The Anti Corruption Liberation ... vs Moonsoon Brkakoti And 6 Ors
2023 Latest Caselaw 1643 Gua

                                                                    Page No.# 1/2

GAHC010001132023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/42/2023

         THE ANTI CORRUPTION LIBERATION UNION
         H.O.- JORHAT, ASSAM, PIN- 785001, REP. BY ITS GENERAL SECRETARY
         INDRAJIT CHUTIYA, AGED 32 YEARS, S/O- PRADIP CHUTIYA,
         PERMANENET RESIDENT OF SILAPATHAR, P.S.- SILAPATHAR, DIST.-
         DHEMAJI, ASSAM.



         VERSUS

         MOONSOON BRKAKOTI AND 6 ORS.
         R/O- CHEKONIDHORA GAON, KHELMATI CLUB ROAD, P.O. AND P.S.
         JORHAT, ASSAM, PIN- 785001.

         2:THE STATE OF ASSAM
          REP. BY THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
          PERSONNEL (A) DEPTT.
          DISPUR
          GUWAHATI
          PIN- 781006.

         3:THE SECRETARY
         TO THE GOVERNMENT OF ASSAM
          PERSONNEL (A) DEPTT.
          DISPUR
          GUWAHATI
          PIN- 781006.

         4:THE SECRETARY
         TO THE GOVT. OF ASSAM
         WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES DEPTT.
          DISPUR GUWAHATI PIN- 781006.

         5:THE STATE LEVEL SCRUTINY COMMITTEE
                                                                            Page No.# 2/2

            REP. BY ITS CHAIRPERSON
            WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES DEPTT.
            DISPUR GUWAHATI PIN- 781006.

           6:THE DEPUTY COMMISSIONER
            JORHAT ASSAM.

           7:THE DEPUTY COMMISSIONER
           TINSUKIA ASSAM

      For the appellant        : Mr. A.K. Bhattacharyya, Senior Advocate
                                 Assisted by Mr. R. De, Advocate


      For respondent No.1      : Mr. K.N. Choudhury, Senior Advocate

Assisted by Mr. J. Patowary, Advocate For respondent Nos.2, 3, 6 & 7 : Ms. M. Bhattacharjee, Additional Senior Govt. Advocate, Assam For respondent Nos.4 & 5: Mr. R. Dhar, Standing Counsel, WPT & BC

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE MITALI THAKURIA 26-04-2023

Arguments heard.

Judgment reserved.

        JUDGE                                  CHIEF JUSTICE



Comparing Assistant