Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Samoon Isai vs The Indian Oil Corporation Ltd. ...
2023 Latest Caselaw 3043 Gua

Citation : 2023 Latest Caselaw 3043 Gua
Judgement Date : 10 August, 2023

Gauhati High Court
Samoon Isai vs The Indian Oil Corporation Ltd. ... on 10 August, 2023
                                                                      Page No.# 1/2

GAHC010122512019




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/3651/2019

         SAMOON ISAI
         S/O. SADAR ISAI, R/O. DIGBOI, MULIABARI, IOC QUATAR NO. 3054 (A), P.O.
         DIGBOI, DIST. TINSUKIA, ASSAM, PIN-786171.



         VERSUS

         THE INDIAN OIL CORPORATION LTD. AND 4 ORS.
         REP. BY THE CHAIRMAN CORPORATE OFFICE, CORE-2, 7 INSTITUTION
         AREA, LODI ROAD, NEW DELHI-110003.

         2:INDIAN OIL CORPORATION LTD.
          (ASSAM OIL DIVISION) DIGBOI
          REP. BY THE CHIEF GENERAL MANAGER
          P.O. DIGBOI
          DIST. TINSUKIA
         ASSAM
          PIN-783171.

         3:THE GENERAL MANAGER (H.R.)
          INDIA OIL CORPORATION LTD. (ASSAM OIL DIVISION)
          DIGBOI
          P.O. DIGBOI
          DIST. TINSUKIA
         ASSAM
          PIN-783171.

         4:THE CHIEF EMPLOYEE RELATION MANAGER (ER AND S)

          INDIAN OIL CORPORATION LTD. (ASSAM OIL DIVISION)
          DIGBOI
          DIST. TINSUKIA
          ASSAM
                                                                    Page No.# 2/2

             PIN-783171.

            5:THE SENIOR EMPLOYEE RELATION MANAGER

             INDIAN OIL CORPORATION LTD. (ASSAM OIL DIVISION)
             DIGBOI
             P.O. DIGBOI
             DIST. TINSUKIA
             ASSAM
             PIN-783171

Advocate for the Petitioner   : MR C BARUAH

Advocate for the Respondent : SC, OIL




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                        ORDER

10.08.2023 List on 16.08.2023.

It is submitted by the learned counsels that the matter is covered by a Judgment of Division Bench of this Court passed in W.A. No. 56/2018.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter