Page No.# 1/2 vs The Gauhati High Court (Principal ...
2023 Latest Caselaw 3399 Gua

                                                                    Page No.# 1/2

GAHC010137452023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3927/2023

         TARI HAI AND 2 ORS
         R/O GENGI VILLAGE, P.O. AND P.S.-GENSI, LOWER SIANG DISTRICT,
         ARUNACHAL PRADESH

         2: TAPU NYICYOR
          R/O SIBERITE VILLAGE
          P.O. AND P.S.-GENSI
          LOWER SIANG DISTRICT
         ARUNACHAL PRADESH

         3: TADAK @ JUMDAK HALE
          R/O SIBERITE VILLAGE
          P.O. AND P.S.-GENSI
          LOWER SIANG DISTRICT
         ARUNACHAL PRADES

         VERSUS

         THE GAUHATI HIGH COURT (PRINCIPAL SEAT) AND 2 ORS
         REPRESENTED BY THE REGISTRAR GENERAL, GAUHATI HIGH COURT,
         GUWAHATI, ASSAM

         2:THE GAUHATI HIGH COURT
          ITANAGAR PERMANENT BENCH
          REPRESENTED BY THE REGISTRAR
          GAUHATI HIGH COURT
          ITANAGAR PERMANENT BENCH, YUPIA

         3:THE GAUHATI HIGH COURT ITANAGAR PERMANENT BENCH BAR
         ASSOCIATION (GHCIPBBA)
          REPRESENTED BY THE PRESIDENT
          GHCIPBBA, YUPI
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For the Petitioner(s)       :     Mr. T. Pertin, Advocate [through VC].


For the Respondent(s)        :     Mr. U.K. Nair, Senior Standing Counsel, Gauhati

High Court assisted by Mr. H.K. Das, Advocate.

: Mr. T.T. Tara, Advocate for the Gauhati High Court Itanagar Permanent Bench Bar Association [through VC].

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

28.08.2023

Arguments heard.

Judgment reserved.

                   JUDGE                           CHIEF JUSTICE




Comparing Assistant