Bilayet Hussain Khan vs Mafida Begum
2023 Latest Caselaw 3135 Gua

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GAHC010079932022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./190/2022

             BILAYET HUSSAIN KHAN
             S/O AKMAL KHAN, R/O VILL-PUB-JAHARPAM, P.S.-BARPETA, DIST-
             BARPETA, ASSAM



             VERSUS

             MAFIDA BEGUM
             D/O FOIZUDDIN AHMED, R/O BAGUDI, P.S.-BARPETA, DIST-BARPETA,
             ASSAM, PIN-781316



Advocate for the Petitioner   : DR. B AHMED

Advocate for the Respondent : MR. M U MONDAL

BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order

14.08.2023

The parties shall file affidavit declaring their assets and liabilities in terms of the judgment of the Hon'ble Apex Court in the case of Rajnesh -Vs- Neha reported in (2021) 2 SCC 324.

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List this matter on 21.09.2023.

JUDGE

Comparing Assistant