Gauhati High Court
Bandish Enterprise vs The Numaligarh Refinery Ltd. And 7 ... on 16 November, 2022
Page No.# 1/4
GAHC010201832022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6531/2022
BANDISH ENTERPRISE
A PARTNERSHIP FIRM DULY REGISTERED UNDER THE INDIAN
PARTNERSHIP ACT, HAVING ITS REGISTERED OFFICE AT 1/7
BHAWESHWAR SHIKHAR, R B MEHTA MARG GHATKOPAR EAST MUMBAI,
MAHARASHTRA INDIA PIN-400078 REP. BY ITS PARTNER SHRI BANDISH
SARVAIYA AND AUTHORISED BY SUNIL KR JAIN
VERSUS
THE NUMALIGARH REFINERY LTD. AND 7 ORS.
LOCATED AT MORANGI GOLAGHAT ASSAM AND A GOVT OF INDIA
ENTERPRISE AS REP. BY ITS CHAIRMAN MANAGING DIRECTOR AND
HAVING ITS REGISTERED OFFICE AT 122A G.S. ROAD CHRISTIAN BASTI
GUWAHATI-781005
2:THE CHIEF GENERAL MANAGER ()MARKETING)
NUMALIGARH REFINERY MORANGI
DIST. GOLAGHAT
ASSAM PIN-785699
3:THE DEPUTY GENERAL MANAGER (MARKETING) HEAD OF WAX
MARKETING
NUMALIGARH REFINERY MORANGI
DIST. GOLAGHAT
ASSAM PIN-785699
4:M/S NITIN KUMAR GOEL
A PARTNERSHIP FIRM HAVING ITS REGISTERED OFFICE SITUATE AT
PLOT 60 BLOCK B IFC HOLAMBI KALAN NARELA PHASE 1 NEW DELHI
PIN-110082 AND REP. BY SHRI NITIN KUMAR GOEL AS ITS PARTNER
5:UNICORN PETROLEUM INDUSTRIES PVT. LTD.
Page No.# 2/4
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 HAVING ITS REGISTERED OFFICE AT UNIT NO. 1 RIDDHI SIDDHI
CORPORATE PARK V N PURAV MARG SION TROMBAY ROAD
CHEMBUR MUMBAI PIN-400071 AND REP BY SHRI SANJAY G PAREKH AS
ONE OF ITS DULY AUTHORIZED DIRECTORS
6:M/S RAJ SPECIALITY CHEMICALS PVT LTD
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERD OFFICE SITUATED AT 74 SOUTH
EMPEROR STREET
TUTICORIN TAMIL NADU PIN-682001 AND REP BY SHRI RAKESH
AGARWAL AS ONE OF ITS DULY AUTHORIZED DIRECTORS
7:SHREENATHJI ENTERPRISES
A PROPRIETORISHIP FIRM HAVING ITS REGISTERED OFFICE SITUATED
AT SY NO. 57 KADU AGRAHARA ROAD
KAMMASANDRA (V) VIRGONAGAR POST BIDRAHALLI HOBLI
BANGALORE (E) 560049 AND REP .BY SHRI RAKESH KHANDELWAL AS ITS
AUTHORIZED REPRESENTATIVE AND ATTORNEY
8:SHAKANBARI ENTERPRIESE (INDIA) PVT. LTD.
A COMAPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT 1/1A NANDA
MULLICK LANE KOLKATA WEST BENGAL PIN-700006 AND REP. BY SHRI
SANJAY DHANDHARIA KOLKATA AS ONE OF ITS DULY AUTHORIZED
DIRECTOR
Advocate for the Petitioner : MR. P K GOSWAMI
Advocate for the Respondent : MR. N DEKA (r-1,2,3)
Linked Case : I.A.(Civil)/3171/2022
BANDISH ENTERPRISE
A PARTNERSHIP FIRM DULY REGISTERED UNDER THE INDIAN
PARTNERSHIP ACT
HAVING ITS REGISTERED OFFICE AT 1/7 BHAWESHWAR SHIKHAR
R B MEHTA MARG GHATKOPAR EAST MUMBAI
MAHARASHTRA INDIA PIN-400078 REP. BY ITS PARTNER SHRI BANDISH
SARVAIYA AND AUTHORISED BY SUNIL KR JAIN
Page No.# 3/4
VERSUS
THE NUMALIGARH REFINERY LTD. AND 7 ORS.
LOCATED AT MORANGI GOLAGHAT ASSAM AND A GOVT OF INDIA
ENTERPRISE AS REP. BY ITS CHAIRMAN MANAGING DIRECTOR AND
HAVING ITS REGISTERED OFFICE AT 122A G.S. ROAD CHRISTIAN BASTI
GUWAHATI-781005.
2:THE CHIEF GENERAL MANAGER ()MARKETING)
NUMALIGARH REFINERY MORANGI
DIST. GOLAGHAT
ASSAM PIN-785699
3:THE DEPUTY GENERAL MANAGER (MARKETING) HEAD OF WAX
MARKETING
NUMALIGARH REFINERY MORANGI
DIST. GOLAGHAT
ASSAM PIN-785699
4:M/S NITIN KUMAR GOEL
A PARTNERSHIP FIRM HAVING ITS REGISTERED OFFICE SITUATE AT PLOT
60 BLOCK B IFC HOLAMBI KALAN NARELA PHASE 1 NEW DELHI PIN-
110082 AND REP. BY SHRI NITIN KUMAR GOEL AS ITS PARTNER
5:UNICORN PETROLEUM INDUSTRIES PVT. LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 HAVING ITS REGISTERED OFFICE AT UNIT NO. 1 RIDDHI SIDDHI
CORPORATE PARK V N PURAV MARG SION TROMBAY ROAD
CHEMBUR MUMBAI PIN-400071 AND REP BY SHRI SANJAY G PAREKH AS
ONE OF ITS DULY AUTHORIZED DIRECTORS
6:M/S RAJ SPECIALITY CHEMICALS PVT LTD
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERD OFFICE SITUATED AT 74 SOUTH
EMPEROR STREET
TUTICORIN TAMIL NADU PIN-682001 AND REP BY SHRI RAKESH
AGARWAL AS ONE OF ITS DULY AUTHORIZED DIRECTORS
7:SHREENATHJI ENTERPRISES
A PROPRIETORISHIP FIRM HAVING ITS REGISTERED OFFICE SITUATED AT
SY NO. 57 KADU AGRAHARA ROAD
KAMMASANDRA (V) VIRGONAGAR POST BIDRAHALLI HOBLI
BANGALORE (E) 560049 AND REP .BY SHRI RAKESH KHANDELWAL AS ITS
AUTHORIZED REPRESENTATIVE AND ATTORNEY
8:SHAKAMBARI ENTERPRIESE (INDIA) PVT. LTD.
A COMAPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT 1/1A NANDA
MULLICK LANE KOLKATA WEST BENGAL PIN-700006 AND REP. BY SHRI
Page No.# 4/4
SANJAY DHANDHARIA KOLKATA AS ONE OF ITS DULY AUTHORIZED
DIRECTORS
------------
Advocate for : MR. P K GOSWAMI
Advocate for : MR. JYOTIRMOY ROY appearing for THE NUMALIGARH
REFINERY LTD. AND 7 ORS.
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
16.11.2022
Hearing concluded.
Judgment is reserved.
JUDGE
Comparing Assistant
