Gauhati High Court
Page No.# 1/6 vs Bondita Borah And 16 Ors on 21 October, 2022
Page No.# 1/6
GAHC010173992020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case : I.A.(Civil)/1719/2022
THE ASSAM PUBLIC SERVICE COMMISSION AND ANR.
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI 781022
2: THE SECRETARY
THE ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
KHANAPARA
GUWAHATI 781022
ASSAM
VERSUS
BONDITA BORAH AND 16 ORS.
D/O GOBIN CHANDRA BORAH RESIDENT OF VILLAGE CHETIAGAON
WARD NO/ 5
PO AND PS NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM 787001
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF PERSONNEL (B) DISPUR GUWAHATI 781006.
3:AARON TERON
SON OF NAREN TERON
VILLAGE RUKASEN
P.O. AND P.S. DIPHU
DISTRICT KARBI ANGLONG.
4:SRI BHOMKLARCHEN SINGNAR
S/O- SRI KANGBURA SINGNAR
VILL.- CHEPHONGSAJIR
Page No.# 2/6
R/O MAHUR
DISTRICT DIMA HASAO
5:SRI BARNEL BEY
S/O- SRI LONGKI BEY
VILL.- RONGKIMI
P.O. AND P.S.- DIPHU
DIST.- KARBI ANGLONG
6:UJJAL NATH
S/O- LIPIKA NATH
R/O- BLOCK ROAD
CHOUDHURY VILLA
RAMKRISHNA NAGAR
DIST.- KARIMGANJ
ASSAM
PIN- 788166.
7:PRANAB DAS
S/O- PRADIP CHANDRA DAS
R/O- NEAR NETWORK COUNTER
P.O.- IRONGMARA
DIST.- CACHAR
ASSAM
PIN- 788011.
8:PARTHA JYOTI DAS
H/NO.- 47
LANE NO. 27
VIVEKANANDA ROAD
SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788007.
9:PATHIKRIT AHMED
S/O- SAMSUDDIN AHMED
R/O- NEAR ELLAHI MASJID
ELLAHI MASJID ROAD
DEORAIL BADARPUR
DIST.- KARIMGANJ
ASSAM
PIN- 78886.
10:REBIKA MAIBANGSA
D/O- NRIPENDRA MAIBANGSA
R/O- DIRIK
HALFLONG
DIST.- DIMA HASAO
ASSAM.
11:DIVIDITA JOHARI
D/O- BONIL JOHARI
R/O- JOHAYA RAJEE
HALFLONG
Page No.# 3/6
DIST.- DIMA HASAO
ASSAM.
12:ABRINA HALFLONGBAR
D/O- AJIT HALFLONGBAR
R/O- SURAT NAGAR
HALFLONG
DIST.- DIMA HASAO
ASSAM.
13:THANGHOULIEN LIEUTHANG
S/O- PAWKHOLAL LIEUTHANG
CIRCUIT HOUSE ROAD
HALFLONG
DIST.- DIMA HASAO
ASSAM.
14:PHOJEN BATHARI
S/O- JAPAN BATHARI
R/O- MAHUR
DIST.- DIMA HASAO
ASSAM.
15:SATLUNSANG LUNKIM
S/O- LHUNHAO LUNKIM
R/O- MAHUR
DIST.- DIMA HASAO
ASSAM.
16:VISHAL THAPA
S/O- LT. PREM THAPA
R/O- KANA BASTI
HALFLONG
DIST.- DIMA HASAO
ASSAM.
17:SIDHARTHA SARMAH
S/O. SRI MRINAL SARMAH
R/O. BETBARI
GHILAGURI
P.O. BETBARI ALIMUR
DIST. SIVASAGAR
PIN-785009.
------------
Advocate for : SC
APSC
Advocate for : MS S S SAIKIA appearing for BONDITA BORAH AND 16 ORS.
Linked Case : WP(C)/28/2021
BONDITA BORAH
D/O GOBIN CHANDRA BORAH
Page No.# 4/6
RESIDENT OF VILLAGE CHETIAGAON
WARD NO/ 5
PO AND PS NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM 787001
VERSUS
THE STATE OF ASSAM AND 16 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF PERSONNEL (B) DISPUR GUWAHATI 781006
2:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI 781022
3:THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI 781022
4:SRI AARON TERON
S/O- NAREN TERON
VILL.- RUKASEN
P.O. AND P.S.- DIPHU
DIST.- KARBI ANGLONG.
5:SRI BHOMKLARCHEN SINGNAR
S/O- SRI KANGBURA SINGNAR
VILL.- CHEPHONGSAJIR
P.O. AND P.S.- DIPHU
DIST.- KARBI ANGLONG.
6:SRI BARNEL BEY
S/O- SRI LONGKI BEY
VILL.- RONGKIMI
P.O. AND P.S.- DIPHU
DIST.- KARBI ANGLONG.
7:UJJAL NATH
S/O- LIPIKA NATH
R/O- BLOCK ROAD
CHOUDHURY VILLA
RAMKRISHNA NAGAR
DIST.- KARIMGANJ
ASSAM
PIN- 788166.
8:PRANAB DAS
Page No.# 5/6
S/O- PRADIP CHANDRA DAS
R/O- NEAR NETWORK COUNTER
P.O.- IRONGMARA
DIST.- CACHAR
ASSAM
PIN- 788011.
9:PARTHA JYOTI DAS
H/NO.- 47
LANE NO. 27
VIVEKANANDA ROAD
SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788007.
10:PATHIKRIT AHMED
S/O- SAMSUDDIN AHMED
R/O- NEAR ELLAHI MASJID
ELLAHI MASJID ROAD
DEORAIL BADARPUR
DIST.- KARIMGANJ
ASSAM
PIN- 78886.
11:REBIKA MAIBANGSA
D/O- NRIPENDRA MAIBANGSA
R/O- DIRIK
HALFLONG
DIST.- DIMA HASAO
ASSAM.
12:DIVIDITA JOHARI
D/O- BONIL JOHARI
R/O- JOHAYA RAJEE
HALFLONG
DIST.- DIMA HASAO
ASSAM.
13:ABRINA HALFLONGBAR
D/O- AJIT HALFLONGBAR
R/O- SURAT NAGAR
HALFLONG
DIST.- DIMA HASAO
ASSAM.
14:THANGHOULIEN LIEUTHANG
S/O- PAWKHOLAL LIEUTHANG
CIRCUIT HOUSE ROAD
HALFLONG
DIST.- DIMA HASAO
ASSAM.
15:PHOJEN BATHARI
S/O- JAPAN BATHARI
Page No.# 6/6
R/O- MAHUR
DIST.- DIMA HASAO
ASSAM.
16:SATLUNSANG LUNKIM
S/O- LHUNHAO LUNKIM
R/O- MAHUR
DIST.- DIMA HASAO
ASSAM.
17:VISHAL THAPA
S/O- LT. PREM THAPA
R/O- KANA BASTI
HALFLONG
DIST.- DIMA HASAO
ASSAM.
18:SIDHARTHA SARMAH
S/O. SRI MRINAL SARMAH
R/O. BETBARI
GHILAGURI
P.O. BETBARI ALIMUR
DIST. SIVASAGAR
PIN-785009.
------------
Advocate for :
Advocate for : SC
PERSONNEL DEPT. appearing for THE STATE OF ASSAM AND 16 ORS
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
21-10-2022
R.M. Chhaya, C.J.
The interlocutory application is disposed of in terms of the common
Judgment and Order dated 21.10.2022 passed in W.P(C) No. 5169/2020 and
other connected cases.
JUDGE CHIEF JUSTICE
Comparing Assistant
