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Mr. Sankar Nath And 8 Ors vs The State Of Assam And 97 Ors ...
2023 Latest Caselaw 2968 Gua

Citation : 2023 Latest Caselaw 2968 Gua
Judgement Date : 8 August, 2023

Gauhati High Court
Mr. Sankar Nath And 8 Ors vs The State Of Assam And 97 Ors ... on 8 August, 2023

Page No.# 1/18

GAHC010090122020

THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

Case No. : WA/77/2020

1: MR. SANKAR NATH AND 8 ORS S/O KARUNA NATH, PERMANENT R/O VILL. DALLANG, P.O. PANITEMA, DIST. KAMRUP, ASSAM, PIN 781101 PASSING YEAR B.SC (AGRI) 2001

2: KAILASH TALUKDAR S/O- PRANESWAR TALUKDAR PERMANENT R/O- HOUSE NO.- 31 BIR CHILARAI PATH UDAYPUR BIRUBARI GHY. P.O. GOPINATH NAGAR DIST.- KAMRUP(M) ASSAM PIN- 781016. PASSING YEAR B.SC. (AGRI)- 2007

3: CHURANTA BIJOY SONOWAL S/O- JOY RAM SONOWAL PERMANENT R/O- VILL. KHANIA GAON (RUPALI PATH) P.O.- C.R. BUILDING P.S.- DIBRUGARH DIST.- DIBRUGARH ASSAM PIN- 786003. PASSING YEAR B.SC. (AGRI)- 2006.

4: RANJIT BORAH S/O- MANIK BORAH PERMANENT R/O- VILL. MOHIMABARI BORKHOLLA P.O. MOHIMABARI P.S. BORHOLLA DIST.- JORHAT ASSAM PIN- 785631. PASSING YEAR B.SC. (AGRI)- 2013.

5: PRABHAT PRATIM GOGOI S/O- SONARAM GOGOI PERMANENT R/O- VILL. DOPANI P.O.- NAHAT (DEMOW) P.S. DEMOW DIST.- SIVASAGAR ASSAM PIN- 785662. PASSING YEAR B.SC. (AGRI)- 2009.

6: HENGUL JYOTI SALOI S/O- LT. GAJENDRA NATH SALOI PERMANENT R/O- VILL. TENGABARI MANGALDAI W/NO- 6 DIST.- DARRANG ASSAM PIN- 784125. PASSING YEAR B.SC. (AGRI)- 2001.

7: ROUJI DUTTA D/O- BHURAM DUTTA Page No.# 2/18

PERMANENT R/O- VILL. KALITA GAON P.O. BORDOLONI P.S.- GOGAMUKH DIST.- DHEMAJI ASSAM PIN- 787026. PASSING YEAR B.SC. (AGRI)- 2012.

8: ARCHITA KUMBANG D/O- DIPUSON KUMBANG PERMANENT R/O- BISHNU NAGAR PATH BARBARI VIP ROAD HENGRABARI GUWAHATI- 781036 DIST. KAMRUP(M) ASSAM. PASSING YEAR B.SC. (AGRI.)- 2015.

9: RITUPORNA GHARPHALIA S/O TARUN GHARPHALIA PERMANENT R/O- VILL. NUDWA GOHAIN GAON P.O.- DIKOM DIST.- DIBRUGARH ASSAM PIN- 786101. PASSING YEAR B.SC. (AGRI.)- 201

VERSUS

1: THE STATE OF ASSAM AND 97 ORS REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR, GUWAHATI 781006

2:THE ASSAM PUBLIC SERVICE COMMISSION (APSC) REP. BY ITS CHAIRMAN KHANAPARA GHY.- 22. REP. BY ITS CHAIRMAN KHANAPARA GHY.- 22.

3:THE SECY. THE ASSAM PUBLIC SERVICE COMMISSION (APSC) JAWAHAR NAGAR KHANAPARA GHY.-22.

4:THE PRINCIPAL CONTROLLER OF EXAMINATIONS THE ASSAM PUBLIC SERVICE COMMISSION (APSC) JAWAHAR NAGAR KHANAPARA GHY-22.

5:S.P.I.O THE ASSAM PUBLIC SERVICE COMMISSION (APSC) JAWAHAR NAGAR KHANAPARA GHY-22.

6:THE COMMISSIONER AND SECRETARY GOVERNMENT OF ASSAM AGRICULTURE DEPARTMENT DISPUR GHY-6.

7:SIRUMONI PHUKON S/O PRAFULLA CHANDRA PHUKAN R/O VILL. HAHCHARA MANIPURI GAON HAHCHARA P.O. HAHCHARA (KUJIBALI) P.S SIVASAGAR PIN-785701 DIST. SIVASAGAR ASSAM EDUCATIONAL QUALIFICATION-B.SC. (AGRICULTURE) 2002(ROLL NO. 00771/RESULT SHEET POSITION NO. 43)

8:KASHYAP PORAG BEZBARUAH S/O AMRIT RANJAN BEZBARUAH R/O KENDUGURI NO. 2 BRAHMIN GAON P.O. AND P.S JORHAT DIST. JORHAT ASSAM EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2015 M.SC. (AGRI) 2017 (ROLL NO. 00314/RESULT SHEET POSITION 1) Page No.# 3/18

9:HRISHIKESH HAZARIKA S/O TAPAN CHANDRA HAZARIKA R/O MUKTA DUARAH PATH OLD AMOLAPUTTY WARD NO. 12 P.O. P.S. AND DIST. GOLAGHAT ASSAM PIN-785621 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00163/RESULT SHEET POSITION 2)

10:RANI AMCHI KACHARI D/O LT. RATIRAM KACHARI R/O BAJALBARI VILL. TITABAR PO. BARUAJAN P.S TITABAR DIST. JORHAT ASSAM PIN-785630 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2018 (ROLL NO. 00581/RESULT SHEET POSITION 3)

11:RAKTIM JYOTI SAIKIA S/O NANDESWAR SAIKIA R/O SALAGURI P.S. JAMUGURIHAT P.O. SALAGURI DIST. SONITPUR ASSAM PIN-784180 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00372/RESULT SHEET POSITION 5)

12:KHANJANA BORUAH D/O LT. BHUPEN CHANDRA BORUAH R/O VILL. GOMOTHAGAON P.O. KUWARITOL P.S. KALIABOR DIST. NAGAON ASSAM PIN-782137 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 00457/RESULT SHEET POSITION

6)

13:SMITA SARMA D/O RANJIT SARMA R/O HOUSE NO. 20 PANDAV NAGAR GUWAHATI P.O. PANDU P.S. JALUKBARI DIST. KAMRUP (M) ASSAM PIN-781012 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00888/RESULT SHEET POSITION 7)

14:HIMASHREE DUTTA D/O LT. ASHIM DUTTA R/O WARD NO. 3 RAM NAGAR P.O. DHEMAJI P.S. DHEMAJI DIST. DHEMAJI ASSAM PIN-787057 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2018 (ROLL NO. 00856/RESULT SHEET POSITION 8)

15:URMIL BARTHAKUR S/O NIKHILESWAR BARTHAKUR R/O HOUSE NO. 3 KANCHAN PATH ULUBARI BORA SERVICE P.O. AND ULUBARI DIST. KAMRUP (M) ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2015 (ROLL NO. 00469/RESULT SHEET POSITION 9)

16:KOLLOL PRATIM BARUAH S/O PARESH CHANDRA BARUAH R/O HOUSE NO. 4 CHIRATIAGAON JORHAT P.O. NEIST. PS. PULIBOR DIST.

Page No.# 4/18

JORHAT ASSAM PIN-785006 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 01000/RESULT SHEET POSITION 10)

17:ANUSMITA NEOG D/O MR. ROBIN NEOG R/O CHANDOI TAKELA GAON BBORPOOL JORHAT ASSAM PIN-785002 EDUCATIONAL QUALIFICATION-B.SC. (HORITCULTURE) 2018 (ROLL NO. 00378/RESULT SHEET POSITION 11)

18:JABIR AHMED S/O FAZAR ALI R/O BARUAJHAR BECHIMARI DARRANG P.O. BECHIMARI P.S. DALGAON DIST. DARRANG ASSAM PIN-784514 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2018 (ROLL NO. 00618/RESULT SHEET POSITION 12)

19:ANANYA BARUAH D/O JAGADISH PRASAD BARUAH R/O SUAGPUR T.R.P. ROAD JORHAT P.O. AND P.S. JORHAT DIST. JORHAT ASSAM EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2015 M.SC. (AGRI) 2018 (ROLL NO. 00496/RESULT SHEET POSITION 13)

20:LUNA BARUAH D/O HEMEN CH. BARUAH R/O HOUSE NO. 88 SOLAPAR BEHIND D.A.V. HIGH SCHOOL P.O. ULUBARI P.S PALTAN BAZAR GUWAHATI-8 DIST. KAMRUP (M) ASSAM EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 00638/RESULT SHEET POSITION 14)

21:ANUPENDRA NARAYAN DEB S/O ASHUTOSH DEB R/O WARD NO. 1 JHALUKBARI TANGLA UDALGURI P.O. TANGLA P.S. TANGLA DIST. UDALGURI ASSAM PIN-784524 EDUCATIONAL QUALIFICATION-B.SC. (HORTI) 2018 (ROLL NO. 00188/RESULT SHEET POSITION 15)

22:RAJ KUMAR GOSWAMI S/O BHUPEN GOSWAMI R/O HOUSE NO. 2 MILAN PATH PACHIM BORAGAON GUWAHATI P.O. GOTANAGAR P.S. GORCHUK DIST. KAMRUP (M) ASSAM EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2015 M.SC. (AGRI) 2017 (ROLL NO. 01048/RESULT SHEET POSITION 16)

23:BHASKAR SAIKIA S/O NIRANJAN SAIKIA R/O VILL. BHIMPATHER DIGBOI P.O. DIGBOI P.S DIGBOI DIST. TINSUKIA ASSAM PIN-786171 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00491/RESULT SHEET POSITION 18) Page No.# 5/18

24:SUPRIYA BORAH D/O NILAMONI BORAH R/O VILL. DEWDHOR GAON P.O. RANTHALI P.S. NAGAON DIST. NAGAON ASSAM PIN-782101 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 00769/RESULT SHEET POSITION 19)

25:BIJIT RAY PRADHANI S/O RAKESH ROSHAN RAY PRADHANI R/O VILL.NO. 1 HATIGARH P.O. GURUFELA P.S. KACHUGAON DIST. KOKRAJHAR ASSAMPIN-783360 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2018 (ROLL NO. 00396/RESULT SHEET POSITION 20)

26:MANASH JYOTI BORAH S/O BHAWA BORAH R/O VILL. NAMKATONI P.O. KAMALABARI P.S. MAJULI DIST. MAJULI ASSAM PIN-785106 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00276/RESULT SHEET POSITION 21)

27:SANGEETA HAZARIKA D/O SRI ATUL HAZARIKA R/O GOZPURIA GAON JALUKBARI TITABAR P.O. JALUKBARI P.S. TITABAR DIST. JORHAT ASSAM PIN-785630 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00578/RESULT SHEET POSITION

22)

28:GAURAV KASHYAP S/O SATYAJIT SARMA R/O B.B. ROAD EAST AMOLAPATTY P.O. AND P.S NAGAON DIST. NAGAON ASSAM PIN-782001 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 00282/RESULT SHEET POSITION 23)

29:DHRUBA LOCHAN NATH S/O MR. GIRISH CHANDRA NATH R/O VILL. DAHIKATA P.O. RAJAPARA P.S MORNAI DIST. GOALPARA ASSAM PIN-783133 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2012 MA 2016 (ROLL NO. 00739/RESULT SHEET POSITION 24)

30:ABINASH KOLITA S/O ATUL KOLITA R/O ALENGMURIA GAON P.O. ALENGMURIA P.S. DERGAON DIST. GOLAGHAT ASSAM PIN-785622 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2018 (ROLL NO. 00198/RESULT SHEET POSITION NO.25)

31:LAYONMOY BORTHAKUR S/O HEM BORTHAKUR R/O VILL. HOROMOHAN CHUK P.O. HATBOR P.S. KALIABOR DIST. DIST. NAGAON ASSAM PIN-782136 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 00419/RESULT SHEET POSITION 26) Page No.# 6/18

32:MADHURJYA HAZARIKA S/O KAMINI HAZARIKA R/O VILL. MARANAKURI NANDIKESWAR JAMUGURIHAT PO. NANDIKESWAR P.S. JAMUGURI DIST. SONITPUR ASSAM PIN-784180 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2012 M.SC. (AGRI) 2014 (ROLL NO. 00412/RESULT SHEET POSITION 27)

33:GAURAV PHOOKAN S/O SUSANTA PHOOKAN R/O L.G. NAGAR BAHBARI GAON P.O. TINSUKIA P.S. HIJUGURI DIST. TINSUKIA ASSAM PIN-786125 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 00216/RESULT SHEET POSITION

28)

34:ANJALI BASUMATARY D/O ASHINI KUMAR BASUMATARY R/O 2 NO. BHETAGAON BODOFANAGAR BIJNI P.O. AND P.S. BIJNI DIST. CHIRANGASSAM PIN-783390 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 00487/RESULT SHEET POSITION 29)

35:MRIDUPABAN DAS S/O DHARANI DS R/O KUSUMTOLA NEAR DIPATOLA ROAD P.O. KARCHONTOLA SONITPUR PS. JAMUGURIHAT DIST. SONITPUR ASSAM PIN-784189 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2018 (ROLL NO. 00749/RESULT SHEET POSITION 31)

36:MRIGANKA MOUSAM SARMA S/O MR. KUMUD SARMA R/O JAIL ROAD JORHAT P.O. P.S. AND DIST. JORHAT ASSAM PIN-785001 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2014 (ROLL NO. 00870/RESULT SHEET POSITION 32)

37:NAVANITA BAISHYA D/O JOGENDRA BAISHYA R/O VILL. JANIGOG P.O. JANIGOG P.S. NALBARI DIST. NALBARI ASSAM PIN-781334 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 00366/RESULT SHEET POSITION 33)

38:DIPANKAR BORAH S/O DIJENDRA NATH BORAH R/O BORBHETA MAJ GAON CINNAMARA P.O. CINNAMARA P.S. JORHAT DIST. JORHAT ASSAM PIN-785008 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2018 (ROLL NO. 00194/RESULT SHEET POSITION 34)

39:BHASHWATI SHARMA D/O BARAZARA P.O. AND P.S. BARAZARA DIST. NALBARI ASSAM PIN-781334 Page No.# 7/18

EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00882/RESULT SHEET POSITION 35)

40:KRISHNA DEVI D/O MR. PRASANNA KUMAR SARMAH R/O VILL. SANTIPARA DARRANG WARD NO. 1 P.O. MANGALDAI P.S. MANGALDAI DIST. DARRANG ASSAM PIN-784125 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2015 M.SC. (AGRI) 2018 (ROLL NO. 00342/RESULT SHEET POSITION 36)

41:TRIDEEP RAJAK S/O RAMESH RAJAK R/O BHATEMORA GAON PULIBOR P.O. R.R.L. JORHAT P.S. PULIBOR DIST. JORHAT ASSAM EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00219/RESULT SHEET POSITION 37)

42:NEHAIL HOJAI S/O SUBRATA HOJAI R/O NEAR HOUSING BOARD OFFICE GADAIN RAJI HAFLONG P.O. AND P.S HAFLONG DIST. DIMA HASAO ASSAM PIN-788819 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017(ROLL NO. 00889/RESULT SHEET POSITION 39)

43:SAMIR MEDHI S/O SHRI SIBENDRA NATH MEDHI R/O VILL. BHOTANTA MOHITARA P.O. PATACHARKUCHI P.S. PATHSALA DIST. BARPETA ASSAM EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2015 M.SC. (AGRI) 2017 (ROLL NO. 00298/RESULT SHEET POSITION 40)

44:GEETIMOLLIKA HAZARIKA D/O PROTIM KUMAR HAZARIKA R/O P.W.D. PRIVATE ROAD GAR ALI P.O. P.S. AND DIST. JORHAT ASSAM EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2015 M.SC. (AGRI) 2018 (ROLL NO. 00181/RESULT SHEET POSITION 41)

45:KAKUMONI SAIKIA D/O ATUL CHANDRA SAIKIA R/O SADAR LACHIT NAGAR MAJGAON PATH P.O. CINNAMARA P.S. AND DIST JORHAT ASSAM PIN-785008 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00171/RESULT SHEET POSITION

42)

46:DIPSIKHA GOSWAMI D/O KSHITISH CHANDRA GOSWAMI R/O HOUSE NO. 11 BYE LANE NO. 3 BARNACHAL ROAD BAMUNIMOIDAM P.O. BAMUNIMOIDAM P.S. CHANDMARI DIST. KAMRUP(M) ASSAM EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2018 (ROLL NO. 00941/RESULT SHEET POSITION 44) Page No.# 8/18

47:MURCHANA MALAKAR D/O NABA KUMAR MALAKAR R/O HOUSE NO. 75 SENDURI ALI NABIN NAGAR P.O. ZOO ROAD P.S GITANAGAR DIST. KAMRUP(M) ASSAM PIN-781024 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2016 M.SC. (AGRI) 2018 (ROLL NO. 00375/RESULT SHEET POSITION 45)

48:KAKALI KONWAR D/O JOGEN KONWAR R/O HILOIDARI GAON P.O. AMGURI P.S. AMGURI DIST. SIVASAGAR ASSAM PIN-785680 EDUCATIONAL QUALIFICATION-B.SC. (AGRI) 2017 M.SC. (AGRI) 2019 (ROLL NO. 00530/RESULT SHEET POSITION 46)

49:RAJAT KUMAR PARIT SON OF SRI PAWAN PARIT RESIDENT OF - KAKOPATHER VILLAGE- NAYAMATI P.O- KAKOPATHER P.S- KAKOPATHER DISTRICT- TINSUKIA ASSAM PIN-786152 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO.- 01001/RESULT SHEET POSITION NO. 47.)

50:NITUMONI MAHANTA SON OF- PURNA MAHANTA RESIDENT OF VILLAGE- DIPARA P.O- DIPARAPUKHURI P.S- GOHPUR DISTRICT- BISWANATH ASSAM PIN- 784172 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.- 01054/RESULT SHEET POSITION NO.-50.)

51:PARTHA PRATIM BARUAH SON OF- BHABEN BARUAH RESIDENT OF- CHANDMARI LACHIT NAGAR P.O- TEZPUR P.S.- TEZPUR DISTRICT- SONITPUR ASSAM PIN-784001 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO.-00103/RESULT SHEET POSITION NO.-54.).

52:PANKAJ BARMAN SON OF- BHUPENDRA BARMAN RESIDENT OF HOUSE NO. 3 WARD NO. 16 KAILASHPUR KAHILIPARA P.O- ODALBAKRA P.S- DISPUR DISTRICT- KAMRUP(M) ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2015 M.SC. (AGRI) 2017. (ROLL NO.-00747/RESULT SHEET POSITION NO.-55.)

53:GOURI SANKAR BORHOLOI SON OF BINDESWAR BORDOLOI RESIDENT OF- MORI PACHATIA GEETA NAGAR P.O-MORIGAON P.S- MORIGAON DOSTRICT- MORIGAON ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.- 00576/RESULT SHEET POSITION NO.-56.) Page No.# 9/18

54:JISHNU PRATIM MUDOI SON OF- SRI ATUL MUDOI RESIDENT OF RAJAMOIDAM GAJPURIA ROAD P.O. AND P.S.- JORHAT DISTRICT- JORHAT ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2018. (ROLL NO.-00523/RESULT SHEET POSITION NO.-57.)

55:BIDISHA BORPATRAGOHAIN DAUGHTER OF PABITRA BORPATRAGOHAIN RESIDENT OF PUB- BONGAL PUKHURI BYE LANE NO. 2 JORHAT P.O. AND P.S.- JORHAT DISTRICT- JORHAT ASSAM PIN-785001 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.- 01010/RESULT SHEET POSITION NO.-58.)

56:MONTRISHNA RAJKHOWA DAUGHTER OF DEBESWAR RAJKHOWA RESIDENT OF KHOUNDPARA DERGAON P.O DERGAON P.S- DERGAON DISTRICT- GOLAGHAT ASSAM PIN- 785614 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO.- 00213/RESULT SHEET POSITION NO.-59.)

57:MOROMI BURAGOHAIN DAUGHTER OF- ADITYA BURAGOHAIN RESIDENT OF- PIRAKATA PODUMPUKHURI GOHAIN GAON P.O- DEWAN GAON VIA- KAKOJAN P.S.- TEOK DISTRICT- JORHAT ASSAM PIN-785107 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2014 M.SC. (AGRI) 2016. (ROLL NO.-00538/RESULT SHEET POSITION NO.-60).

58:GREFY MORANG DAUGHTER OF KAMAL CHANDRA MORANG RESIDENT OF- RUWARD DOLUNG RANGKOP P.O- JONAI P.S.- JONAI DISTRICT- DHEMAJI ASSAM PIN-787060 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO.-00192/RESULT SHEET POSITION NO-61).

59:NIPOM JYOTI DUTTA SON OF- BHABEN CHANDRA DUTTA RESIDENT OF- VILLAGE- HINDU GAON WARD NO.-4 P.O.- NORTH LAKHIMPUR P.S- NORTH LAKHIMPUR DISTRICT- LAKHIMPUR ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2015 M.SC. (AGRI) 2017. (ROLL NO.-00660/RESULT SHEET POSITION NO. 62).

60:GYANPRADEEP BORGOHAIN SON OF- KHAGEN BORGOHAIN RESIDENT OF- WARD NO.-7 KRISHNA NAGAR BOKAJAN P.O- AND P.S- BOKAJAN DISTRICT- KARBI ANGLONG ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.- 00288/RESULT SHEET POSITION NO.-63.) Page No.# 10/18

61:LEKHIKA BORGOHAIN DAUGHTER OF ROBINDRA BORGOHAIN RESIDENT OF VILLAGE- CHOULDHOWA BALIGAON P.O- GOGAMUKH P.S- GOGAMUKH DISTRICT- DHEMAJI ASSAM PIN-787034 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018.(ROLL NO.- 01006/RESULT SHEET POSITION NO.-65).

62:MOYURTRISHNA RAJKHOWA DAUGHTER OF DEBESWAR RAJKHOWA RESIDENT OF KHOUNDPARA DERGAON P.O DERGAON P.S- DERGAON DISTRICT- GOLAGHAT ASSAM PIN- 785614 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO.- 00167/RESULT SHEET POSITION NO.-66.)

63:JONAKI NARZARY DAUGHTER OF NABIN NAZARY RESIDENT OF CHALTATOLA WARD NO.4 KOKRAJHAR P.O. KOKRAJHAR P.S.- KOKRAJHAR DISTRICT-KOKRAJHAR ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRICULTURE) 2015 M.SC. (AGRICULTURE) 2017. (ROLL NO.-00394/RESULT SHEET POSITION NO.-67.)

64:SAPTARISHA CHETIA DAUGHTER OF MR. MANOJ KUMAR CHETIA RESIDENT OF NABIN NAGAR HABICHUK P.O- AND P.S- JORHAT DISTRICT- JORHAT ASSAM PIN-785001 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2018. (ROLL NO.-00391/RESULT SHEET POSITION NO.-68.)

65:MRIDUPAWAN SAIKIA SON OF- LT. KULADHAR SADHANIDAR RESIDENT OF- NAKARI WARD NO. 2 NORTH LAKHIMPUR P.O.- NORTH LAKHIMPUR P.S.- NORTH LAKHIMPUR DISTRICT- LAKHIMPUR ASSAM PIN-787001 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2014 M.SC. (AGRI) 2016 AND PH. D. (AGRI) 2019. (ROLL NO.-00494/RESULT SHEET NO.-

69.)

66:UDIT PHUKON SON OF DIGONTA PHUKON RESIDENT OF VILLAGE- DEHING T.E. TOWN P.O. AND P.S.- MARGHERITA DISTRICT- TINSUKIA ASSAM PIN-786181 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.-00985/RESULT SHEET POSITION NO.70.)

67:KASTURI SHIVAM DAUGHTER OF KESHARAM NATH R/O- SURABHI NAGAR NEAR SENCHOWA RAIL GATE P.O- SENCHOWA P.S.- HAIBARGAON DISTRICT-NAGAON ASSAM PIN--782002 ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO.-00236/RESULT SHEET POSITION NO. 71).

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68:SURAJ BARUAH SON OF- SUBHAN CHANDRA BARUAH RESIDENT OF HAMDOIPUL PUB- AMOLAPATTY P.O- GOLAGHAT P.S- GOLAGHAT DISTRICT- GOLAGHAT ASSAM PIN-785621 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO.- 00789/RESULT SHEET POSITION NO.-72.)

69:SUKANYA GOGOI DAUGHTER OF JYOTI PRASAD GOGOI RESIDENT OF JARADHARA GAON DEORAJA P.O- DEORAJA P.S- GAURISAGAR DISTRICT- SIVASAGAR ASSAM PIN-785680 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2018. (ROLL NO.-00155/RESULT SHEET POSITION NO.-73.)

70:NILAKSHI KAKATI DAUGHTER OF- MR. ANIL KAKATI RESIDENT OF HOUSE NO.1 BYE LANE NO.-4 LAKHIMI PATH BELTOLA TINIALI GUWAHATI P.O.- BELTOLA TINIALI P.S.- HATIGAON DISTRICT- KAMRUP(M) ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2003 M.SC. (AGRI) 2006 PH. D. (AGRI) 2018. (ROLL NO.-00569/RESULT SHEET POSITION NO.-74).

