New India Assurance Company Ltd vs Bulu Begum And 5 Ors
2023 Latest Caselaw 2964 Gua

                                                               Page No.# 1/2

GAHC010140372023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                  I.A.(Civil)/1865/2023

         NEW INDIA ASSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87 MG ROAD
         FORT
         MUMBAI AND ITS REGIONAL OFFICE AT STAR CITY COMPLEX
         5TH FLOOR
         LACHIT NAGAR NEAR HANUMAN MANDIR
         GS ROAD
         GUWAHATI 781007


          VERSUS

         BULU BEGUM AND 5 ORS.
         W/O LATE FAZLUR RAHMAN @ PUTUL ALI
         RESIDENT OF VILLAGE MORIMUSLIMGAON
         WARD NO. 11
         MORIGAON
         ASSAM 782105

         2:SRI KANDARPA DAS

         S/O SRI BHADRESWAR DAS

         RESIDENT OF MORIGAON TOWN
         WARD NO. 3
         MORIGAON
         ASSAM 782105
         3:SRI GUNENDRA KR. NATH
         S/O LATE KHARGESWAR NATH
         RESIDENT OF VILLAGE NATUAGAON
         PS AND DIST MORIGAON
         ASSAM 782105
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           4:MD. HABIBUR RAHMAN
           S/ LATE FAZLUR RAHMAN @ PUTUL ALI

           RESIDENT OF VILLAGE MORIMUSLIMGAON
           WARD NO. 11
           MORIGAON
           ASSAM 782105
           5:MD. RIKUMONI ALI
           S/O LATE FAZLUR RAHMAN @ PUTUL ALI

           RESIDENT OF VILLAGE MORIMUSLIMGAON
           WARD NO. 11
           MORIGAON
           ASSAM 782105
           6:MUSST. JULFIYARA BEGUM
           W/O FIROZ KHAN

           RESIDENT OF VILLAGE MOIRABARI
           PO AND PS MOIRABARI
           DIST MORIGAON
           ASSAM 782126
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for BULU BEGUM AND 5 ORS.


                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

07.08.2023 Since the connected appeal has been admitted for hearing, the Judgment and Order dated 27.03.2023 passed by the learned Member, MACT, Morigaon in MAC Case No. 08/2018 shall remain stayed till disposal of the appeal, subject to deposit of 20% of the awarded amount in the Registry of this Court within four weeks from today.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant