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Page No.# 1/3 vs Oriental Insurance Company Ltd ...
2023 Latest Caselaw 3268 Gua

Citation : 2023 Latest Caselaw 3268 Gua
Judgement Date : 23 August, 2023

Gauhati High Court
Page No.# 1/3 vs Oriental Insurance Company Ltd ... on 23 August, 2023
                                                                   Page No.# 1/3

GAHC010062322023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/789/2023

         ANJANA SAIKIA 2 ORS
         W/O- LATE BIREN SAIKIA, R/O- 10TH MILE, AMERIGOG, GUWAHATI, P.O.
         AMERIGOG, P.S. BASISTHA, DIST.- KAMRUP(M), ASSAM, PIN- 781023.

         2: NIBHUMONI SAIKIA @ NIVUMONI SAIKIA
          S/O- LATE BIREN SAIKIA
          R/O- 10TH MILE
         AMERIGOG
          GUWAHATI
          P.O. AMERIGOG
          P.S. BASISTHA
          DIST.- KAMRUP(M)
         ASSAM
          PIN- 781023.

         3: MISS PAPARI SAIKIA
          D/O- LATE BIREN SAIKIA
          R/O- 10TH MILE
         AMERIGOG
          GUWAHATI
          P.O. AMERIGOG
          P.S. BASISTHA
          DIST.- KAMRUP(M)
         ASSAM
          PIN- 781023

         VERSUS

         ORIENTAL INSURANCE COMPANY LTD AND 4 ORS.
         HAVING ITS REGIONAL OFFICE AT GUWAHATI, ULUBARI, GUWAHATI-
         781007, REP. BY THE DEPUTY MANAGER, GAUHATI REGIONAL OFFICE,
         ULUBARI, GUWAHATI- 781007, KAMRUP(M), ASSAM

         2:GOPAL RAM
                                                       Page No.# 2/3

             W/O- SARWAN GURJAR
             R/O- 88
             GURJAR
             MOHALLA BIDAKACHIYAVAS
             THE- PISANGAN
             P.O. AND P.S. PISANGAN
             DIST.- AJMER
             RAJASTHAN
             PIN- 305204.

            3:SATYA NARAYAN
             S/O- RAMPALJI
             R/O- LIDI
            VIA
             PISANGAN
             DIST.- AJMER
             RAJASTHAN
             PIN- 305204.

            4:SMTI. PAMPA DAS BARUAH
            W/O- AJIT BARUAH
             R/O- 10TH MILE
            AMERIGOG
             GUWAHATI
             P.O. AMERIGOG
             P.S. BASISTHA
             DIST.- KAMRUP(M)
            ASSAM
             PIN- 781023.

            5:AJIT BARUAH
             S/O- LATE KOHERWAR BARUAH
             R/O- 10TH MILE
             NAMGHAR PATH
             JORABAT
             P.O. AMERIGOG
             P.S. BASISTHA
             DIST.- KAMRUP(M)
            ASSAM
             PIN- 781023

Advocate for the Petitioner   : MR. A BHATTACHARYYA

Advocate for the Respondent : MS. R D MOZUMDAR
                                                                                   Page No.# 3/3

                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 23-08-2023

Heard Mr. A. Bhattacharjee, learned counsel for the applicant and Ms. R.D. Majumdar, learned counsel for the respondent Insurance Company.

This application has been filed praying for withdrawal of 50% of the amount, which was deposited in the Registry of this Court by the Insurance Company.

After hearing the learned counsel for the parties, the Registry is directed to release only an amount of Rs. 1,36,000/- to the applicant/claimant upon proper verification.

It is also directed that the observation regarding fixed deposit as mentioned in the judgment of the Tribunal shall not come into way in disbursal of the aforesaid amount.

With the above direction, the interlocutory application stands disposed of.

JUDGE

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