Bijaylakhmi Laskar Dutta vs The Assam Power Distribution ...
2022 Latest Caselaw 4133 Gua

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GAHC010132092020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3757/2020

            BIJAYLAKHMI LASKAR DUTTA
            W/O DR. BIJOY KR. DUTTA, RESIDENT OF BYE LANE NO.2 UMACHARAN
            BORO PATH, RUPNAGAR, GUWAHATI 22, KAMRUP M ASSAM



            VERSUS

            THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND 2 ORS.
            REPRESENTED BY THE CHAIRMAN CUM MANAGING DIRECTOR, BIJULEE
            BHAWAN, PALTAN BAZAAR, GUWAHATI 1


            2:THE APPELLATE AUTHORITY CUM BOARD OF DIRECTOR OF ASSAM
            POWER DISTRIBUTION COMPANY LIMITED
             REPRESENTED BY ITS CHAIRMAN
             BIJULEE BHAWAN
             PALTAN BAZAR
             GUWAHATI 1


            3:THE MANAGING DIRECTOR
            ASSAM POWER DISTRIBUTION COMPANY LIMITED
             BIJULEE BHAWAN
             PALTAN BAZAAR
             GUWAHATI

Advocate for the Petitioner   : MR. K N CHOUDHURY


Advocate for the Respondent : SC, APDCL
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                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                   ORDER

Date : 26-10-2022

Heard Mr. KN Choudhury, learned senior counsel assisted by Ms. N Mahanta, learned counsel for the petitioner. Also heard Mr. N Deka, learned counsel for the APDCL.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant