Jyotirmoy Nath vs The State Of Assam And 7 Ors
2023 Latest Caselaw 1534 Gua

                                                             Page No.# 1/3

GAHC010038932023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1368/2023

         JYOTIRMOY NATH
         SON OF LATE JOYDEB NATH,
         SERVING AS ASSISTANT TEACHER OF BALESWAR HIGHER SECONDARY
         SCHOOL,
         JALALPUR, CACHAR,
         R/O- VILLAGE- KUSHIARKUL,
         P.O.- JALALPUR, P.S.- KATIGORAH,
         CACHAR, ASSAM, PIN- 788816.



         VERSUS

         THE STATE OF ASSAM AND 7 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM,
         EDUCATION (SECONDARY) DEPARTMENT,
         DISPUR, GUWAHATI-06.

         2:THE ADDITIOAL SECRETARY TO THE GOVT. OF ASSAM
          EDUCATION (SECONDARY) DEPARTMENT
          DISPUR
          GUWAHATI-6.

         3:THE DIRECTOR OF SECONDARY EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI
         ASSAM

         PIN- 781019.

         4:THE INSPECTOR OF SCHOOLS
          CACHAR DISTRICT CIRCLE
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SILCHAR
ASSAM
PIN- 788001.

5:THE NATIONAL COUNCIL OF TEACHER EDUCATION
 EASTERN REGIONAL COMMITTEE
 REPRESENTED BY ITS REGIONAL DIRECTOR

15 NILAKANDTHA NAGAR
 NAYAPALLI

BHUBANESWAR
ORRISA
PIN- 751012.

6:MD. MUCHABBIR ALI
 S/O- TAHIR AIL

R/O- NIZ KATIGORAH PART-I

PO- GANGAPUR

DIST.- CACHAR
ASSAM

PIN- 788804.

7:MD. MOFUR UDDIN
 S/O- LATE ABDUL GOFUR

VILL AND PO- JOGODISHPUR

DIST.- CACHAR
ASSAM

PIN- 788805.

8:THE SCHOOL SELECTION COMMITTEE
TO BE REPRESENTED BY ITS PRESIDENT SMDC CUM CHAIRMAN OF
BALESWAR HIGHER SECONDARY SCHOOL

VILL.- KUSHIARKUL

P.O- JALALPUR

DIST.- CACHAR
ASSAM
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            PIN- 788816

Advocate for the Petitioner   : MR. H BURAGOHAIN

Advocate for the Respondent : SC, EDU




                                  BEFORE
                HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

                                          ORDER

19.04.2023 Heard Mr. H Buragohain, learned counsel for the petitioner and Mr. B Koushik, learned Standing counsel, Department of School Education, Assam for the respondent Nos. 1 to 4. Also heard Mr. I Alom, learned Standing counsel, NCTE for the respondent Nos. 5 & 6.

The issue with regard to the B.Ed. degree conferred earlier by Hailakandi B.Ed. College, Hailakandi renamed as Dr. Shashi Bhushan Institute of Education, Hailakandi prior to 15.06.2001 being not valid degree, is presently pending adjudication in Writ Appeal No. 154/2022, wherein one of the petitioners, Swapan Kumar Singha being aggrieved with the common Judgment and Order dated 05.04.2022 passed in WP(C) No. 3214/2019 has preferred the said writ appeal.

List this matter after disposal of said Writ Appeal No. 154/2022, enabling the petitioner to make a mention of this matter after disposal of the said writ appeal.

JUDGE

Comparing Assistant