Gauhati High Court
Ms. Jita Hazarika vs The State Of Assam And 6 Ors on 21 October, 2022
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GAHC010171452021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5713/2021
MS. JITA HAZARIKA
W/O SRI UPEN CHANDRA DEKA, R/O WEST MILAN NAGAR, Q-LANE,
DIBRUGARH, P.O.- CENTRAL REVENUE (C.R) BUILDING, DIST-
DIBRUGARH, ASSAM, PIN-786003
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, EDUCATION (HIGHER) DEPARTMENT, DISPUR, GUWAHATI-
781006
2:THE DIRECTOR OF HIGHER EDUCATION
KAHILIPARA
ASSAM
GUWAHATI-781019
3:THE GOVERNING BODY (G.B.) OF NANDALAL BORGOHAIN CITY
COLLEGE
NIRMALI GAON
DIBRUGARH
REPRESENTED BY ITS PRESIDENT
P.O.-C.R. BUILDING
DIST- DIBRUGARH
ASSAM
PIN-786003
4:THE PRINCIPAL-CUM-SECRETARY TO THE G.B. OF NANDALAL
BORGOHAIN CITY COLLEGE
NIRMALI GAON
DIBRUGARH
P.O.-C.R. BUILDING
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P.S.-DIBRUGARH
DIST- DIBRUGARH
ASSAM
PIN-786003
5:DR. MANASHI GOGOI BORGOHAIN
VICE-PRINCIPAL OF NANDALAL BORGOHAIN CITY COLLEGE
NIRMALI GAON
DIBRUGARH
P.O.-C.R. BUILDING
P.S.-DIBRUGARH
DIST- DIBRUGARH
ASSAM
PIN-786003
6:MS. MRIDUSMITA GOGOI
TUTOR
DEPARTMENT OF ECONOMICS
NANDALAL BORGOHAIN CITY COLLEGE
NIRMALI GAON
DIBRUGARH
P.O.-C.R. BUILDING
P.S.-DIBRUGARH
DIST- DIBRUGARH
ASSAM
PIN-786003
7:MS. MOUCHMI GOGOI
ASSISTANT PROFESSOR
DEPARTMENT OF ECONOMICS
NANDALAL BORGOHAIN CITY COLLEGE
NIRMALI GAON
DIBRUGARH
P.O.-C.R. BUILDING
P.S.-DIBRUGARH
DIST- DIBRUGARH
ASSAM
PIN-78600
Advocate for the Petitioner : MR H R A CHOUDHURY
Advocate for the Respondent : SC, HIGHER EDU
Linked Case : I.A.(Civil)/1207/2022
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MS. MRIDUSMITA GOGOI AND ANR.
W/O DR. TARANATH DOWARAH
R/O VILL AND P.S.-DIBRUGARH UNIVERSITY CAMPUS
P.S. AND DIST-DIBRUGARH
ASSAM
2: MS. MOUCHUMI GOGOI
ASSISTANT PROFESSOR
DEPARTMENT OF ECONOMICS
NANDALAL BORGOHAIN CITY COLLEGE
NIRMALI GAON
DIBRUGARH
P.O.-C.R. BUILDING
P.S. AND DIST-DIBRUGARH
ASSAM
PIN-786003
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION (HIGHER) DEPARTMENT
DISPUR
GHY-06
2:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE GOVERNING BODY (G.B.) OF NANDALAL BORGOHAIN CITY
COLLEGE
NIRMALI GAON
DIBRUGARH REPRESENTED BY ITS PRESIDENT
P.O.-C.R. BUILDING
DIST-DIBRUGARH
ASSAM
PIN-786003
4:THE PRINCIPAL-CUM-SECRETARY OF THE G.B. OF NANDALAL
BORGAOHAIN CITY COLLEGE
NIRMALI GAON
DIBRUGARH
P.O.-C.R. BUILDING
P.S. AND DIST-DIBRUGARH
ASSAM
PIN-786003
5:DR. MANASHI GOGOI BORGOHAIN
VICE-PRINCIPAL OF NANDALAL BORGOHAIN CITY COLLEGE
NIRMALI GAON
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DIBRUGARH
P.O.-C.R. BUILDING
P.S. AND DIST-DIBRUGARH
ASSAM
PIN-786003
6:MS. JITA HAZARIKA
W/O SRI UPEN CHANDRA DEKA
R/O VILL- WEST MILAN NAGAR
Q-LANE
DIBRUGARH
P.O.-CENTRAL REVENUE (C.R.) BUILDING
P.S. AND DIST- DIBRUGARH
ASSAM
PIN-786003
------------
Advocate for : MR. A BURAGOHAIN
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 5 ORS
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 21.10.2022
Heard Mr. J.Abedin, learned counsel for the petitioner. Also heard Mr.
K.Gogoi, learned standing counsel, Higher Education Department. Mr. S.S.
Goswami, learned counsel for the respondent Nos. 3, 4 and 5 and Mr.
A.Buragohain, learned counsel for the respondent No.6 and Mr. K.N. Choudhury,
learned senior counsel assisted by Ms. R.Kakoti, learned counsel for the
respondent No.7.
Hearing concluded.
Judgment reserved.
JUDGE
Comparing Assistant
