Gauhati High Court
Jayanta Kumar Medhi vs The State Of Assam And 6 Ors on 10 August, 2023
Page No.# 1/4
GAHC010171622021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5623/2021
JAYANTA KUMAR MEDHI
S/O LATE BIRESWAR MEDHI, SUPERINTENDING ENGINEER, OFFICE OF
THE CHIEF ENGINEER (PHE) WATER, ASSAM, HENGRABARI, GUWAHATI
36, R/O HOUSE NO. 64, TARUN NAGAR, MAKHYA PATH, GUWAHATI 781005
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE SECY., PUBLIC HEALTH ENGINEERING DEPTT.,
JANATA BHAWAN, B BLOCK, DISPUR, GUWAHATI, PIN781006
2:THE COMMISSIONER AND SECY.
PUBLIC HEALTH ENGINEERING DEPTT.
JANATA BHAWAN
B BLOCK
DISPUR
GUWAHATI
PIN 781006
3:THE CHIEF ENGINEER (PHE)
WATER
ASSAM
HENGRABARI
GUWAHATI
PIN 781036
4:THE SELECTION COMMITTEE
REPRESENTED BY ITS CHAIRMAN
THE CHIEF SECY.
ASSAM
DISPUR
GUWAHATI 6
Page No.# 2/4
5:THE SECY. TO THE GOVT. OF ASSAM
DEPTT. OF WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES
DISPUR
GUWAHATI 781006
6:BILLYA MANGAL ROY
ADDITIONAL CHIEF ENGINEER (PHE)
OFFICE OF THE ADDITIONAL CHIEF ENGINEER CUM DIRECTOR
BTAD
KOKRAJHAR
ASSAM
PIN 783370
7:BHABEN HAZARIKA
ADDL. CHIEF ENGINEER (PHE)
OFFICE OF CHIEF ENGINEER (PHE)
WATER
ASSAM
HENGRABARI
GUWAHATI 3
Advocate for the Petitioner : MR M CHANDA
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C)/4570/2022
JAYANTA KUMAR MEDHI
SON OF LATE BIRESWAR MEDHI
ADDITIONAL CHIEF ENGINEER
OFFICE OF THE CHIEF ENGINEER (PHE) WATER
ASSAM.
HENGRABARI
GUWAHATI- 781036
RESIDENT OF HOUSE NO. 64
TARUN NAGAR
MAKHYA PATH
Page No.# 3/4
GUWAHATI- 781005.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE SECRETARY
PUBLIC HEALTH ENGINEERING DEPARTMENT
JANATA BHAWAN
'B' BLOCK
DISPUR
GUWAHATI
PIN- 781006.
2:THE COMMISSIONER AND SECRETARY
PUBLIC HEALTH ENGINEERING DEPARTMENT
JANATA BHAWAN
'B' BLOCK
DISPUR
GUWAHATI
PIN- 781006.
3:THE CHIEF ENGINEER (PHE)
WATER
ASSAM
HENGRABARI
GUWAHATI
PIN- 781036.
4:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES
DISPUR
GUWAHATI- 781006.
5:BILLYA MANGAL RAY
ADDITIONAL CHIEF ENGINEER (PHE)
OFFICE OF THE ADDITIONAL CHIEF ENGINEER CUM DIRECTOR
BTAD
KOKRAJHAR
ASSAM. PIN-783370.
------------
Advocate for : MR. S DUTTA
Advocate for : SC
P H E appearing for THE STATE OF ASSAM AND 4 ORS
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
10-08-2023
Head Mr. S. Dutta, learned Senior Counsel assisted by Mr. S. Nath, learned
counsel for the petitioner. Also heard Mr. I. Chowdhury, learned Senior counsel
assisted by Mr. S. Biswakarma, learned counsel for the private respondent no.6
in WP(C) No.5623/2021 and respondent no.5 in WP(C) No.4570/2022 and Mr. R.
Dhar, learned Standing Counsel, PHE Department.
It is submitted by the learned counsel for the parties that the issue is
presently pending before the Division Bench and judgment is awaited.
In view of the above and at the joint prayer made by the learned counsel
for the parties, let the matters be listed on 25.08.2023.
JUDGE
Comparing Assistant
