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Page No.# 1/2 vs Sri Rishabh Sethia And 2 Ors
2022 Latest Caselaw 4364 Gua

Citation : 2022 Latest Caselaw 4364 Gua
Judgement Date : 9 November, 2022

Gauhati High Court
Page No.# 1/2 vs Sri Rishabh Sethia And 2 Ors on 9 November, 2022
                                                                Page No.# 1/2

GAHC010170292018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./794/2018

         SMTI MINATI SARMA AND ANR
         W/O SRI DIJENDRA NATH SARMA
         RESIDENT OF AGDALA, BANIASUBA, PS BAIHATA CHARIALI, DIST
         KAMRUP R ASSAM

         2: MISS CHANDANA SARMA
          D/O SRI DIJENDRA NATH SARMA
         RESIDENT OF AGDALA
          BANIASUBA
          PS BAIHATA CHARIALI
          DIST KAMRUP R ASSA

         VERSUS

         SRI RISHABH SETHIA AND 2 ORS
         S/O MAHABIR SETHIA
         C/O GAGAN CH. BANIA, AGDALA MARKET, BAIHATA CHARIALI, PS
         BAIHATA CHARIALI, DIST KAMRUP R ASSAM
         OWNER OF TRUCK NO. AS 01/G-5911

         2:SRI CHHOTAN MANDAL
          S/O CHAND MANDAL
         RESIDENT OF WARD NO 9
          DHEKIAJULI
          PS DHEKIAJULI
          DIST SONITPUR
         ASSAM
         DRIVER OF TRUCK NO AS-01/G-5911

         3:THE REGIONAL MANAGER
         THE NEW INDIA ASSURANCE COMPANY LIMITED
          REGIONAL OFFICE
          GS ROAD
         ABC
                                                                          Page No.# 2/2

             GUWAHATI 05
             KAMRUP M ASSAM
            INSURER OF TRUCK NO AS-01/G-591

Advocate for the Petitioner   : MR. R BORUAH

Advocate for the Respondent : MS. M SAIKIA




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                        ORDER

09.11.2022 Though as per office note dated 28.09.2022, service upon the respondent no. 2 is not yet complete, it is submitted on behalf of the appellant that there are two connected appeals arising out of the same judgment and award which are registered before this Court as MACApp./800/2018 and MACApp./868/2018.

List this case along with MACApp./800/2018 and MACApp./868/2018 in the next week.

Ms. P. Borthakur, learned counsel has appeared for the respondent no. 3.

JUDGE

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