Jonathon Terang vs The State Of Assam
2023 Latest Caselaw 3401 Gua

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GAHC010150472023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : AB/2398/2023

            JONATHON TERANG
            S/O SRI TENDON RAJKHOWA, R/O RUKASEN, DIPHU-782460, DIST- KARBI
            ANGLONG, ASSAM



            VERSUS

            THE STATE OF ASSAM
            REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM



Advocate for the Petitioner   : MR. V RAJKHOWA

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

28.08.2023

Mr. N.N.B. Choudhury, learned counsel for the applicant prays for some more time to produce some judgments of Hon'ble Apex Court before this Court. The prayer is allowed.

List the matter on 13.09.2023. Till then the interim order passed earlier shall continue.

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Till then the case diary be retained.

JUDGE

Comparing Assistant