Page No.# 1/16 vs State Of Assam And 147 Ors
2022 Latest Caselaw 4053 Gua

Page No.# 1/16

GAHC010190052019

THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

Case No. : CRP(IO)/19/2022

TUTA MIA AND 54 ORS.

S/O LATE MORTUZ ALI

2: ISLAM UDDIN S/O LATE MORTUZ ALI

3: SAHAB UDDIN S/O LATE MORTUZ ALI

4: AB UDDIN S/O LATE MORTUZ ALI

5: NIAJ UDDIN S/O LATE MORTUZ ALI

6: AYNUL HOQUE S/O LATE MORTUZ ALI

7: MOINUL HOQUE S/O LATE MORTUZ ALI

8: KANULAL DAS S/O LATE NIDHURAM DAS

9: ALIM UDDIN S/O LATE ABDUL MUTLIB

10: NEJAM UDDIN S/O LATE ABDUL MUTLIB

11: KHALIL UDDIN S/O LATE NEKDULLA Page No.# 2/16

12: ABDUL SUKKUR S/O LATE MISIR ALI

13: SUAG ALI S/O LATE MOSAID ALI

14: SUDHIR CHANDRA DAS

S/O LATE AKSHOY KUMAR DAS

15: CHANDI CHARAN DAS

S/O LATE SASHI MOHAN DAS

16: ABDUL JALIL S/O LATE REJAN ALI

17: SAILENDRA KUMAR SEN S/O LATE SADOY CHANDRA SEN

18: AKHIL DAS S/O LATE AMULYA KUMAR DAS

19: HARIBAKTA DAS S/O LATE MOHIM CHANDRA DAS

20: SIBANI DAS W/O LATE ANNODA DAS

21: BANU DAS

S/O LATE BARINDRA DAS

22: ALA UDDIN BARBHUIYA

S/O LATE ARJAD ALI

23: JAMAL UDDIN S/O LATE ABDUL WAHID Page No.# 3/16

24: MASUK UDDIN S/O JAMAL UDDIN

25: SIDDEK ALI S/O LATE MOYAB ALI

26: ABDUL KAYUM S/O TASRUF ALI

27: ABDUL HANNAN S/O JALAL UDDIN

28: JALAL UDDIN S/O LATE ARJAD ALI

29: ABDUL MALIK S/O LATE ISHAD ALI

30: ARJUN DAS S/O LATE SHASHI MOHAN DAS

31: KANU CHANDRA DAS

S/O LATE BARINDRA DAS

32: BHAJAN NAMASUDRA S/O LATE GOPI CHANDRA NAMASUDRA

33: SIBANI ROY W/O BHOJAN NAMASUDRA

34: ASAB UDDIN S/O LATE AKRAM ALI

35: CHAYARUNNESSA D/O LATE AKRAM ALI

36: ASIK UDDIN S/O ASAB UDDDIN Page No.# 4/16

37: NIKHIL CHANDRA DAS

S/O LATE SHRISH CHANDRA DAS

38: ABDUR RAHMAN S/O LATE ABDUL LATIF

39: ATAUR RAHMAN S/O LATE ABDUL LATIF

40: SAHID AHMED S/O LATE JALAL UDDIN

41: SUNIL KUMAR DAS S/O LATE JALAL UDDIN

42: SUBENDRA DAS S/O LATE MOHAN RAM DAS

43: JUBER AHMED S/O LATE NUR UDDIN

44: DHIRAJ DEB S/O DHANANJOY DEB

45: PINTU RANJAN DEB S/O LATE GOPESH CHANDRA DEB

46: KAMIL HUSSAIN S/O LATE MUSLIM ALI

47: ALTAF HUSSAIN S/O LATE MUSLIM ALI

48: MAKBUL HUSSAIN S/O LATE MUSLIM ALI

49: JAKIR HUSSAIN S/O LATE MUSLIM ALI

50: SAKRUL HUSSAIN S/O LATE MUSLIM ALI

51: ABDUR RAJJAQUE HUSSAIN S/O LATE RAJAN ALI Page No.# 5/16

52: AMIR HUSSAIN S/O LATE FORMAN ALI

53: ACHARUNNESSA W/O AMIR HUSSAIN

54: KAJAL KANTI DAS S/O LATE JAMINI MOHAN DAS

55: SAJAL DAS S/O LATE JAMINI MOHAN DAS

ALL ARE RESIDENT OF VILLAGE GAMARIA PO GAMARIA 788156 PS RAM KRISHNA NAGAR DIST KARIMGANJ ASSA

VERSUS

STATE OF ASSAM AND 147 ORS. (REPRESENTED BY THE DEPUTY COMMISSIONER, KARIMGANJ DISTRICT, P.O. KARIMGANJ-788710, ASSAM.)

2:DEWAN MANIK CHAND COURT WARDS ESTATE REPRESENTED BY THE DEPUTY COMMISIONER KARIMGANJ DISTRICT PO KARIMGANJ ASSAM 788710

3:SRI MOLOY KANTI CHAKROBARTY SON OF UMAPADA CHAKROBARTY

4:SRI MRINAL KANTI CHAKROBARTY SON OF UMAPADA CHAKROBARTY

5:SMTI. SHEBA RANI CHAKROBARTY DAUGHTER OF UMAPADA CHAKROBARTY

6:SRI MOHITOSH CHAKROBARTY SON OF UMAPADA CHAKROBARTY

7:SRI MONISH CHAKROBARTY SON OF UMAPADA CHAKROBARTY Page No.# 6/16

8:SMTI. MIRA RANI CHAKROBARTY DAUGHTER OF UMAPADA CHAKROBARTY

9:SMTI. SIKHA RANI CHAKROBARTY DAUGHTER OF UMAPADA CHAKROBARTY

10:SRI HARENDRA CHAKROBARTY SON OF LATE ISHAN CHANDRA BIDYABHUSAN

11:SRI KHITISH CHAKROBARTY SON OF LATE ISHAN CHANDRA BIDYABHUSAN

12:SRI JITENDRA CHAKROBARTY SON OF LATE ISHAN CHANDRA BIDYABHUSAN

13:SRI DIBAKAR BHATTACHARJEE SON OF LATE DEBESH KAMAL BHATTACHARJEE

14:SRI PRABHAKAR BHATTACHARJEE SON OF LATE DEBESH KAMAL BHATTACHARJEE

15:SRI HARIPADA BHATTACHARJEE SON OF LATE DHARANI NATH KABYATIRTHA

16:SRI RAMAPADA BHATTACHARJEE SON OF LATE DHARANI NATH KABYATIRTHA

17:SRI HARAPADA BHATTACHARJEE SON OF LATE DHARANI NATH KABYATIRTHA

18:SMTI BANI BHATTACHARJEE DAUGHTER OF LATE DIGENDRA BHATTACHARJEE

19:SRI DIBAKAR BHATTACHARJEE SON OF LATE DIGENDRA BHATTACHARJEE

20:SRI DEBOJYOTI BHATTACHARJEE SON OF LATE DIGENDRA BHATTACHARJEE

21:SMTI KARUNA BHATTACHARJEE DAUGHTER OF LATE DIGENDRA BHATTACHARJEE

22:SRI SUBRATA BHATTACHARJEE SON OF LATE NALINI NATH BHATTACHARJEE

23:SRI KHITISH CHAKROBARTY SON OF LATE PRASANNA CHAKROBARTY Page No.# 7/16

24:SRI ANGSUMAN CHAKROBARTY SON OF LATE HRISHIPADA CHAKROBARTY

25:MD. SANUHAR ALI

SON OF LATE IDRISH ALI

26:MD. MONUHAR ALI SON OF LATE IDRISH ALI

27:HARIS ALI

SON OF LATE ISHHAK ALI

28:MONTAJ ALI SON OF LATE ISHHAK ALI

29:NUNU BIBI DAUGHTER OF LATE ISHHAK ALI

30:MD. MUJOMIL ALI SON OF LATE HASAN ALI

31:MD. SULEMAN ALI SON OF LATE ABDUL KARIM

32:MD. ARFIZ ALI SON OF LATE ABDUL KARIM

33:MOYMOON BIBI DAUGHTER OF LATE ABDUL KARIM

34:TOYMOMOON BIBI DAUGHTER OF LATE ABDUL KARIM

35:SARUJAN BIBI

WIFE OF LATE KHATAI MIA

36:MD. ABDUL ALIM SON OF LATE KHOTAI MIA

37:ALMIRA KHATUN DAUGHTER OF LATE KHOTAI MIA

38:JASIM AHMED Page No.# 8/16

SON OF LATE KHOTAI MIA

39:JAMILA BEGUM

DAUGHTER OF LATE KHOTAI MIA

40:ABDUL SUKKUR SON OF LATE MAFAR ALI

41:ABDUL JALIL SON OF LATE MAFAR ALI

42:RIAJ UDDIN SON OF LATE SAFAR ALI

43:FATOI BIBI DAUGHTER OF LATE MANJIR ALI

44:AKALIMA BIBI DAUGHTER OF LATE MAFAR ALI

45:ABDUL SUKKUR SON OF LATE SONAI MIA

46:ABDUL SATTAR SON OF LATE SONAI MIA

47:ABDUL RASHID SON OF LATE SONAI MIA

48:MAKHA MIA SON OF LATE MAYUB ALI

49:KORBUL BIBI SON OF LATE MAYUB ALI

50:SRI JAGDISH CHANDA SON OF LATE JOGINDRA CHANDA

51:SRI RANU CHANDA SON OF LATE JOGINDRA CHANDA

52:SRI MONOJ KR. CHANDA SON OF LATE BASANTA CHANDA

53:SRI MOLOY KR. CHANDA Page No.# 9/16

SON OF LATE BASANTA CHANDA

54:SRI RANJAN CHANDA SON OF LATE MAKHAN CHANDA

55:SRI KRISHNA CHANDA SON OF LATE MAKHAN CHANDA

56:MUKTAR ALI

SON OF LATE NISAR ALI

57:MANTAJ ALI SON OF LATE NISAR ALI

58:MOIMUN BIBI DAUGHTER OF LATE TABARAK ALI

59:SAFATAN BIBI WIFE OF LATE JOIN UDDIN

60:ROIMUN NESSA DAUGHTER OF LATE TABARAK ALI

61:ASHISH BHATTACHARJEE SON OF LATE PRABHAT BHATTACHARJEE

62:PARIMAL BHATTACHARJEE SON OF LATE KRISHNA KAMAL BHATTACHARJEE

63:ABDUL NOOR SON OF LATE ABDUL LATIF

64:SAMJID ALI SON OF LATE BASIR ALI

65:SUNDAR BIBI DAUGHTER OF LATE MURFIZ ALI

66:HEMENDRA JYOTI BHATTACHARJEE SON OF LATE HARIKESH BHATTACHARJEE

67:KAMALA DEVI WIFE OF LATE JADAVENDRA BHATTACHARJEE

68:AJMIR ALI Page No.# 10/16

SON OF LATE MOYOIFOR ALI

69:ISMAIL ALI SON OF LATE ARJAD ALI

70:TASARUF ALI SON OF LATE URFIZ ALI

71:JALAL UDDIN BORBHUIYA SON OF LATE ARZAD ALI

72:ALLA UDDIN BORBHUIYA SON OF LATE ARZAD ALI

73:ASAB UDDIN SON OF LATE MOKOI MIA

74:AJIR UDDIN SON OF LATE MOKOI MIA

75:NUR UDDIN SON OF LATE MOKOI MIA

76:SIRAJ UDDIN SON OF LATE MOKOI MIA

77:FOIZUL HOQUE SON OF LATE MOKOI MIA

78:FAIAZ ALI SON OF LATE MOIYUB ALI

79:SUHAG ALI SON OF LATE MOIYUB ALI

80:JALAL UDDIN SON OF LATE MOIYUB ALI

81:SOMUTARA BIBI DAUGHTER OF LATE MOIYUB ALI

82:NENAI MIA SON OF LATE MISIR ALI

83:WASIL ALI SON OF LATE MISIR ALI Page No.# 11/16

84:ABDUL SUKKUR SON OF LATE MISIR ALI

85:WASIL ALI SON OF LATE MISIR ALI

86:AMINA BIBI DAUGHTER OF LATE MISIR ALI

87:MATASIN ALI SON OF LATE KOTI BOLU

88:TOIZUR RAHMAN SON OF LATE KOTI BOLU

89:FOIZUR RAHMAN SON OF LATE KOTI BOLU

90:MOZIBUR RAHMAN SON OF LATE KOTI BOLU

91:NUR UDDIN SON OF LATE JAMIR ALI

92:KERAMAT ALI SON OF LATE YAZUR RAHMAN

93:RAHMAT ALI SON OF LATE YAZUR RAHMAN

94:BIKASH BHATTACHARJEE SON OF LATE BISWAMOY BHATTACHARJEE

95:BIJON BHATTACHARJEE SON OF LATE BISWAMOY BHATTACHARJEE

96:BIDYUT BHATTACHARJEE SON OF LATE BISWAMOY BHATTACHARJEE

97:NAMAR UDDIN SON OF LATE HASAN ALI

98:JOBER AHMED SON OF LATE NOOR UDDIN

99:KADAI MIA SON OF LATE ROJON ALI Page No.# 12/16

100:ABDUR SUKKUR SON OF LATE SURMAN ALI

101:MOJIR UDDIN SON OF LATE AMIR ALI

102:MOTU MIA SON OF LATE MOSAID ALI

103:LALA MIA SON OF LATE NURUD ALI

104:SIRAJ UDDIN SON OF LATE NURUD ALI

105:ABDUL HASIB SON OF LATE JUAID ALI

106:ABDUL SATTAR SON OF LATE JUAID ALI

107:JOINUL HAQUE SON OF LATE JUAID ALI

108:ABDUL NOOR SON OF LATE YAKUB ALI

109:BULU MIA SON OF LATE RUKUB ALI

110:RANA SENGUPTA SON OF LATE KALI MOHON SENGUPTA

111:ABDUS SUFAN SON OF LATE RAKIB ALI

112:ABDUL KADIR SON OF LATE MONOJIR ALI

113:ABDUL MAZID SON OF LATE MONOJIR ALI

114:MASUK AHMED SON OF LATE KUTU BOLU

115:JALAL UDDIN SON OF LATE KUTU BOLU Page No.# 13/16

116:FAKAR UDDIN SON OF LATE KUTU BOLU

117:RIAZ UDDIN SON OF LATE KUTU BOLU

118:TAJ UDDIN SON OF LATE KUTU BOLU

119:ABDUL GONI SON OF LATE AHMED ALI

120:AHMED ALI SON OF LATE MOKTOM ALI

121:FOIZUL HAQUE SON OF LATE MOTOSIN ALI

122:NAZRUL HAQUE SON OF LATE MOJAI MULLAH

123:SAMIR ALI SON OF LATE MOTOSIN ALI

124:SUNIL DAS SON OF LATE NIROD PATNI

125:SAMIRAN DAS SON OF LATE NIROD PATNI

126:ABHIRAM DAS SON OF LATE NIROD PATNI

127:ABDUL NOOR SON OF LATE YAKUB ALI

128:MOTU MIA SON OF LATE NIMAR ALI

129:KRIPAMOY BARDHAN SON OF LATE KAMINI BARDHAN

130:PABITRA BARDHAN SON OF LATE KAMINI BARDHAN

131:ATUL BARDHAN SON OF LATE KAMINI BARDHAN Page No.# 14/16

132:PAKHI MIA SON OF LATE IRSHAD ALI

133:AMIR ALI SON OF LATE MOSAID ALI

134:MAKLISUR RAHMAN SON OF LATE KUTI NENAI

135:AZMIR ALI SON OF LATE MOYOFUR ALI

136:BUDHAI MIA SON OF LATE MUKUN MIA

137:SIRAJ UDDIN SON OF LATE ABDUL GAFUR

138:SAHAB UDDIN SON OF LATE ABDUL GAFUR

139:KOUSHIK DEB

SON OF LATE NISHI KANTA DEB

140:PARIMAL DEB SON OF LATE NALINI DEB

141:MONORANJAN DAS SON OF LATE MAHANANDA DAS

142:SAILEN DEB SON OF LATE SANAT KUMAR DEB

143:SUDHIR DAS SON OF LATE AKHAY DAS

144:MONORANJAN DAS SON OF LATE ATUL DAS

145:UMESH PAUL SON OF LATE JOGESH PAUL

146:MAHHABAT ALI SON OF LATE KUBAD ALI Page No.# 15/16

147:NARAYAN DEB SON OF LATE PREMANANDA DEB

148:SULTAN ALI SON OF LATE MAKKADAS ALI

-ALL RESIDENTS OF VILLAGE GAMARIA P.O. GAMARIA -788156 POLICE STATION RAM KRISHNA NAGAR DISTRICT KARIMGANJ ASSA

Advocate for the Petitioner : MR. N DHAR

