Vikramjeet Singh Chib vs The Union Of India And 2 Ors
2023 Latest Caselaw 3397 Gua

                                                                        Page No.# 1/2

GAHC010174582015




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : WP(C)/30/2015

            VIKRAMJEET SINGH CHIB
            S/O- BAJ SINGH CHIB, R/O- VILLAGE FLORA, P.S.- DOMANA, DIST.-
            JAMMU J and K.



            VERSUS

            THE UNION OF INDIA and 2 ORS
            REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW
            DELHI.

            2:THE DY. INSPECTOR GENERAL
             SECTOR HEAD QUARTER
             SSB
            TEZPUR
             DIST.- SONITPUR
            ASSAM.

            3:THE COMMANDANT
             33 BN SSB
             RANGIA
             DIST.- KAMRUP
            ASSAM

Advocate for the Petitioner   : MR.J I BORBHUIYA

Advocate for the Respondent : MR.D K SAIKIA
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                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 28/08/2023

Heard Mr. J. I. Borbhuiya, learned counsel for the petitioner. Also heard Ms. B. Sarma, learned CGC appears for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant