The Genaral Manager And Anr vs Smti Rakheswari Rabha And Anr
2023 Latest Caselaw 3130 Gua

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GAHC010023642017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1656/2017

            THE GENARAL MANAGER and ANR,
            NORTH EAST FRONTIER RAILWAY, MALIGAON, GUWAHATI-11, ASSAM.



            VERSUS

            SMTI RAKHESWARI RABHA and ANR,
            W/O LATE JEKSON RABHA, VILL. MANIKGANJ, P.S. MENDIPATHAR, PIN
            794110, DIST. EAST GARO HILLS MEGHALAYA

            2:THE STATE OF ASSAM

            TO BE REPRESENTED BY THE DEPUTY COMMISSIONER CUM
            COLLECTOR
            GOALPARA
            DIST. GOALPARA
            ASSAM

Advocate for the Petitioner   : SC, NF RLY

Advocate for the Respondent :




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                             ORDER

14.08.2023 Heard Shri G. Goswami, learned counsel for the applicants whereas Shri Z. Hussan, learned counsel is present for the private respondents.

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It is submitted that similar matters were heard and judgment is reserved.

List after a month to enable the learned counsel to apprise the outcome of the case.

JUDGE

Comparing Assistant