71:HARADEV BRAHMA SON OF SARAT CHANDRA BRAHMA R/O- VILL- SHYAMGAON P.O- RANGALIKHATA DISTRICT- KOKRAJHAR- ASSAM PIN-783370 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2008 M.SC. (AGRI) 2011. (ROLL NO.-00837/RESULT SHEET POSITION NO.75.)

72:DIBYA JYOTI BORAH SON OF- RAM NATH BORAH RESIDENT OF- VILLAGE- DOGATI P.O- AZAD P.S.- PANIGAON DISTRICT- LAKHIMPUR ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2015 M.SC. (AGRI) 2017. (ROLL NO.-00069/RESULT SHEET POSITION NO.-76.)

73:MEGHNA GOGOI DAUGHTER OF- MONESWAR GOGOI RESIDENT OF GREENLAND APARTMENT RUKMINI GAON P.O- KHANAPARA P.S- DISPUR DISTRICT- KAMRUP(M) ASSAM PIN-781022 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2015 M.SC. (AGRI) 2017. (ROLL NO.-00702/RESULT SHEET POSITION NO. 77).

74:ADITI KASHYAP DAUGHTER OF- ANUP KUMAR SAHU RESIDENT OF OLD AMOLAPATTY 5TH BYE LANE SIVASAGAR P.O- SIVASAGAR P.S- SIVASAGAR DISTRICT- SIVASAGAR ASSAM PIN- 785640 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2018. (ROLL NO.-00241/ RESULT SHEET POSITION NO.-78.) Page No.# 12/18

75:ANUPAM DUTTA SON OF- BIREN DUTTA RESIDENT OF- HINDU GAON WARD NO.-5 NORTH LAKHIMPUR P.O.- NORTH LAKHIMPUR P.S.- NORTH LAKHIMPUR DISTRICT- LAKHIMPUR ASSAM PIN- 787001 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.-00237/RESULT SHEET POSITION NO.-79.)

76:BHAKTI PRIYA DUTTA DAUGHTER OF JYOTI KUMAR DUTTA RESIDENT OF- VILLAGE- MADHYAPUR JONAI P.O- JONAI P.S- JONAI DISTRICT- DHEMAJI ASSAM PIN- 787060 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. ROLL NO.-00505/ RESULT SHEET POSITION NO. 80.)

77:PANKAJ PURAN SON OF GUNA PURAN RESIDENT OF ROWMARI DIHINGIA GAON JAMIRA P.O- JAMIRAH P.S- BARBARUAH DISTRICT- DIBRUGARH ASSAM PIN-786004 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2018. (ROLL NO.-00259/ RESULT SHEET POSITION NO. 81.)

78:PRIYANKU MAZUMDER SON OF BIDYADHAR MAZUMDER RESIDENT OF- GARIGAON BONGAON P.O- BONGAON P.S.- KOMARGAON DISTRICT- GOLAGHAT ASSAM PIN-785611 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO.-00157/ RESULT SHEET POSITION NO. 83).

79:MANASH JYOTI GOGOI SON OF JYOTI GOGOI RESIDENT OF JUNAKI NAGAR P.O- SILAPATHAR P.S- SILAPATHAR DISTRICT- DHEMAJI ASSAM PIN-787059 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2014 M.SC. (AGRI) 2016. (ROLL NO.-00485/RESULT SHEET POSITION NO.-84.)

80:SANNIDHYA SOURAV BURAGOHAIN SON OF- SUREN BURAGOHAIN RESIDENT OF VILAGE- LALIMCHIGA AMGURI TOWN P.O- AMGURI P.S- AMGURI DISTRICT- SIVASAGAR ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2018. (ROLL NO.-00209/RESULT SHEET POSITION NO.-86.)

81:HRIDAYANANDA DAS SON OF- DIBAKAR DAS RESIDENT OF- HARIHAR PATH NO. 1 DULIAJAN GAON P.O.- DULIAJAN P.S.- DULIAJAN DISTRICT- DIBRUGARH ASSAM PIN-786602 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2012 M.SC. (AGRI) 2014. (ROLL NO.-00059/ RESULT SHEET POSITION NO.91).

82:DWEEPJYOTI SARKAR Page No.# 13/18

SON OF HARESWAR SARKAR RESIDENT OF ABHAYAPURI M.G. ROAD WARD NO. 4 P.O. AND P.S- ABHAYAPURI DISTRICT- BONGAIGAON ASSAM PIN-783384 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2015 M.SC. (AGRI) 2017. (ROLL NO.- 00392/RESULT SHEET POSITION NO.-92.)

83:ANKITA BARUAH DAUGHTER OF BASANTA KUMAR BARUAH RESIDENT OF- PANITOLA GAON P.O- PANITOLA P.S- PANITOLA DISTRICT- TINSUKIA ASSAM PIN-786183 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO.-00132/ RESULT SHEET POSITION NO.-93.)

