Sanjit Chandra Das vs Assam Fisheries Development ...
2023 Latest Caselaw 2928 Gua

                                                                    Page No.# 1/3

GAHC010258292022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/56/2023

         SANJIT CHANDRA DAS
         S/O JATIN DAS, R/O VILL-BALADMARI CHAR PART-I, P.S.-GOALPARA, P.O.-
         BALADMARI, DIST-GOALPARA, PIN-783121, ASSAM.



         VERSUS

         ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. AND 7 ORS.
         REPRESENTED BY THE CHAIRMAN, VIP ROAD, CHACHAL, GUWAHATI-
         781036.

         2:THE MANAGING DIRECTOR
         ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
         VIP ROAD
          CHACHAL
          GUWAHATI-781036

         3:PROJECT DIRECTOR
          LOWER ASSAM DIVISION
         ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
         VIP ROAD
          CHACHAL
          GUWAHATI-781036

         4:ARJUN MALO
          S/O MAHABIR MALO
         VILL-BHALUKDUBI
          BIJOY NAGAR
          P.O.-BHALUKDUBI
          P.S.-GOALPARA
          DIST-GOALPARA
          PIN-783127
         ASSAM
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5:GAUTAM MALO
 S/O ATAL MALO
VILL-GOBINDAPUR
 P.O.-GOBINDAPUR
 DIST-GOALPARA
 PIN-783101
ASSAM

6:BHIM MALO
 S/O MAHABIR MALO
VILL-BHLUKDUBI
 BIJOY NAGAR
 P.O.-BHALUKDUBI
 P.S.-GOALPARA
 DIST-GOALPARA
 PIN-783127
ASSAM

7:JIBAN MALO
VILL-JYOTI NAGAR
 P.O.-BHALUKDUBI
 P.S.-GOALPARA
 DIST-GOALPARA
 PIN-783127
ASSAM

8:SANKAT BARMAN
 C/O ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
VIP ROAD
 CHACHAL
 GUWAHATI-78103
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      For appellant       :     Mr. D. Das, Senior Advocate
                                Assisted by Mr. S. Khound
                                Mr. K. Mohammed, Advocates


      For respondents :        Mr. P. Sharmah,

Standing Counsel, AFDC Mr. S.K. Goswami, Mr. B.K. Goswami, Advocates for respondent No.4.

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

05-08-2023

Arguments heard. Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant