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Mithu Nath vs The State Of Assam And 3 Ors
2023 Latest Caselaw 2917 Gua

Citation : 2023 Latest Caselaw 2917 Gua
Judgement Date : 5 August, 2023

Gauhati High Court
Mithu Nath vs The State Of Assam And 3 Ors on 5 August, 2023
                                                                           Page No.# 1/3

GAHC010152282023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3982/2023

            MITHU NATH
            S/O LT. MANKUMAR NATH,
            VILL.- TAPANG PART- II, P.O.- CHIBITA BICHIA, P.S.- SILCHAR (SADAR),
            DIST.- CACHAR, ASSAM, PIN- 788150.



            VERSUS

            THE STATE OF ASSAM AND 3 ORS.
            REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
            DEPTT. OF HOME AFFAIRS, DISPUR, GUWAHATI- 6.

            2:SUPERINTENDENT OF POLICE
             HAILAKANDI
             DIST.- HAILAKANDI
            ASSAM
             PIN- 788151.

            3:THE STATE LEVEL COMMITTEE (SLC) FOR COMPASSIONATE
            APPOINTMENT
             REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
             DISPUR
             GHY- 06.

            4:THE DISTRICT LEVEL COMMITTEE (DLC) FOR COMPASSIONATE
            APPOINTMENT
             REP. BY THE DEPUTY COMMISSIONER
             HAILAKANDI
             DIST.- HAILAKANDI
            ASSAM
             PIN- 788151

Advocate for the Petitioner   : MR. S B LASKAR
                                                                 Page No.# 2/3


Advocate for the Respondent : GA, ASSAM




           Linked Case : WP(C)/6990/2021

           MITHU NATH
           S/O LT. MANKUMAR NATH
           VILL-TAPANG PART-II
           P.O.-CHIBITA BICHIA
           P.S.-SILCHAR (SADAR)
           DIST- CACHAR
           ASSAM
           PIN-788150


           VERSUS

           THE STATE OF ASSAM AND 3 ORS.
           REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
           GOVERNMENT OF ASSAM
           DEPARTMENT OF HOME HOME AFFAIRS
           DISPUR
           GUWAHATI-6

           2:SUPERINTENDENT OF POLICE
            HAILKANDI
           DIST-HAILKANDI
           ASSAM
            3:THE STATE LEVEL COMMITTEE (SLC) FOR COMPASSIONATE
           APPOINTMENT
           REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
            DISPUR
            GHY-06
            4:THE DISTRICT LEVEL COMMITTEE (DLC)
            HAILAKANDI
           FOR COMPASSIONATE APPOINTMENT
            REPRESENTED BY THE DEPUTY COMMISSIONER
            HAILKANDI
            DIST- HAILAKANDI
           ASSAM
            PIN-788151
            ------------
           Advocate for : MR. S B LASKAR
           Advocate for : GA
                                                                       Page No.# 3/3

           ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

05.08.2023 At the joint request of learned counsels for the parties, list on 09.08.2023 on which date the learned counsels for the parties will place the judgments on which they are placing their reliance upon.

JUDGE

Comparing Assistant

 
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