84:BAISHALI BHUYAN DAUGHTER OF HEMANTA BHUYAN RESIDENT OF BIHUTOLI ROAD NEW MARKET HOJAI P.O.- HOJAI P.S.- HOJAI DISTRICT- HOJAI ASSAM PIN- 782435 EDUCATIONAL QUALIFICATION- B.SC. (HORTI) 2018. (ROLL NO.-00143/ RESULT SHEET POSITION NO.-94).

85:SUMPI CHUTIA DAUGHTER OF LATE MRIGEN CHUTIA RESIDENT OF VILLAGE- BONGALI GARIGAON P.O- MADHAB NAGAR DISTRICT- SIVASAGAR ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2015 M.SC. (AGRI) 2017. (ROLL NO.-00500/ RESULT SHEET POSITION NO.-95).

86:MONDIRA BORBORAH DAUGHTER OF- LT. PROBHAT CHANDRA BORBORAH RESIDENT OF VILLAGE- POHUCHUNGI TEOK P.O- JAKHARIA P.S- TEOK DISTRICT- JORHAT ASSAM PIN-785112 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.-00492/RESULT SHEET POSITION NO.97).

87:KALPANA GOGOI DAUGHTER OF- TILESWAR GOGOI RESIDENT OF VILLAGE BEKAJAN 62 GHARIA JORHAT P.O- BEKAJAN P.S- BORHOLLA DISTRICT- JORHAT ASSAM PIN- 785631 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.-00542/ RESULT SHEET POSITION NO.-98).

88:DIPANKAR DAS SON OF BIJOY DAS RESIDENT OF BHIRGAON PANIBHARAL BISWANATH P.O.- PANIBHARAL BISWANATH P.S.- BISWANATH DISTRICT- BISWANATH ASSAM PIN-784176 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2014 M.SC. (AGRI) 2016. (ROLL NO.-00483/ RESULT SHEET POSITION NO.-99.) Page No.# 14/18

89:PRITHVIRAJ PEGU SON OF- HARI PRASAD PEGU RESIDENT OF NAWSALIA VILLAGE NEAR NO. 2 BAMUN GAON P.O- KACHAGORAL P.S.- JORHAT DISTRICT- JORHAT ASSAM PIN- 785010 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2017 M.SC. (AGRI) 2019. (ROLL NO-00537/RESULT SHEET POSITION NO.-100.)

90:HARI PRAKASH LAGASHU SON OF- KESHAB LAGASHU RESIDENT OF LAIKA-RIGBI VILLAGE P.O- RANGAGORA P.S- GUIJAN DISTRICT- TINSUKIA ASSAM PIN-786125 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2018. (ROLL NO.-00460/RESULT SHEET POSITION NO.-102.)

91:GARGI KASHYAP DAUGHTER OF- NILOTPAL DAS RESIDENT OF- NARIKALGURI PHCG PATH WARD NO. 8 P.O- DERGAON P.S- DERGAON DISTRICT- GOLAGHAT ASSAM PIN-785614 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2018. (ROLL NO.-00506/RESULT SHEET POSITION NO.-103).

92:DANSWRANG BASUMATARY SON OF RAJMAHAL BASUMATARY RESIDENT OF VILLAGE- BORO ADABARI P.O- CHORAIKHOLA P.S- KOKRAJHAR DISTRICT- KOKRAJHAR ASSAM EDUCATIONAL QUALIFICATION B.SC. (AGRI) 2015 M.SC. (AGRI) 2017. (ROLL NO.- 00165/RESULT SHEET POSITION NO.-104.)

93:KARPUNPULI PEGU DAUGHTER OF- NETRAMONI PEGU RESIDENT OF- VILLAGE- NALANIPAM P.O.- DHEMAJI P.S.- DHEMAJI DISTRICT- DHEMAJI ASSAM PIN-787057 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.-00413/RESULT SHEET POSITION NO.-105.)

94:PHUNU MILI DAUGHTER OF- PULIN MILI RESIDENT OF- KHAJUA PATIR DHAKUAKHANA P.O.- KHAJUA PATIR P.S.- DHAKUAKHANA DISTRICT- LAKHIMPUR ASSAM PIN-787055 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2014 M.SC. (AGRI) 2016. (ROLL NO.-00820/RESULT SHEET POSITION N. 106.)

95:HAPPY BHARALI DAUGHTER OF- SUNIT KUMAR BHARALI RESIDENT OF TARAJAN BYPASS NEAR HOTEL EARL GREY JORHAT P.O- R.R.L. P.S.- PULIBOR DISTRICT- JORHAT ASSAM PIN-785001 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.-01059/RESULT SHEET POSITION NO.-107).

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96:PIRBI TISSOPI DAUGHTER OF- SAGAR TISSO RESIDENT OF- DEWAN BASTI DHARAMNALA NEAR ADHYAN ACADEMY DIPHU P.O. AND P.S.- DIPHU DISTRICT- KARBI ANGLONG ASSAM EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2015 M.SC. (AGRI) 2017. (ROLL NO.-00149/RESULT SHEET POSITION NO.-108).

97:HUNMILI TERANGPI DAUGHTER OF- MANIK TERANG RESIDENT OF- DILAWJAN RONGPANGBONG VILLAGE P.O- BALIPATHAR P.S- BOKAJAN DISTRICT- KARBI ANGLONG ASSAM PIN- 782470 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2016 M.SC. (AGRI) 2018. (ROLL NO.-00324/RESULT SHEET POSITION NO.-109).

