Gauhati High Court
5: Pranita Pathak vs Saher Ali And Ors on 7 August, 2023
Page No.# 1/6
GAHC010169492023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. :
I.A.(Civil)/2192/2023
ON THE DEATH OF RAJENDRA KUMAR PATHAK HIS LEGAL HEIRS
RENUBALA PATHAK AND ORS.
W/O LATE RAJENDRA KUMAR PATHAK
R/O BIRUBARI NEAR ITI
HOUSE NO. 5
P.O.- GOPINATH NAGAR
P.S.- FATASIL AMBARI
DIST.- KAMRUP (M)
ASSAM
PIN- 781025.
1.2: JAGNESWAR PATHAK
S/O LATE RAJENDRA KUMAR PATHAK
R/O BIRUBARI NEAR ITI
HOUSE NO. 5
P.O.- GOPINATH NAGAR
P.S.- FATASIL AMBARI
DIST.- KAMRUP (M)
ASSAM
PIN- 781025.
1.3: BIREN PATHAK
S/O LATE RAJENDRA KUMAR PATHAK
R/O BIRUBARI NEAR ITI
HOUSE NO. 5
P.O.- GOPINATH NAGAR
P.S.- FATASIL AMBARI
DIST.- KAMRUP (M)
Page No.# 2/6
ASSAM
PIN- 781025.
1.4: HARKUMAR PATHAK
S/O LATE RAJENDRA KUMAR PATHAK
R/O BIRUBARI NEAR ITI
HOUSE NO. 5
P.O.- GOPINATH NAGAR
P.S.- FATASIL AMBARI
DIST.- KAMRUP (M)
ASSAM
PIN- 781025.
1.5: PRANITA PATHAK
D/O LATE RAJENDRA KUMAR PATHAK
R/O BIRUBARI NEAR ITI
HOUSE NO. 5
P.O.- GOPINATH NAGAR
P.S.- FATASIL AMBARI
DIST.- KAMRUP (M)
ASSAM
PIN- 781025.
(BEING LUNATIC
REP. BY HER MOTHER RENUBALA PATHAK AS THE NEXT FRIEND)
VERSUS
SAHER ALI AND ORS.
S/O LATE BAHER ALI
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
2.1:ON THE DEATH OF MD. JOYNAL ALI HIS HEIRS AND LEGAL
REPRESENTATIVES NAMELY RACHANI BEGUM AND ORS.
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
2.2:MOKIBUL ALI
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
Page No.# 3/6
PIN- 781309.
2.3:RASHIDUL ALI
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
3:ON THE DEATH HURMOZ ALI HIS LEGAL HEIRS AND LEGAL
REPRESENTATIVES NAMELY HASSEN ALI
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
4.1:ON THE DEATH JAHAN ALI HIS LEGAL HEIRS AND LEGAL
REPRESENTATIVES NAMELY RAZIYA BEGUM AND ORS.
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
4.2:MANUWAN ALI
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
4.3:RAJIB ALI
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
5:MOHIM ALI
S/O LATE ZABBAR ALI
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
6.1:ON THE DEATH OF ZAR ALI HIS LEGAL HEIRS AND LEGAL
REPRESENTATIVES NAMELY MAZI ALI AND ANR.
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
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6.2:JAMAL ALI
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
7.1:ON THE DEATH OF ZAHER ALI HIS HEIRS AND LEGAL
REPRESENTATIVES NAMELY JAHANGIR ALI
VILL.- DAMRABUAH
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
8.1:ON THE DEATH OF KHAIRAN NESSA HIS HEIRS AND LEGAL
REPRESENTATIVES NAMELY AKKESH ALI AND ORS.
S/O LATE KABEL UDDIN
VILL.- NAGAON
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
8.2:SIRAJ ALI
S/O LATE KABEL UDDIN
VILL.- NAGAON
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
8.3:EKRAM ALI
S/O LATE KABEL UDDIN
VILL.- NAGAON
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
8.4:TAIMUR ALI
S/O LATE KABEL UDDIN
VILL.- NAGAON
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
8.5:MOYNUL HAQUE
S/O LATE KABEL UDDIN
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VILL.- NAGAON
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
8.6:SAHIDUL ISLAM
S/O LATE KABEL UDDIN
VILL.- NAGAON
MOUZA- NAGAON
DIST.- BARPETA
ASSAM
PIN- 781309.
------------
Advocate for : MR. A C SARMA
Advocate for : appearing for SAHER ALI AND ORS.
In
RSA No. 126/2023
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
07.08.2023
Heard Mr. A.C. Sharma, learned Senior counsel, assisted by Mr. G.
Bharadwaj, learned counsel appearing for the applicants.
Since the connected regular appeal has been admitted for hearing, the
impugned judgment and decree dated 23.05.2023 passed by the Civil Judge,
Barpeta in Title Appeal No. 44/2022, arising out of Judgment and Decree dated
07.07.2022 passed by Munsiff No. 2, Barpeta, in Title Suit No. 94/2014 shall
remain stayed, till disposal of the appeal.
The Interlocutory Application (Civil) stand disposed of.
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JUDGE
Comparing Assistant
