JAGODISH CHANDRA SEN CIRCUIT HOUSE ROAD, HAILAKANDI
         TOWN, P.O. and DIST. HAILAKANDI, PIN - 788151.

         2: SHRI ALI HAIDAR LASKAR
          S/O LT. ABDUL HAMID LASKAR VILL and P.O. CHANDPUR WEST
          DIST. HAILAKANDI- 788152

         3: SMTI. KSHAMA SEN
         W/O JAWAHAR LAL SEN CIRCUIT HOUSE ROAD
          HAILAKANDI TOWN
          P.O and DIST. HAILAKANDI
          PIN - 788151.

         4: SHRI ABUL HUSSAIN CHOUDHURY
          S/OLT. ABDUR REZAQUE CHOUDHURY VILL and P.O. LASKSHMIRBOND
          DIST. HAILAKANDI
          PIN - 788152.

         5: SHRI BIDHAN CHANDRA DEB
          S/O LT. BIRENDRA KUMAR DEB NUTANPARA
         WARD NO. 7
          HAILAKANDI TOWN
          P.O. LAKSHMISAHAR
          DIST. HAILAKANDI
          PIN - 788152.

         6: DR. DILIP KUMAR NATH
          S/O LT. DWIJENDRA CHANDR NATH
         ASHRAM ROAD
         WARD NO. 15
          HAILAKANDI TOWN
          P.O. and DIST. HAILAKANDI
          PIN - 788151
                                                                      Page No.# 2/3


            VERSUS

            THE STATE OF ASSAM and 3 ORS.
            REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, ASSAM
            SECRETARIAT, DISPUR, GUWAHATI-6.

            2:THE PRINCIPAL SECRETARY
            TO THE GOVT. OF ASSAM
             FINANCE DEPARTMENT
            ASSAM
             SECRETARIAT
             DISPUR
             GUWAHATI -6.

            3:THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM

             PENSION and PUBLIC GRIEVANCES DEPARTMENT
             ASSAM
             SECRETARIAT
             DISPUR
             GUWAHATI-6.

            4:THE COMMISSIONER and SECRETAR TO THE GOVT.OF ASSAM

             PERSONNEL DEPARTMENT
             ASSAM SECRETARIAT
             DISPUR
             GUWAHATI-6

Advocate for the Petitioner   : MR.S ROY

Advocate for the Respondent : GA, ASSAM




                                    BEFORE
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                           ORDER

04.12.2023 It is submitted by Mr. R. Borpujari, learned Standing Counsel, Finance that the writ appeal being W.A. No. 418/2023 has been preferred against the Judgment and Order dated 28.04.2016 passed in W.P.(C) No. 61/2011. It is Page No.# 3/3

submitted by the learned counsel that the said writ appeal is pending and is likely to be taken up for consideration within a very short date. He therefore submits that this writ petition be deferred for some period and also permit the learned counsel to apprise the Court of the status of the writ appeal filed.

The learned counsel for the petitioner does not dispute the submissions of the learned Standing Counsel, Finance to the extent that the writ appeal has been preferred.

Accordingly, let the matter be listed on 22.01.2024 by which date the learned Standing Counsel will apprise the Court on the status of any orders that may have been passed in writ appeal.

JUDGE

Comparing Assistant