Gauhati High Court
Page No.# 1/5 vs Page No.# 2/5 on 4 August, 2023
Page No.# 1/5
GAHC010028132019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL/11/2019
HIREN GOHAIN AND 3 ORS.
S/O LATE MAHENDRA NATH GOHAIN
R/O HOUSE NO. 251, NIZARAPAR PATH,
CHANDMARI COLONY (BEHIND CBI COURT, GUWAHATI- 781003.
2: SRI HAIDAR HUSSAIN
S/O LATE SAHAR ALI
R/O HOUSE NO. 10
PNGB ROAD
SANTIPUR HILLS SIDE
GUWAHATI - 781009
ASSAM
3: SRI HOLIRAM TERANG
S/O LATE LAHOR SING TERANG
R/O RONGMILI
WARD NO. 6
DIPHU
KARBI ANGLONG
PIN - 782460.
4: SRIMANJEET MAHANTA
S/O LATE CHARU MAHANTA
R/O 31
MANDIR PATH (BEHIND BSF CAMP) ZOO- NARENGI ROAD
GITANAGAR
GUWAHATI - 781024
ASSA
VERSUS
Page No.# 2/5
THE UNION OF INDIA AND 4 ORS.
REP. BY THE SECRETARY, MINISTRY OF CIVIL AVIATION, RAJIV GANDHI
BHAVAN, NEAR SAFDARJUNG AIRPORT, NEW DELHI- 11003.
2:THE AIRPORT AUTHORITY OF INDIA
REP. BY ITS CHAIRMAN
RAJIV GANDHI BHAWNA
NEAR SAFDARJUNG AIRPORT
NEW DELHI- 1100013.
3:THE REGIONAL EXECUTIVE DIRECTOR
AIRPORTS AUTHORITY OF INDIA
REGIONAL HEADQUARTER
NORTH EAST REGION
LKPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
GUWAHATI
ASSAM- 781015.
4:THE AIRPORT DIRECTOR
AIRPORT AUTHORITY OF INDIA
LOKPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
GUWAHATI
ASSAM- 781015.
5:THE AIRPORTS ECONOMIC REGULATORY AUTHORTY OF INDIA
REP. BY ITS CHAIRMAN
RAJIV GANDHI BHAWAN
NEW SAFDARJUNG AIRPORT
NEW DELHI- 110003
Advocate for the Petitioner : MR N DUTTA
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WP(C)/4627/2021
THE AIRPORT AUTHORITY EMPLOYEES UNION OF AIRPORT AUTHORITY
OF INDIA AND 2 ORS
(REGD. NO. 3515 AND RECOGNISED) RHQ
NER
LGBI AIRPORT
GHY
Page No.# 3/5
PIN- 781015
REP. BY ITS REGIONAL SECY.- SRI PABITRA DAS
AGED ABOUT-57 YEARS
S/O- LT. UTTAM CHANDRA DAS
R/O- H.NO. 199
AZARA GADHULI BAZAR
P.O. AZARA
GHY-17
KAMRUP (M)
ASSAM
2: S.R. SANTHANAM
S/O- LT. R. SRINIVASA RAGHAVAN
ALL INDIA PRESIDENT
AIRPORT AUTHORITY EMPLOYEES UNION BEGUMPET AIRPORT
HYDERABAD- 50016
R/O- QUARTER NO. R-28A
AAI QUARTERS
BESIDE CPWD QUARTERS
ALLAUDIN BUILDING SITE
BEGUMPET
HYDERABAD- 500016
3: PABITRA DAS
S/O- LT. UTTAM CHANDRA DAS
REGIONAL SECRETARY
AIRPORT AUTHORITY EMPLOYEES UNION RHQ
NER
LGBI AIRPORT
GHY
R/O- H.NO. 199
AZARA GADHULI BAZAR
P.O. AZARA
GHY-17
KAMRUP (M)
ASSAM
VERSUS
THE UNION OF INDIA AND 6 ORS
REP. BY THE SECY.
MINISTRY OF CIVIL AVIATION
RAJIV GANDHI BHAVAN
NEAR SAFDARJUNG AIRPORT
NEW DELHI- 110003
2:THE AIRPORT AUTHORITY OF INDIA
REP. BY ITS CHAIRMAN
RAJIV GANDHI BHAWAN
Page No.# 4/5
NEAR SAFDARJUNG AIRPORT
NEW DELHI- 110003
3:THE REGIONAL EXECUTIVE DIRECTOR
AIRPORTS AUTHORITY OF INDIA
REGIONAL HEADQUARTER
NORTH EASTERN REGION
LOKPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
GHY
ASSAM- 781015
4:THE AIRPORT DIRECTOR
AIRPORTS AUTHORITY OF INDIA
LOKPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
GHY
ASSAM- 781015
5:THE AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA
REP. BY ITS CHAIRMAN
RAJIV GANDHI BHAWAN
NEW SAFDARJUNG AIRPORT
NEW DELHI- 110003
6:ADANI GAUHATI INTERNATIONAL AIRPORT LTD.
COMPANY INCORPORATION UNDER THE PROVISIONS OF THE COMPANES
ACT
2013
HAVING ITS REGD. OFFICE IN ADANI CORPORATE HOUSE
SHANTIGRAM
NEAR VAISHNO DEVI CIRCLE
S.G. HIGHWAY
KHODIYAR
AHMEDABAD- 382421
GUJARAT
7:ADANI ENTERPRISES LTD. (AEL)
ADANI HOUSE
SHRIMALI SOCIETY
MITHAKHALI SIX ROADS
NAVRANGPURA
AHMEDABAD- 380009
GUJARAT
INDIA
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For the petitioners : Mr. K.N. Choudhury, Senior Advocate
Assisted by Mr. P. Mahanta, Advocate
For the respondents : Ms. P. Swargiary, Advocate
For respondent No.1
Mr. R. Dubey,
-BEFORE-
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
04-08-2023
Mr. R. Dubey, learned counsel representing the respondent Nos.2, 3 and 4
has drawn the Court's attention to the judgment dated 19.10.2020 rendered by
Kerala High Court in a batch of writ petitions and urged that an identical
controversy, which is raised in the present litigation, was decided in favour of
the Airport Authority of India by the aforesaid judgment and that the Special
Leave Petitions preferred against the said judgment have also been dismissed
by Hon'ble the Supreme Court by order dated 17.10.2022.
Mr. K.N. Choudhury, learned senior counsel representing the petitioners in
PIL 11/2019 and Mr. P. Mahanta, learned counsel representing the petitioners in
WP(C) 4627/2021 pray for and are granted short opportunity to complete their
instructions in light of the above development.
List after four weeks.
JUDGE CHIEF JUSTICE
Comparing Assistant
