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The Staff Selection Commission ... vs Md Gajijur Rahman
2023 Latest Caselaw 3194 Gua

Citation : 2023 Latest Caselaw 3194 Gua
Judgement Date : 17 August, 2023

Gauhati High Court
The Staff Selection Commission ... vs Md Gajijur Rahman on 17 August, 2023
                                                                       Page No.# 1/1

GAHC010006402017




                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/9/2018

            1: THE STAFF SELECTION COMMISSION THROUGH THE SECRETARY,
            STAFF SELECTION COMMISSION, BLOCK No. 12, CGO COMPLEX, LODHI
            ROAD, NEW DELHI

            2: THE REGIONAL DIRECTOR (NER) STAFF SELECTION COMMISSION
            RUKMINI NAGAR P.O. ASSAM SACHIVALAYA GHUWAHAT

                       VERSUS

            MD GAJIJUR RAHMAN
            VILL BALIZAR, P.O. KHARSITHA, P.S. BELSOR,

For the Appellant     : Mr. S.C. Keyal, Advocate.

For the Respondents : Mr. R. Mazumdar, Advocate for sole respondent.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

17.08.2023

Arguments have been heard. Judgment reserved.

JUDGE CHIEF JUSTICE

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