Page No.# 1/2 vs The State Of Assam And Anr
2023 Latest Caselaw 3048 Gua

                                                                      Page No.# 1/2

GAHC010228252018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Crl.A./8/2019

         JAHIRUL ISLAM AND ANR
         S/O AZAD ALI, R/O MANAS RESERVE (CHALAPARA), P.O. AND P.S.
         LAKHIPUR, DIST. GOALPA ASSAM, PIN 783129

         2: AZAD ALI

          S/O LATE AMIR ALI
          R/O MANAS RESERVE (CHALAPARA)
          P.O. AND P.S. LAKHIPUR
          DIST. GOALPARA
          ASSAM
          PIN 78312

         VERSUS

         THE STATE OF ASSAM AND ANR.
         RREPRESENTED BY PP, ASSAM

         2:DANESH ALI
          S/O LATE ABDUL MALEK
          R/O KANTAPUR (NAMAPARA)
          P.O. AND P.S. LAKHIPUR
          DIST. GOALPARA
         ASSAM
          PIN 78312
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       For the appellant         : Mr. A.C. Sarma, Senior Advocate
                                  Assisted by Mr. A. Kalam, Advocate
       For the respondents   :   Ms. B. Bhuyan, Senior Advocate,

Addl. PP, Assam Assisted by Ms. M. Chakraborty, Advocate

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

10-08-2023

Arguments heard. Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant