Gauhati High Court
Page No.# 1/7 vs The State Of Assam And Anr on 27 September, 2022
Page No.# 1/7
GAHC010018892022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No : I.A.(Civil)/2257/2022
NAGENDRA NATH BORAH AND 12 ORS
S/O-LATE UPENDRA NATH BORAH
R/O-VILL.-BHATEMORA
P.O-R.R.L
DISTRICT-JORHAT
ASSAM
2: AKANMAN DAS
S/O-LATE KALIRAM DAS
R/O-VILL.-KHUTIAPUTA
P.O-NAHOTIA
DISTRICT-JORHAT
ASSAM
3: PRADIP DUTTA
S/O-LATE KALAI DUTTA
R/O-VILL.-BAHATIA
P.O-JORHAT
DISTRICT-JORHAT
ASSAM
4: JAGAT CHANDRA GOGOI
S/O-LATE KAMAL GOGOI
Page No.# 2/7
R/O-VILL.-KOPORA DHARA METALI GAYAON
P.O-LADOIGOR
DISTRICT-JORHAT
ASSAM
5: ATUL DUTTA
S/O-LATE LUKENDRA DUTTA
R/O-VILL.-MOHBANDHA CHAKALATING
P.O-R.R.L
DISTRICT-JORHAT
ASSAM
6: BHULANATH BORAH
S/O-LATE DHANIRAM BORAH
R/O-VILL.-KHANGIA
P.O-NA HOTIA
DISTRICT-JORHAT
ASSAM
7: BIREN KOCH
S/O-LATE SOMEDHAR KOCH
R/O-VILL.-KUHUM JUGANIA
P.O-KAKILAMUKH
DISTRICT-JORHAT
ASSAM
8: BUP KEOT
S/O-LATE GUNARAM KEOT
R/O-VILL.-SENSUA
P.O-R.R.L
DISTRICT-JORHAT
ASSAM
9: PREMADHAR GOGOI
Page No.# 3/7
S/O-LATE CHITRADHAR GOGOI
R/O-VILL.-BORAHOM KATHONI
P.O- BORAHOM KATHONI
DISTRICT-JORHAT
ASSAM
10: BANSHIDHAR HAZARIKA
S/O-LATE TITARAM HAZARIKA
R/O-VILL.-KHANGIA GAON
P.O-TEKELA
DISTRICT-JORHAT
ASSAM
11: TOSHESWAR BORA
S/O-LATE SONESWAR BORA
R/O-VILL.-PANISAKUA
P.O-R.R.L
DISTRICT-JORHAT
ASSAM
12: MULAN BORAH
S/O-LATE BAPURAM BORAH
R/O-VILL.-PAKHIMURIA
P.O-SAUKHAT
DISTRICT-JORHAT
ASSAM
13: GANESH HAZARIKA
S/O-LATE SONADHAR HAZARIKA
R/O-VILL.-KHONGIA
P.O-TEKELA
DISTRICT-JORHAT
ASSAM
Page No.# 4/7
VERSUS
THE STATE OF ASSAM AND ANR
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE AND D.M DEPARTMENT
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
ASSAM
2:THE DEPUTY COMMISSIONER
JORHAT DISTRICT
ASSAM
------------
Advocate for : MR. K GOGOI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ANR
linked Case No. : WP(C)/877/2022
NAGENDRA NATH BORAH AND 12 ORS
S/O-LATE UPENDRA NATH BORAH,
R/O-VILL.-BHATEMORA,
P.O-R.R.L,
DISTRICT-JORHAT, ASSAM
2: AKANMAN DAS
S/O-LATE KALIRAM DAS
R/O-VILL.-KHUTIAPUTA
P.O-NAHOTIA
DISTRICT-JORHAT
ASSAM
3: PRADIP DUTTA
S/O-LATE KALAI DUTTA
R/O-VILL.-BAHATIA
P.O-JORHAT
DISTRICT-JORHAT
ASSAM
4: JAGAT CHANDRA GOGOI
Page No.# 5/7
S/O-LATE KAMAL GOGOI
R/O-VILL.-KOPORA DHARA METALI GAYAON
P.O-LADOIGOR
DISTRICT-JORHAT
ASSAM
5: ATUL DUTTA
S/O-LATE LUKENDRA DUTTA
R/O-VILL.-MOHBANDHA CHAKALATING
P.O-R.R.L
DISTRICT-JORHAT
ASSAM
6: BHULANATH BORAH
S/O-LATE DHANIRAM BORAH
R/O-VILL.-KHANGIA
P.O-NA HOTIA
DISTRICT-JORHAT
ASSAM
7: BIREN KOCH
S/O-LATE SOMEDHAR KOCH
R/O-VILL.-KUHUM JUGANIA
P.O-KAKILAMUKH
DISTRICT-JORHAT
ASSAM
8: BUP KEOT
S/O-LATE GUNARAM KEOT
R/O-VILL.-SENSUA
P.O-R.R.L
DISTRICT-JORHAT
Page No.# 6/7
ASSAM
9: PREMADHAR GOGOI
S/O-LATE CHITRADHAR GOGOI
R/O-VILL.-BORAHOM KATHONI
P.O- BORAHOM KATHONI
DISTRICT-JORHAT
ASSAM
10: BANSHIDHAR HAZARIKA
S/O-LATE TITARAM HAZARIKA
R/O-VILL.-KHANGIA GAON
P.O-TEKELA
DISTRICT-JORHAT
ASSAM
11: TOSHESWAR BORA
S/O-LATE SONESWAR BORA
R/O-VILL.-PANISAKUA
P.O-R.R.L
DISTRICT-JORHAT
ASSAM
12: MULAN BORAH
S/O-LATE BAPURAM BORAH
R/O-VILL.-PAKHIMURIA
P.O-SAUKHAT
DISTRICT-JORHAT
ASSAM
13: GANESH HAZARIKA
S/O-LATE SONADHAR HAZARIKA
R/O-VILL.-KHONGIA
Page No.# 7/7
P.O-TEKELA
DISTRICT-JORHAT
ASSA
VERSUS
THE STATE OF ASSAM AND ANR
REPRESENTED BY THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM, REVENUE AND D.M
DEPARTMENT, GOVT. OF ASSAM, DISPUR, GUWAHATI-
781006, ASSAM
2:THE DEPUTY COMMISSIONER
JORHAT DISTRICT
ASSA
Advocate for the Petitioner : MR S BORTHAKUR
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
27.09.2022
In view of the Judgment & Order (CAV) passed today in WP(C)/877/2022,
this Interlocutory Application stands closed.
JUDGE
Comparing Assistant
