Smt. Bandana Bora vs The State Of Assam
2023 Latest Caselaw 1499 Gua

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GAHC010210722018




                                THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CRL.A(J)/96/2018

                SMT. BANDANA BORA
                W/O. LT. TOKHESWAR BORA, R/O. KUNDAR GAON, P.S. TITABAR, DIST.
                JORHAT.

                VERSUS

                THE STATE OF ASSAM
                REP. BY PP, ASSAM.

Advocate for the Petitioner : MR S ISLAM, AMICUS CURIAE
Advocate for the Respondent : PP, ASSAM

                                          BEFORE
                         HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
                           HONOURABLE MRS. JUSTICE MALASRI NANDI

                                            ORDER

11-04-2023 (Lanusungkum Jamir, J)

Heard Mr. S. Islam, learned Amicus Curiae representing the appellant. Also heard Ms. B. Bhuyan, learned Additional Public Prosecutor for the State of Assam.

Hearing concluded.

Judgment reserved.

                                                          JUDGE            JUDGE

Comparing Assistant