Advocate for the Respondent : GA, ASSAM

BEFORE HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

ORDER 20.10.2022 Heard Mr. T. U. Laskar, learned counsel for the petitioners. Also heard Mr. F. U. Barbhuiya, learned counsel for the respondent Nos. 3 to 7, 9, 19, 20, 26, 27, 28, 29, 30,35, 36, 37, 39, 41, 42, 43, 44, 46, 47, 50, 51, 52, 53, 55, 56, 57, 67, 87, 88, 89, 91, 94, 96, 104, 105, 106, 108 and 109 and Ms. U. Das, learned Additional Senior Government Advocate, State of Assam representing the respondent No. 1.

The present revision petition under Article 227 of the Constitution of India is filed assailing an order dated 15.07.2019 passed by the learned Civil Judge, Karimganj, in Title Execution Case No. 03/1996 (arising out of the Title Suit No. 2/1981).

The present petitioners preferred an application under Order 21 Rule 29 of the C.P.C. praying for stay of the execution of the judgment and decree dated Page No.# 16/16

24.02.1995 passed in Title Suit No. 2/1981 before the learned executing Court.

The basic ground of the present petitioners in filing the application is that the said decree has been obtained without making them parties and another suit being Title Suit No. 267/2006 is pending before the learned Munsiff No. 1, Karimganj.

The pleading made in the application filed by the petitioners under Order 21 Rule 29 of the C.P.C., nowhere discloses the condition required for grant of stay in exercise of power under Order 21 Rule 29 of the CPC inasmuch as it is not a case that the present decree holder has instituted the Title Suit No. 267/2006, pendency of which is the ground for making the application. It is also not a case of the present petitioners that they were a party either in the earlier suit or in the pending suit.

Therefore, this Court is of the considered opinion that the condition required for staying an execution proceeding under Order 21 Rule 29 of the CPC is not available and discernible from the pleadings of the present case.

Accordingly, this Court is of the considered opinion that the learned trial Court has not committed any jurisdictional error to interfere in exercise of power under Article 227 of the Constitution of India. Accordingly, this revision petition stands dismissed.

Interim order passed earlier, if any stands vacated.

JUDGE

Comparing Assistant