National Insurance Company ... vs Mangla Rabidas @ Mongla And 5 Ors
2023 Latest Caselaw 3227 Gua

                                                             Page No.# 1/3

GAHC010178712023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   I.A.(Civil)/2406/2023

         NATIONAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
         G.S. ROAD
         GUWAHATI- 781005 REPRESENTED BY THE CHIEF REGIONAL MANAGER
         GUWAHATI REGIONAL OFFICE.


          VERSUS

         MANGLA RABIDAS @ MONGLA AND 5 ORS.
         W/O LATE NIRMAL RABIDAS
         VILL.- GANGAPUR
         P.O.- BADRIPAR
         P.S.- SILCHAR
         DIST.- CACHAR
         ASSAM
         PIN- 788009.

         2:SANJAY RABIDAS
         S/O LATE NIRMAL RABIDAS

         VILL.- GANGAPUR
         P.O.- BADRIPAR
         P.S.- SILCHAR
         DIST.- CACHAR
         ASSAM
         PIN- 788009.
         3:BABY RABIDAS
         D/O LATE NIRMAL RABIDAS

         VILL.- GANGAPUR
         P.O.- BADRIPAR
                                                             Page No.# 2/3

P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788009.
4:URMILA RABIDAS
D/O LATE NIRMAL RABIDAS

VILL.- GANGAPUR
P.O.- BADRIPAR
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788009.
5:JHANTU DAS
S/O LATE HARICHARAN DAS

C/O RAJA DAS

R/O SUBHASHPALLY
DHIRENDRA BHARALUPAR
P.S.- FATASIL
DIST.- KAMRUP(M)
ASSAM
PIN- 781025.
6:UTTAM DAS
S/O GOURANGA KR. DAS

R/O SIBBARI ROAD
P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN- MADHUPUR
P.O.- CHOTAHAIBOR
P.S.- NAGAON
DIST.- NAGAON
ASSAM
PIN- 788710.
------------
Advocate for : MR T KALITA
Advocate for : appearing for MANGLA RABIDAS @ MONGLA AND 5 ORS.
                                                                             Page No.# 3/3




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

21.08.2023 Since the connected appeal has been admitted for hearing, the Judgment and Award dated 16.05.2023 passed by the learned Member, MACT, Cachar at Silchar in MAC Case No. 449/2020 shall remain stayed till disposal of the appeal, subject to deposit of 20% of the awarded amount in the Registry of this Court within 4 (four) weeks from today.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant