Page No.# 1/4 vs The State Of Assam And 2 Ors
2022 Latest Caselaw 1902 Gua

                                                              Page No.# 1/4

GAHC010196672017




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : Crl.A./174/2017

         MD SAFIQUE UDDIN @ SAFIQUR RAHMAN and 4 ORS
         S/O LATE MUSTAFA UDDIN

         2: NIJAM UDDIN

          S/O LATE OHAB ALI

         3: MD. NOOR UDDIN
          S/O MONIR UDDIN

         4: JAMIR UDDIN

          S/O MONIR UDDIN
          ALL ARE R/O VILL. LANKAJAN DARJEE SHIT
          P.S. and DIST. HOJAI

         5: MD. AZIZUR RAHMAN

          S/O ABDUL KADIR
          R/O VILL. UTTAR FARMARPAR
          P.S. LANKA
          DIST. HOJAI
          ASSAM

         VERSUS

         THE STATE OF ASSAM and 2 ORS
         TO BE REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM.

         2:MD. HABIBUR RAHMAN
          S/O LATE SAKOI MIA
          R/O VILL. LANKAJAN
          DARJEE SHIT
          P.O. NANDAPUR
                                                 Page No.# 2/4

             P.S. HOJAI
             DIST. HOJAI
             ASSAM
             PIN 788243

Advocate for the Petitioner   : MR. K UDDIN

Advocate for the Respondent : MR. R DEV (R-2)




             Linked Case : Crl.A./200/2017

            MD ABDUL MATLIB and 2 ORS
            S/O MD. MANIR UDDIN
            R/O LANKAJAN
            DARJEESIT
            P.S. and DIST. HOJAI ASSAM

            2: JAIN UDDIN

            S/O MD. ABDUL MALIK
            R/OLANKAJAN
            DARJEESIT
            P.S. and DIST. HOJAI ASSAM

             3: SAFIQUE UDDIN

            S/O LATE MUSTAFA UDDIN
            R/O LANKAJAN
            DARJEESIT
            P.S. and DIST. HOJAI ASSAM
            VERSUS

            STATE OF ASSAM and ANR


            2:HABIBUR RAHMAN

            S/O LATE SAKAI MIAH
            R/O LANKAJAN
            DARJEESIT
            P.O. NANDAPUR CHARIALI
            DIST. HOJAI ASSAM
            PIN 782435
            ------------

Page No.# 3/4

Advocate for : MR.D K BAGCHI Advocate for : MR.R DEVR-2 appearing for STATE OF ASSAM and ANR

Linked Case : CRL.A(J)/49/2017

ANOWAR ALI and ANR.

VERSUS

THE STATE OF ASSAM ASSAM

------------

Advocate for : MR. K GOSWAMI AMICUS CURIAE Advocate for : PP ASSAM appearing for THE STATE OF ASSAM

BEFORE HON'BLE MR. JUSTICE SUMAN SHYAM HON'BLE MRS. JUSTICE MALASRI NANDI

31.05.2022 (Suman Shyam, J)

Heard Mr. A. M. Bora, learned senior counsel assisted by Mr. D. P. Borah,

learned counsel appearing for the appellants in Crl. Appeal No.200/2017, Mr. K.

Goswami, learned senior counsel appearing for the appellants as Amicus

Curiae in Crl. Appeal(J) No.49/2017 and Dr. B. Ahmed, learned counsel

appearing for the appellants in Crl. Appeal No.174/2017. Also heard Ms. S.

Jahan, learned Addl. Public Prosecutor, Assam, appearing for the State in all

these cases.

Page No.# 4/4

Arguments concluded.

Judgment reserved.

JUDGE JUDGE

Comparing Assistant