98:MIRJENG TERANG SON OF- DILIP TERANG RESIDENT OF VILL- RONGTIA DOKMOKA P.O- DOKMOKA P.S- DOKMOKA DISTRICT- KARBI ANGLONG ASSAM PIN- 782441 EDUCATIONAL QUALIFICATION- B.SC. (AGRI) 2018 (ROLL NO.-00246/RESULT SHEET POSITION NO. 111.

For the Appellants : Mr. J. Roy, Senior Advocate, assisted by Mr. R. Hazarika and Mr. .P. Sarmah, Advocates.

For the Respondents : Mr. N. Das, Junior Government Advocate, Assam for respondent No.1.

: Mr. T.J. Mahanta, Senior Standing Counsel, APSC, assisted by Mr. T. Gogoi, Advocate for respondent Nos.2 to 5. : Mr. B. Choudhury, Standing Counsel, Agriculture Department, for respondent No.6.

: Mr. A. Hossain, Advocate for respondent Nos.7 to 98.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

08.08.2023 [Sandeep Mehta, C.J.]

The instant intra-Court writ appeal has been preferred by the appellants herein for assailing the judgment/final order dated 12.06.2020 passed by the learned Single Bench dismissing WP(C) No.807/2020 preferred Page No.# 16/18

by the appellants/writ petitioners and turning down their prayer to question the decision of the respondent APSC in not considering the criterion of experience in making selections to 115 posts of Agricultural Development Officer in the Department of Agriculture, Government of Assam.

We have heard and considered the submissions advanced by the learned counsel appearing for the parties and have gone through the impugned judgment and the documents placed on record.

Mr. Roy, learned senior counsel representing the appellants vehemently and fervently contended that as per Rule 29 of the Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 (hereinafter referred to as the "2010 Rules"), the Commission was under an obligation to give weightage in the criterion of service experience to the applicants for the posts while preparing the final select list. He urges that as the Commission omitted to account for this mandatory evaluation criterion in the subject selection process, the entire recruitment deserves to be quashed and a direction is required to be issued that fresh evaluation be made by accounting for the experience certificates held by the appellants. He thus implored the Court to set aside the impugned judgment of the learned Single Bench and accept the appeal.

Per contra, Mr. T.J. Mahanta, learned senior counsel representing the APSC, vehemently and fervently opposed the submissions advanced by the appellants' counsel. It was contended that Rule 29 of the 2010 Rules does not make it mandatory for the Commission to take into account the service experience criterion for the purpose of making evaluation while preparing the final select list. The Rule confers discretion upon the Commission to determine the qualifying standard by giving weightage on academic merit, subject Page No.# 17/18

knowledge, additional relevant qualification and service experience relevant to the post for preparing the final order of select list. He urged that even in the advertisement dated 29.12.2018, there was no such indication that the experience criterion would be taken into consideration while preparing the final select list. The criterion of selection for the post in question was written test/interview, which would include a short listing exercise. Since the selections in question have already been made and 115 candidates have been appointed on the basis of their own merit arrived after due evaluation, the appellants/writ petitioners are precluded from raising a highly belated plea that the experience criterion should also be taken into account in the evaluation process. He urged that the evaluation criterion was fairly and uniformly applied while making assessment of all candidates shortlisted for the viva-voce test and hence, the Commission cannot be mandated to incorporate the experience criterion in the selection process, which has been closed long back.

We have given our thoughtful consideration to the submissions advanced at bar and have gone through the material available on record.

At the outset, we may mention that Rule 29 of the 2010 Rules, which reads as below, does not make it mandatory upon the Commission to keep service experience as one of the criterion for determining the qualifying standards.

"29. The Commission may determine the qualifying standard by giving weightage on academic merit, subject knowledge, additional relevant qualification, service experience relevant to the post etc. for preparing the final order of select list."

The Commission in its own wisdom, while issuing the advertisement, decided not to keep the service experience as a countable criterion and accordingly, the applications of many a candidates without experience Page No.# 18/18

certificates, were also duly accepted. The term may in Rule 29 and "wherever necessary" used in Clause 3 of the advertisement makes it clear that the experience certificate was required to be given only if specifically demanded for. As there was no essential requirement in the advertisement that the candidates should furnish experience certificate with their forms, the same could not have been kept as an evaluating criteria.

Furthermore, the Commission by resorting to Rule 78 of the 2010 Rules has made an unambiguous interpretation that there was no requirement of experience criterion in making the selection and hence, this Court while exercising its extra ordinary writ jurisdiction, cannot be expected to interfere in such decision making process, unless the same is said to be arbitrary, illegal or malafide.

In wake of the discussion made hereinabove, we are of the firm view that the appellants have failed to make out a case warranting interference in the subject selection process conducted by the APSC for the post of Agricultural Development Officer. The selections have already been made and the candidates have been appointed on the basis of their merit and hence, there is no reason to interfere in the judgment dated 12.06.2020 rendered by the learned Single Judge, which is the subject matter of challenge in this appeal.

Hence, the writ appeal fails and is dismissed as being devoid of merit.

                  JUDGE                              CHIEF JUSTICE




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