Page No.# 1/2 vs Md. Siraj Ali And Anr
2022 Latest Caselaw 1602 Gua

                                                                      Page No.# 1/2

GAHC010078622020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : RFA/61/2020


            MD. MIZANUR RAHMAN AND ANR.
            S/O- LATE MOBARAK ALI, R/O- VILL.- RAJAKHAT, MOUZA- BHAWANIPUR,
            DIST.- BARPETA, ASSAM.


            2: MD. CHANU ALI
             S/O- ABDUL ALI
             R/O- VILL.- RAJAKHAT
             MOUZA- BHAWANIPUR
             DIST.- BARPETA
            ASSAM


            VERSUS


            MD. SIRAJ ALI AND ANR.
            S/O- HABEJ ALI, R/O- VILL.- RAJAKHAT, MOUZA- BHAWANIPUR, DIST.-
            BARPETA, ASSAM.


            2:MST. ASIA KHATUN
            W/O- SIRAJ ALI
             R/O- VILL.- RAJAKHAT
             MOUZA- BHAWANIPUR
             DIST.- BARPETA
            ASSAM


Advocate for the Petitioner   : MR. R C SAIKIA

Advocate for the Respondent :

Page No.# 2/2

BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA

12-05-2022

Heard Mr. R.C. Saikia, learned counsel for the appellants.

The appeal is admitted.

Issue notice to the respondents under registered post with A/D as well as under usual process.

Steps be taken within five days.

Appellants may also take steps for service of notice through Dasti mode since question of stay of the operation of the judgment appealed against is involved.

In the event of the petitioner taking steps under Dasti mode, an affidavit to that effect may be filed before this Court.

List this matter on 18.05.2022.

JUDGE

Comparing Assistant