Page No.# 1/2 vs Alok Kumar And Ors
2023 Latest Caselaw 2827 Gua

                                                                  Page No.# 1/2

GAHC010300382019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/726/2019

         ABORO (NON-BODO) SURAKSHA SOMITTEE (ASSAM) AND ANR.
         A REGD ORGANISATION, REGD UNDER THE SOCIETY REGISTRATION
         ACT, HAVING ITS HEAD OFFICE AT HOWLY, P.O- HOWLY, DIST- BAKSA,
         ASSAM

         2: JOGESWAR KALITA
          S/O- LATE MADHU RAM KALITA
          R/O- SILKIJHAR
          P.O- SILKIJHAR
          DIST- BAKSA
         ASSAM
         THE SECRETARY OF THE PETITIONER NO.

         VERSUS

         ALOK KUMAR AND ORS.
         THE CHIEF SECRETARY, GOVT OF ASSAM, DISPUR, GUWAHATI- 06,
         ASSAM

         2:SHRI JISHNU BARUA
          IAS
          CHIEF SECRETARY
          GOVT. OF ASSAM
          DISPUR
          GUWAHATI-06
         ASSAM.

         3:SHRI PABAN KUMAR BORTHAKUR
          IAS
          CHIEF SECRETARY
          GOVT. OF ASSAM
          DISPUR
          GUWAHATI-6
         ASSAM
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For the Petitioner(s)        : Mr. J. Das, Advocate
                             : Mr. S. P. Roy, Advocate

For the Respondent(s)        : Mr. A. Das, Advocate




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                      ORDER

Date : 02.08.2023

1. List the matter again on 14.08.2023 to apprise this Court about the compliance to the judgment and order dated 07.12.2018 passed in WP(C) No.382/2018.

JUDGE

Comparing Assistant