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Dhyan Foundation vs The State Of Assam And 7 Ors
2022 Latest Caselaw 4005 Gua

Citation : 2022 Latest Caselaw 4005 Gua
Judgement Date : 17 October, 2022

Gauhati High Court
Dhyan Foundation vs The State Of Assam And 7 Ors on 17 October, 2022
                                                                Page No.# 1/3

GAHC010074452021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Crl.Rev.P./146/2021

         DHYAN FOUNDATION
         HAVING ITS REGISTERED OFFICE AT A-80, SOUTH EXTENSION, PART-2,
         NEW DELHI-110049, REPRESENTED BY ITS AUTHORISED SIGNATORY,
         SMT. TANKALA NAGA CHANDRANI, AGED ABOUT 43 YEARS, P/R/O PLOT
         18, 2ND FLOOR, KANTAREDDY NAGAR, ATTAPUR, HYDERABAD-48 AND
         P/R/A JANAKI BHAWAN, SANTIPUR, WARD NO. 6, CHANDRANATH
         SARMAH PATH, P.O.-BISWANATH CHARIALI, DIST-BISWANATH, ASSAM-
         784170



         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM

         2:DIPEN BHUYAN
         ASI OF POLICE
          BISWANATH CHARIALI POLICE STATION
          BISWANATH
         ASSAM-784176

         3:IMAN ALI
          S/O OCHMAN ALI
          R/O BHARALI CHAPORI
          P.S.-JAMUGURIHAT
          P.O.-NANDIKESWAR
          DIST-SONITPUR
         ASSAM-784180

         4:DULLA UDDIN
          S/O KARIMUDDIN
          R/O KALIADINGA
          P.S.-JURIA
                                                                     Page No.# 2/3

             DIST-NAGAON
             ASSAM-782124

            5:ABDUL HASIM
             S/O SORHAB ALI
             R/O PUTHIKHAITI
             P.S.-RUPAHI
             DIST-NAGAON
            ASSAM-782125

            6:ABDUL MALEK
             S/O LATE ABDUL KHALEK
             R/O ADHAKHUNDA PATHAR
             P.S.-JURIA
             DIST-NAGAON
            ASSAM-782124

            7:ALLAL UDDIN
             S/O LATE ABDUL AJIJ
             R/O GHEHUA SALSALI
             P.S.-RUPRAHI
             DIST-NAGAON
            ASSAM-782125

            8:BABUL ISLAM
             S/O ABDUL RAHMAN
             R/O KERANI BLOCK
             P.S.-TEZPUR
             DIST-SONITPUR
            ASSAM-78402

Advocate for the Petitioner   : MR. DITUL DAS

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

Date : --17.10.2022

Heard Mr. Harish Pandya, learned Sr. Counsel assisted by Ms. Shreya Agarwal and Ms. N. Khatun, the learned counsel for the petitioner and Page No.# 3/3

Mr. R.M. Chutia, learned counsel for respondent Nos. 3 to 8 and Mr. D. Das, learned Additional Public Prosecutor for respondent Nos. 1 and 2.

Argument concluded.

Judgment reserved.

JUDGE

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