Citation : 2023 Latest Caselaw 3209 Gua
Judgement Date : 21 August, 2023
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GAHC010179772023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4702/2023
GOPAL CHANDRA BARUA AND 50 ORS.
S/O LT. NUMAL CH. BARUA R/O VILL. HUJ KOHUATOLI P.O. HUZ
RANGAGARAH PS SADAR NAGAON DIST. NAGAON PIN 782002
2: MADAN DAS
S/O LT. PRANESH DAS R/O LACHIT NAGAR P.O. HUZ RANGAGARAH PS
SADAR NAGAON DIST. NAGAON PIN 782002
3: HAREN DAS
S/O LT. DAHARAM DAS R O AND P.O. RANGAGARAH HUZ PS SADAR
NAGAON DIST. NAGAON PIN 782140
4: BADAN DAS
S/O LT. KAMALAKANTA DAS R O AND P.O. RANGAGARAH HUZ PS SADAR
NAGAON DIST. NAGAON PIN 782140
5: PUSHPA CHANDRA NATH
S/O LT. MOHENDRA MOHAN NATH R/O BAMUN GAON P.O. KACHAMARI
PS SADAR NAGAON DIST. NAGAON PIN 782002
6: ROHIT BORA
S/O LT. SONARAM BORA R/O GANDHI BORI BARAPUJIA P.O. BARAPUJIA
P.S. RAHA DIST. NAGAON PIN 782103
7: AZIZUL HOQUE
S/O ISHAD ALI R/O CHATARUPOHI P.O. HERAPATI DIST NAGAON PIN
782001
8: MADHAB DAS
S/O KALIRAM DAS R/O HUJGAON P.O. HUJRANGAGARAH DIST. NAGAON
PIN 782002
9: IMAM RABBANI
S/O MORYAT ULLAH R/O KATIMARI P.O. HERAPATI P.S. SADAR NAGAON
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PIN 782001
10: RAJEN DAS
S/O KEPAI DAS R/O HUJGAON P.O. HUJRANGAGARAH P.S HAIBORGAON
DIST. NAGAON PIN 782002
11: BIREN SAIKIA
S/O PHANI SAIKIA R/O HUJGAON P.O. HUJRANGAGARAH P.S SADAR
NAGAON DIST. NAGAON PIN 782002
12: RANJIT KALITA
S/O LT. DEHIRAM KALITA R/O MURHATI P.O. SALSALI P.S SAMAGURI
DIST. NAGAON PIN 782002
13: SACHIN KAKATI
R/O NABAGHARBARI P.O. NABAGHARBARI P.S. MORIGAON
14: ANJANA BORA
LEGAL HEIR OF NAREN BORA S/O BAPUKAN BORA R/O GEREKI P.O.
KUMARGAONN P.S RUPAHI DIST. NAGAON PIN 782125
15: PADUM BORA
LEGAL HEIR OF LT. ANANDA BORA R/O MAJARATI P.O. MAJARATI DIST.
NAGAON PIN 782002
16: UPANAND RAJKHOWA
S/O NAGEN RAJKHOWA R/O HUJ KAHUWATOLI P.O. HUJRANAGAGARAH
DIST. NAGAON PIN 782002
17: ATUL DEKA
S/O PHANIDHAR DEKA R/O KHOLAGAON P.O. KHOLAGAON DIST.
MORIGAON PIN 782441
18: DULAL BORA
S/O LT. GOPAL BORA R/O HUJGAON R/O HUJGAON P.O.
HUJRANAGAGARAH DIST. NAGAON PIN 782002
19: RAMESHWAR SAIKIA
S/O DEO RAM SAIKIA R/O KAHUWATOLI P.O. HUJRANAGAGARAH DIST.
NAGAON PIN 782002
20: KALPANA BORDOLOI
LEGAL HEIR OF DHARMANANDA BORDOLOI R/O ITAPARA P.O.
MAJARATI P.S SADAR NAGAON DIST NAGAON PIN 782002
21: SOMESWAR BORA
S/O MOTHARAM BORA R/O HUJGAON P.O. HUJRANGAGARAH P.S. SADAR
NAGAON DIS. NAGAON PIN 782002
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22: JONARAM BORA
S/O SOMESWAR BORA R/O AIBHETI P.O. AIBHETI DIST. NAGAON PIN
782002
23: PABAN PATAR
S/O KEPSINGH PATAR R/O ITAPARA P.O. MAJARATI P.S SADAR NAGAON
DIST. NAGAON PIN 782002
24: MAMANI SAIKIA
LEGAL HEIRS OF LT. LAKHI SAIKIA R/O HUJGAON P.O.
HUJRANGAGARAH P.S. SADAR NAGAON DIS. NAGAON PIN 782002
25: SHIBA DAS
LEGAL HEIR OF LT. AJIT DAS R/O HUJGAON P.O. HUJRANGAGARAH P.S.
SADAR NAGAON DIS. NAGAON PIN 782002
26: BABITA DAS
LEGAL HEIR OF LT KHAGEN DAS R/O HUJGAON P.O. HUJRANGAGARAH
P.S. SADAR NAGAON DIS. NAGAON PIN 782002
27: PRAFULLA BARMAN
S/O LT. NARAYAN BARMAN R/O PUNARKAUNIA P.O. BARAJOL P.S.
GHOGRAPAR DIST. NALBARI PIN 781369
28: GHANASHYAM BARMAN
S/O LT. KHAGEN BARMAN R/O PUNARKAUNIA P.O. BARAJOL P.S.
GHOGRAPAR DIST. NALBARI PIN 781369
29: KESHAB DAS
S/O LT. SANDHIRAM DAS R/O JUGURKUCHI P.O. KHATIKUCHI PS
GHOGRAPAR DIST NALBARI PIN 781369
30: KUMUD RAJBONGSHI
S/O SANTIRAM RAJBONGSHI R/O KAYAKUCHI P.O. PS GHOGRAPAR DIST
NALBARI PIN 781369
31: BHAGAWAN MAZUMDAR
S/O LT. BHUBAN MAZUMDAR R/O RAMPUR AGAGARA P.O. BARAJOL PS
GHOGRAPAR DIST NALBARI PIN 781369
32: PRADIP RAMCHIARY
S/O PRANESHWAR RAMCHIARY
33: PHANIDHAR BASUMATARI
S/O LT HARICHARAN BASUMATARI R/O PUB BARSIRAL P.O. ALLIA PS
GHOGRAPAR DIST NALBARI PIN 781369
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34: HASAN ALI
S/O LT. MUSLIM ALI R/O BARAJOL P.O. BARAJOL P.S GHOGARAPAR DIST.
NALBARI PIN 781369
35: MUSLIM ALI
S/O LT. KASIM ALI R/O BARIDATARA P.O. BARIDATARA P.S GHOGARAPAR
DIST. NALBARI PIN 781369
36: GOURI KALITA
S/O BINDU KALITA R/O BHITHA MAHAL P.O. KHATIKUCHI P.S
GHOGARAPAR DIST. NALBARI PIN 781369
37: BANAMALI KALITA
S/O LT. DEBEN KALITA R/O SRIPUR JUGURKUCHI P.O. KHATKKUCHI P.S
GHOGARAPAR DIST. NALBARI PIN 781369
38: PRADIP RAJBONGSHI
S/O NABIN RAJBONGSHI R/O KHATKUCHI P.O. KHATIKUCHI P.S
GHOGARAPAR DIST. NALBARI PIN 781369
39: PALEN RAMCHIARY
R/O PASCHIM NALBARI P.O KHATIKUCHI P.S GHOGARAPAR DIST.
