Banwarilal Sharma vs Smt. Kamala Devi Ajitsaria
2022 Latest Caselaw 1536 Gua

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GAHC010002392008




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RSA/56/2008

         BANWARILAL SHARMA.
         S/O DURGA PRASAD SHARMA, R/O ADARSH NAGAR NEAR MAHESWARI
         BHAWAN, ATHGAON, GHY-8, PS. BHARALUMUKH.



         VERSUS

         SMT. KAMALA DEVI AJITSARIA..
         -

         2:RENU SUREKHA AJITSARIA


         3:LALITA KESHAN


         4:INDIRA AGARWALLA


         5:PINKI AGARWALLA
          NO.1 IS THE WIFE AND 2
         3
         4 and 5 ARE THE DAUGHTERS OF LATE RUKMANAND AJITSARIA. ALL ARE
         RESIDENT OF JAI NARAYAN ROAD
          FANCY BAZAR
          GHY-1

         6:RAJESH AGARWAL

          S/O SRILAL AGARWAL
          PERMANENT RESIDENT OF SONAPUR SAW MILL
          SONAPUR
          DIST. KAMRUP AND ALSO R/O JAI NARAYAN ROAD
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             FANCY BAZAR
             GHY-

Advocate for the Petitioner   : R P N SINGH

Advocate for the Respondent : G N SAHEWALLA




                                      BEFORE
                        HON'BLE MR. JUSTICE DEVASHIS BARUAH

                                          ORDER

Date : 10-05-2022

Heard Mr. S.P. Roy, learned counsel for the appellant and Mr. G.N. Sahewalla, learned counsel appearing on behalf of the respondent.

Hearing is concluded.

Judgment is kept reserved.

JUDGE

Comparing Assistant