NALBARI PIN 781369
40: SUBARNA BORO
S/O BHUPEN BORO R/O SATRA P.O AND P.S GHOGARAPAR DIST. NALBARI
PIN 781369
41: SAKHAD ALI
S/O LT. RUSTOM ALI R/O GHOBARKUCHI P.O. AND P.S GHOGARAPAR
DIST. NALBARI PIN 781369
42: RAJANI KALITA
S/O UPEN KALITA R/O GHOBARKUCHI P.O. AND P.S. P.S GHOGARAPAR
DIST. NALBARI PIN 781369
43: HARICHARAN BASFOR
S/O LT. PRASANNA BASFOR R/O BAGHMAR P.O. AND P.S GHOGARAPAR
DIST. NALBARI PIN 781369
44: RAMEN KALITA
S/O PRAFULLA KALITA R/O JAB JAB KUCHI P.O. BARAJOL P.S
GHOGARAPAR DIST. NALBARI PIN 781369
45: ANIL KALITA
S/O BHABEN KALITA R/O GHOBARKUCHI P.S GHOGARAPAR DIST.
NALBARI PIN 781369
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46: PRAMOD BHARALI
S/O SIMBHU RAM BHARALI R/O DALUWA P.O. AND P.S GHOGARAPAR
DIST. NALBARI PIN 781369
47: PRANESWAR BARMAN
S/O BIDYA BARMAN R/O PUNARKAUNI P.O. BARAJOL P.S GHOGARAPAR
DIST. NALBARI PIN 781369
48: DIGANTA BARMAN
S/O LT. BASAB BARMAN R/O PUNARKAUNIA P.O BARAJOL P.S
GHOGARAPAR DIST. NALBARI PIN 781369
49: PRANITA KALITA
LEGAL HEIR OF DANDI KALITA R/O JAB JAB KUCH P.O. BARAJOL P.S
GHOGARAPAR DIST. NALBARI PIN 781369
50: LACHIT BARMAN
S/O BINDU BARMAN R/O RAMPUR AGAGARA P.O. BARAJOL P.S
GHOGARAPAR DIST. NALBARI PIN 781369
51: DIPEN KALITA
S/O LT. JANIK KALITA R/O JAB JAB KUCHI P.O BARAJOL P.S
GHOGARAPAR DIST. NALBARI PIN 78136
VERSUS
THE MANAGEMENT OF ASSAM STATE WEAVING MANUFACTURING
COMPANY LTD. AND ANR.
AIDC R.G BARUAH ROAD GUWAHATI-24
2:THE STATE OF ASSAM
LABOUR AND WELFARE DEPTT. REP. BY THE COMMISSIONER AND
SECRETARY DEPTT. OF LABOUR DISPUR GUWAHATI
Advocate for the Petitioner : MR. S DAS
Advocate for the Respondent : GA, ASSAM
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
21-08-2023
Heard Mr. S. Das, learned counsel for the petitioners and Mr. D. J. Boro, learned counsel appearing on behalf of Mr. J. K. Goswami, learned Standing counsel, Assam State Weaving Page No.# 6/6
Manufacturing Company Limited for the respondent No. 1. Also heard Mr. R. Dhar, learned Government Advocate, Assam for the respondent No. 2.
The petitioners herein are serving as Muster Roll Workers in the Assam State Weaving Manufacturing Company Limited at Katimari Pathar near Haibar Gaon, District-Nagaon and at Jabarkuchi, Ghograpar, District-Nalbari.
The petitioners are aggrieved by the Award/Judgment dated 20.09.2022 of the learned Labour Court of Assam, Kamrup (Metro) at Guwahati passed in Reference Case No. 12/2018.
Issue Rule, returnable by 6 (six) weeks.
As Mr. D. J. Boro, learned counsel appearing on behalf of Mr. J. K. Goswami, learned Standing counsel, Assam State Weaving Manufacturing Company Limited and Mr. R. Dhar, learned Government Advocate, Assam have accepted the notices on behalf of the respondent Nos. 1 and 2, respectively, no formal notice need to be issued to those respondents.
Petitioners shall serve requisite extra copies of this writ petition including the annexures appended thereto to Mr. Boro, learned counsel appearing on behalf of Mr. J. K. Goswami, learned Standing counsel, Assam State Weaving Manufacturing Company Limited and Mr. Dhar, learned Government Advocate, Assam by tomorrow, i.e., 22.08.2023, obtaining necessary acknowledgment from them in that regard.
Registry shall call for the records of said Reference Case No. 12/2018 from the office of the Presiding Officer, Labour Court of Assam, Kamrup (Metro) at Guwahati.
List accordingly.
JUDGE
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